National Association for the Blind v. CIT(E)

178 Taxmann.com 120Reported decision2025#23314 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2026 to 2026.

Sections most often in play

Section 80GSection 12ABSection 12ASection 12A(1)(ac)Section 80G(5)

Issues it is cited on

section 80gsection 80opportunity of being heardprescribed

Judgments citing National Association for the Blind v. CIT(E)

TIRTH GLOBAL FOUNDATION,CHEMBUR vs. ITO 27(3)(1) MUMBAI, VASHI

In the result, both the above appeals of the assessee stand allowed for statistical purposes

ITA 7266/MUM/2025[AY 25-26 to AY 29-30]Status: DisposedITAT Mumbai02 Feb 2026

Bench: Shri Anikesh Banerjee & Shri Prabhash Shankar & Tirth Global Foundation V/S. Income Tax Officer–27(3)(1), 601, Glass View Society, Plot बनाम Vashi Railway Station, No. 13, Pestom Sagar, Road No. Mumbai – 400 703, 3, Opp. Shoppers Stop, Maharashtra Chembur, Mumbai – 400089, Mumbai, Maharashtra स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aadtt5346D Appellant/अपीलार्थी .. Respondent/प्रतिवादी

For Appellant: Shri Ryan Saldanha, AdvFor Respondent: Shri Ritesh Misra, (CIT-DR)
Section 12A

…IN THE INCOME-TAX APPELLATE TRIBUNAL“E” BENCH, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER & Tirth Global Foundation v/s. Income Tax Officer–27(3)(1), 601, Glass View Society, Plot बनाम Vashi Railway Station, No. 13, Pestom Sagar, Road No. Mumbai – 400 703, 3, Opp. Shoppers Stop, Maharashtra Chembur, Mumbai – 400089, Mumbai, Maharashtra स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AADTT5346D Appellant/अपीलार्थी .. Respondent/प्रतिवादी Appellant by : Shri Ryan Saldanha, Adv. Respondent by : Shri Ritesh Misra, (CIT-DR) Date of Hearing 05.01.2026 Date of Pronouncement…

TIRTH GLOBAL FOUNDATION,CHEMBUR vs. ITO 27(3)(1) MUMBAI, VASHI

In the result, both the above appeals of the assessee stand allowed for statistical purposes

ITA 7265/MUM/2025[AY 2025-26 to AY 2029-30]Status: DisposedITAT Mumbai02 Feb 2026

Bench: Shri Anikesh Banerjee & Shri Prabhash Shankar & Tirth Global Foundation V/S. Income Tax Officer–27(3)(1), 601, Glass View Society, Plot बनाम Vashi Railway Station, No. 13, Pestom Sagar, Road No. Mumbai – 400 703, 3, Opp. Shoppers Stop, Maharashtra Chembur, Mumbai – 400089, Mumbai, Maharashtra स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aadtt5346D Appellant/अपीलार्थी .. Respondent/प्रतिवादी

For Appellant: Shri Ryan Saldanha, AdvFor Respondent: Shri Ritesh Misra, (CIT-DR)
Section 12A

…IN THE INCOME-TAX APPELLATE TRIBUNAL“E” BENCH, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER & Tirth Global Foundation v/s. Income Tax Officer–27(3)(1), 601, Glass View Society, Plot बनाम Vashi Railway Station, No. 13, Pestom Sagar, Road No. Mumbai – 400 703, 3, Opp. Shoppers Stop, Maharashtra Chembur, Mumbai – 400089, Mumbai, Maharashtra स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AADTT5346D Appellant/अपीलार्थी .. Respondent/प्रतिवादी Appellant by : Shri Ryan Saldanha, Adv. Respondent by : Shri Ritesh Misra, (CIT-DR) Date of Hearing 05.01.2026 Date of Pronouncement…

ANYBODY CAN HELP FOUNDATION,KEMPS CORNER vs. ITO EXEM 1(1) MUMBAI, CUMBALLA HILL

In the result, the appeal is allowed for statistical purposes

ITA 7245/MUM/2025[AY 2025-26 to AY 2029-30]Status: DisposedITAT Mumbai06 Jan 2026

Bench: Shri Amit Shukla & Shri Makarand Vasant Mahadeokarito Exemp. 1(1) Anybody Can Help 6Th Floor, Mtnl Foundation Building, Pedder 9A, 2Nd Floor, Ambuj Vs. Road, House, Altamount Road, Mumbai-400 020 Mumbai-400 026 Pan/Gir No. Aafta6458F (Applicant) (Respondent) Assessee By Shri Ryan Saldanha, Ld. Ar Revenue By Shri Rajesh Kumar Yadav, Ld. Dr Date Of Hearing 05.01.2026 Date Of Pronouncement 06.01.2026

Section 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI MAKARAND VASANT MAHADEOKAR, ACCOUNTANT MEMBER ITO Exemp. 1(1) Anybody Can Help 6th Floor, MTNL Foundation Building, Pedder 9A, 2nd Floor, Ambuj Vs. Road, House, Altamount Road, Mumbai-400 020 Mumbai-400 026 PAN/GIR No. AAFTA6458F (Applicant) (Respondent) Assessee by Shri Ryan Saldanha, Ld. AR Revenue by Shri Rajesh Kumar Yadav, Ld. DR Date of Hearing 05.01.2026 Date of Pronouncement 06.01.2026 आदेश / ORDER PER MAKARAND VASANT MAHADEOKAR, AM: This appeal by the assessee is directed against the order passed by…

National Association for the Blind v. CIT(E) (178 Taxmann.com 120) — Cited in 3 Judgments | BharatTax