Mahadev Vasant Dhangekar v. ACIT

149 Taxmann.com 170Reported decision2023#14942 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 331,145 Indian tax judgments — from 2024 to 2026.

Sections most often in play

Section 143(3)Section 17Section 17(3)Section 17(3)(i)Section 1947Section 1961: Section 10Section 1961: Section 10(10)Section 1961: Section 10(10)(iii)

Issues it is cited on

keyman insurancesection 89section 17section 10salarysection 139(1)appeal before the tribunalsection 143(2)personcompanyindianfac

Judgments citing Mahadev Vasant Dhangekar v. ACIT

Dnyaneshwar Shinde, Aurangabad vs. Income Tax Officer, Ward 1(1), Aurangabad

In the result, appeal of the assessee is allowed

ITA 1726/PUN/2025[2019-20]Status: DisposedITAT Pune21 Jan 2026AY 2019-20

Bench: Shri R.K. Panda & Ms. Astha Chandra

For Appellant: Shri Prashant GhumareFor Respondent: Shri Harish Bist
Section 10Section 147

…आयकर अपीलीय अधिकरण “एक सदस्य मामला” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, PUNE BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1726/PUN/2025 निर्धारण वर्ा / Assessment Year : 2019-20 Dnyaneshwar Shinde, Income Tax Officer, C/o Prakash Desai, BSNL Godown, Ward – 1(1), Aurangabad Bajaj Nagar, MIDC Waluj, Vs. Aurangabad-431136 PAN : DDDPS5678M अपीलधर्थी / Appellant प्रत्यर्थी / Respondent Assessee by : Shri Prashant Ghumare (through virtual) Department by : Shri Harish Bist Date of hearing : 04-12-2025 Date of 21-01-2026 Pronounce…

Joydeep Das, Pune vs. Deputy Commissioner of Income Tax, Circle (8), Pune

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 2336/PUN/2024[18-19]Status: DisposedITAT Pune30 Jul 2025

Bench: Shri R. K. Panda & Ms. Astha Chandraassessment Year : 2018-19 Joydeep Das Dcit, Circle 8, Pune Flat No.L/505, Sapphire Park Chs Vs. Ltd., Park Street, Wakad, Pune – 411057 Pan: Alxpd5599D (Appellant) (Respondent) Assessee By : Shri Nikhil S. Pathak & Ms Arrchena Shetty Department By : Shri Ramnath P Murkunde Date Of Hearing : 29-07-2025 Date Of Pronouncement : 30-07-2025 O R D E R

For Appellant: Shri Nikhil S. Pathak and Ms Arrchena ShettyFor Respondent: Shri Ramnath P Murkunde
Section 17

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER Assessment year : 2018-19 Joydeep Das DCIT, Circle 8, Pune Flat No.L/505, Sapphire Park CHS Vs. Ltd., Park Street, Wakad, Pune – 411057 PAN: ALXPD5599D (Appellant) (Respondent) Assessee by : Shri Nikhil S. Pathak and Ms Arrchena Shetty Department by : Shri Ramnath P Murkunde Date of hearing : 29-07-2025 Date of pronouncement : 30-07-2025 O R D E R PER R.K. PANDA, VP: This appeal filed by the assessee is directed against the order dated 11.09.2024 of the Ld. CIT(A) / NFAC, re…

Parna Vasudevaiah, Aurangabad vs. Income Tax Officer, Ward-1(1), Aurangabad

In the result, appeal of the Assessee is allowed

ITA 456/PUN/2024[2019-20]Status: DisposedITAT Pune22 May 2025AY 2019-20

Bench: Shri Rama Kanta Panda, Vice- & Ms. Astha Chandra

For Appellant: Shri Nikhil Pathak &For Respondent: Shri Ambarnath Bhimrao Khule-DR
Section 143(2)Section 17(3)(i)Section 89Section 89(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “SMC” BENCH : PUNE BEFORE SHRI RAMA KANTA PANDA, VICE-PRESIDENT AND Ms. ASTHA CHANDRA, JUDICIAL MEMBER I.T.A.No.456/PUN/2024 (Assessment Year 2019-2020) Parna Vasudevaiah, ITO, Ward-1(1), CM-2-153, N-2, CIDCO, Aurangabad. Aurangabad, Maharashtra PAN : ALAPV 1064 G vs. (Appellant) (Respondent) For Assessee : Shri Nikhil Pathak & Ms. Arrchena Shetty, Advocates For Revenue : Shri Ambarnath Bhimrao Khule-DR (Through virtual) Date of Hearing : 06.03.2025 Date of Pronouncement : 22.05.2025 ORDER PER ASTHA CHANDRA, JM: The appeal filed by the assessee is directed agains…

Shrikant Anantrao Zori, Aurangabad vs. Income Tax Officer Ward 1(1) Aurangabad, Aurangabad

In the result, the appeal of the assessee is partly allowed

ITA 798/PUN/2024[2020-21]Status: DisposedITAT Pune28 Jan 2025AY 2020-21
For Appellant: Shri Nikhil Patakh &For Respondent: Shri Arvind Desai
Section 10Section 143(1)Section 143(2)Section 17(3)(i)Section 89

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.798/PUN/2024 निर्धारण वर्ष / Assessment Year : 2020-21 Shrikant Anantrao Zori, Row H. No. 6, Sara Nagar, Thakre Nagar, CIDCO. N -2, Aurangabad – 431001 Vs. Income Tax Officer, Ward - 1(1), Aurangabad PAN: AADPZ4532D अपीलार्थी / Appellant प्रत्यर्थी / Respondent Assessee by : Shri Nikhil Patakh & Smt. Arrchena Shetty Department by : Shri Arvind Desai Date of hearing : 25-11-2024 Date of Pronouncement : 28-01-2025 आदेश /…

Parvez Mukhtar Khan, Aurangabad vs. Income Tax Officer, Ward 1(1) Aurangabad, Aurangabad

Appeal is allowed in above terms

ITA 1111/PUN/2024[2019-20]Status: DisposedITAT Pune27 Sept 2024AY 2019-20

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Nikhil Pathak &For Respondent: Shri Arvind Desai, Addl. CIT-DR
Section 143(3)Section 17(2)Section 17(3)Section 17(3)(i)Section 89

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “B” BENCH : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.1111/PUN./2024 [E-APPEAL] Assessment Year 2019-2020 Shri Parvez Mukhtar Khan, The Income Tax Officer, Flat No.B-3, B-Wing, Ward-1(1), 2nd Floor, LIC Near Azad College, Rauza Bldg., Cannough Place, vs. Baug, AURANGABAD. AURANGABAD – 431 001. PIN – 431 003. Maharashtra. Maharashtra. PAN ARXPK6051D (Appellant) (Respondent) For Assessee : Shri Nikhil Pathak & Miss. Arrchena Shetty For Revenue : Shri Arvind Desai, Addl. CIT-DR Date of Hearing : 17.09.2024…

Ashok Raghunathrao Kulkarni, Aurangabad vs. Income Tax Officer, Circle 1, Aurangabad

In the result, the appeal filed by the assessee is allowed

ITA 117/PUN/2024[2019-20]Status: DisposedITAT Pune12 Aug 2024AY 2019-20

Bench: Shri R. K. Panda & Ms Astha Chandraassessment Year : 2019-20

For Appellant: Shri Nikhil S PathakFor Respondent: Shri Ramnath P Murkunde
Section 143(2)Section 17(3)Section 89

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND MS ASTHA CHANDRA, JUDICIAL MEMBER Assessment Year : 2019-20 Ashok Raghunathrao Kulkarni ITO, Circle 1, Aurangabad RM 260 Bajaj Nagar, MIDC Vs. Waluj, CIDCO Mahanagar-1, Waluj, Aurangabad – 431133 PAN: AQMPK4847K (Appellant) (Respondent) Assessee by : Shri Nikhil S Pathak Department by : Shri Ramnath P Murkunde Date of hearing : 04-07-2024 Date of pronouncement : 12-08-2024 O R D E R PER R.K. PANDA, VP : This appeal filed by the assessee is directed against the order dated 06.12.2023 of the CIT(A) / NFAC, Delh…