MOHANLAL v. STATE OF RAJASTHAN

6 SCC 222Reported decision2015#1010 most cited
107

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2013 to 2021.

Also referred to as

Mohanlal v. State of Rajasthan · 6 SCC 222 · 2015 · Supreme Court · suitable accommodation · landlord-tenant · eviction · case law

Judgments citing MOHANLAL v. STATE OF RAJASTHAN

Smt Meena Poojarthi vs. State of Karnataka

WP/51101/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Sri S Somashekara Reddy vs. State of Karnataka

WP/36610/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Rama vs. State of Karnataka

WP/27625/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Sri. Guruprasad vs. Government of Karnataka

WP/8176/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

P. D. Ponnappa vs. State of Karnataka

WP/12975/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Rajappa vs. The State of Karnataka

WP/50955/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Smt M Mamatha vs. State of Karnataka

WP/51879/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Sri M Philip vs. State of Karnataka

WP/27730/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Sri Shadakshari vs. The Assistante Executive Engineer

WP/47066/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

N Kamalasambasiva vs. The State of Karnataka

WP/7868/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

B. Krishna Reddy vs. State of Karnataka

WP/5393/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Mr Irfan Razack vs. State of Karnataka

WP/51830/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Mr D B Krishnegowda vs. Tahsildhar

WP/41715/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Smt Bhagyamma vs. The State of Karnataka

WP/23515/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Mr C V Manjunatha vs. The State of Karnataka

WP/235/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Manjappagowda vs. State of Karnataka

WP/54914/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Adarsh Developers vs. The State of Karnataka

WP/35489/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Daadys Developers and Builders vs. State of Karnataka

WP/8035/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Smt. Pushpavathi vs. The State of Karnataka

WP/52566/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

Sri. Srinivas V vs. The Tahsildar

WP/2960/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…