MOHANLAL v. STATE OF RAJASTHAN

6 SCC 222Reported decision2015#1010 most cited
107

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2013 to 2021.

Also referred to as

Mohanlal v. State of Rajasthan · 6 SCC 222 · 2015 · Supreme Court · suitable accommodation · landlord-tenant · eviction · case law

Judgments citing MOHANLAL v. STATE OF RAJASTHAN

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…(DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN. 12. S.L.P. (C) 19030/2002 (D.D. 17.04.2003) : SHIV SHAKTI COOPERATIVE HOUSING SOCIETY, NAGPUR Vs. M/S SWARAJ DEVELOPERS AND OTHERS. 13. (2012) 8 SCC 243 : BAR COUNCIL OF INDIA Vs. UNION OF INDIA. 14. 1995 SUPP (2) SCC 187 : P.N. KRISHNA LAL AND OTHERS Vs. GOVT. OF KERALA A…

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MOHANLAL v. STATE OF RAJASTHAN (6 SCC 222) — Cited in 107 Judgments | BharatTax