Kisan Shankar Kathore v. Arun Dattatray Sawant

PRINCIPAL COMMISSIONER OF INCOME TAX, EXEMPTION vs. M/S. ORISSA COMPUTER ACADEMY

In the result, I pass the following:

Bench: The Hon'Ble Mr. Justice S.R.Krishna Kumar Election Petition No. 5 Of 2022 Between:

…the applications and that the same are liable to be rejected. In support of his submissions, learned Senior counsel for the petitioner places reliance upon the following decisions: i) Kisan Shankar Kathore Vs. Arun Dattatray Sawant and others – (2014) 14 SCC 162 ii) Krishnamoorthy Vs. Sivakumar and others – (2015) 3 SCC 467 iii) Lok Prahari Through its General Secretary S.N. Shukla Vs. Union of India and others – (2018) 4 SCC 699 iv) Resurgence India Vs. Election Commission of India and another – (2014) 14 SCC 189 v) Ashraf Kokkur V. K.V. Abdul Khader and Others – (2015) 1 SCC 129 vi) Ponnala Lak…

M/S MAHARASHTRA APEX CORPORATION LIMITED vs. THE DEPUTY COMMISSIONER OF INCOME TAX

In the result, I pass the following:

Bench: The Hon'Ble Mr. Justice S.R.Krishna Kumar Election Petition No. 5 Of 2022 Between:

…the applications and that the same are liable to be rejected. In support of his submissions, learned Senior counsel for the petitioner places reliance upon the following decisions: i) Kisan Shankar Kathore Vs. Arun Dattatray Sawant and others – (2014) 14 SCC 162 ii) Krishnamoorthy Vs. Sivakumar and others – (2015) 3 SCC 467 iii) Lok Prahari Through its General Secretary S.N. Shukla Vs. Union of India and others – (2018) 4 SCC 699 iv) Resurgence India Vs. Election Commission of India and another – (2014) 14 SCC 189 v) Ashraf Kokkur V. K.V. Abdul Khader and Others – (2015) 1 SCC 129 vi) Ponnala Lak…

SRI.D.K.SIDRAM vs. SRI.ESHWAR BHIMANNA KHANDRE & ORS

Bench: The Hon'Ble Mr. Justice Krishna S.Dixit

…- - 1 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 5TH DAY OF JANUARY, 2022 BEFORE THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT ELECTION PETITION NO.200001 OF 2018 BETWEEN: SRI. D.K SIDRAM, S/O SRI.DHULAPPA, AGED ABOUT 49 YEARS, KESAR JAWALGA VILLAGE, BHALKI TALUK, BIDAR DISTRICT – 585 416. … PETITIONER (BY SRI. UDAYA HOLLA, SENIOR COUNSEL, A/W SRI. SANTHOSH S GOGI, ADVOCATE) AND: 1. SRI. ESHWAR BHIMANNA KHANDRE, S/O MR. BHIMANNA KHANDRE, AGED ABOUT 56 YEARS, RESIDING AT NO.4/6/92, KHANDRE GALLI, BHALKI, AT POST BHALKI, BHALKI TALUK, BIDAR DISTRICT, PIN COD…

SMT. M R PRABHAVATHY vs. THE DEPUTY COMMISSIONER OF INCOME TAX

Bench: The Hon’Ble Mr. Justice K.Natarajan Election Petition No.1 Of 2019 Connected With Election Petition No.2 Of 2019

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 1ST DAY OF SEPTEMBER, 2023 BEFORE THE HON’BLE MR. JUSTICE K.NATARAJAN ELECTION PETITION NO.1 OF 2019 CONNECTED WITH ELECTION PETITION NO.2 OF 2019 IN E.P. No.1 OF 2019 BETWEEN 1 . SRI A. MANJU S/O LATE ANNAIAH GOWDA, AGED ABOUT 61 YEARS, R/AT HANYALU VILLAGE, ANANDUR POST, ARKALGUD TALUK, HASSAN DISTRICT - 573 102. ...PETITIONER (SRI. S. SREEVATSA, SENIOR ADVOCATE FOR SRI. M.R. VIJAYAKUMAR, ADVOCATE AND SRI. SUNIL M.V., ADVOCATE) AND 1 . SRI. PRAJWAL REVANNA @ PRAJWAL R. S/O H.D. REVANNA, AGED ABOUT…