Lakshmi Villas Bank Ltd. v. CIT

154 Taxmann 301Reported decision#22756 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 331,145 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 10(23G)Section 10(34)Section 14ASection 234DSection 36(1)(vii)Section 36(1)(viia)(c)Section 43BSection 8D

Issues it is cited on

section 14aprescribedcompanysection 14indiatotal incomebusinessinterest

Judgments citing Lakshmi Villas Bank Ltd. v. CIT

Idfc Limited, Chennai vs. DCIT, Co. Circle - II (3), Chennai

In the result, the appeal filed by the assessee in ITA

ITA 677/CHNY/2020[2010-11]Status: DisposedITAT Chennai30 Sept 2024AY 2010-11

Bench: Shri Aby T. Varkey & Shri Jagadishआयकर अपील सं./Ita No.877/Chny/2018 & 677/Chny/2020 िनधा&रण वष& /Assessment Years: 2010-11

For Appellant: Shri Farookh V. Irani, AdvocateFor Respondent: Shri A. Sasikumar, CIT
Section 14ASection 36(1)Section 36(1)(vi)Section 36(1)(vii)

…आयकर अपीलीय अिधकरण, ‘डी’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.877/Chny/2018 & 677/Chny/2020 िनधा&रण वष& /Assessment Years: 2010-11 IDFC Limited, The Dy. Commissioner of (erstwhile known as Infrastructure Vs. Income Tax, Development Finance Company Company Circle-II(3), Limited), Chennai. KRM Tower, 8th Floor, No.1, Harrington Road, Chetpet, Chennai – 600 031. PAN: AAACI 2663N (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील स…

DCIT Corporate Circle 2(2), Chennai vs. Idfc Limited, Chennai

In the result, the appeal filed by the assessee in ITA

ITA 878/CHNY/2018[2010-11]Status: DisposedITAT Chennai30 Sept 2024AY 2010-11

Bench: Shri Aby T. Varkey & Shri Jagadishआयकर अपील सं./Ita No.877/Chny/2018 & 677/Chny/2020 िनधा&रण वष& /Assessment Years: 2010-11

For Appellant: Shri Farookh V. Irani, AdvocateFor Respondent: Shri A. Sasikumar, CIT
Section 14ASection 36(1)Section 36(1)(vi)Section 36(1)(vii)

…आयकर अपीलीय अिधकरण, ‘डी’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.877/Chny/2018 & 677/Chny/2020 िनधा&रण वष& /Assessment Years: 2010-11 IDFC Limited, The Dy. Commissioner of (erstwhile known as Infrastructure Vs. Income Tax, Development Finance Company Company Circle-II(3), Limited), Chennai. KRM Tower, 8th Floor, No.1, Harrington Road, Chetpet, Chennai – 600 031. PAN: AAACI 2663N (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील स…

Idfc First Bank Limited, Chennai vs. ACIT-Corp Circle-2(2), Chennai

In the result, the appeal filed by the assessee is partly-allowed for statistical purposes

ITA 776/CHNY/2023[2016-17]Status: DisposedITAT Chennai08 Mar 2024AY 2016-17

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Appellant: Shri Niraj Sheth, AdvocateFor Respondent: Shri V. Nandakumar, CIT
Section 1Section 143(3)Section 14A

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ,चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 776/CHNY/2023 िनधा"रण वष"/Assessment Year: 2016-17 IDFC First Bank Ltd., The Asst. Commissioner of (earlier known as IDFC Bank Vs. Income Tax, Ltd.,) Corporate Circle 2(2), KRM Tower, 7th Floor, Chennai. No.1, Harrington Road, Chetpet, Chennai – 600 031. PAN: AADCI 6523Q (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Sh…