JYOTHI KUMARI v. ASST. COMMISSIONER OF INCOME TAX (INV), MYSORE

M/S. A.S.K. Brothers Limited vs. The Deputy Commissioner of Income Tax

The appeal stands disposed of

Bench: The Tribunal On Merits Of The Case. However The Tribunal Held Against The Appellant On Certain Legal Grounds. The Appellant Being Aggrieved By The Order Of The Tribunal Has Filed This Appeal Before This Hon’Ble Court.

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 06TH DAY OF SEPTEMBER, 2021 PRESENT THE HON’BLE MRS. JUSTICE S. SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.630/2016 BETWEEN: M/S.A.S.K BROTHERS LIMITED REP BY ITS DIRECTOR SRI.K.NAGARAJU #1, PALACE ROAD, BENGALURU – 560 001. PAN : AABCA 2386D … APPELLANT (BY SRI.BHAIRAV KUTTAIAH, ADVOCATE FOR SRI.M.LAVA, ADVOCATE) AND: THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE – 11 (1), BMTC BUILDING, 80 FEET ROAD, KORAMANGALA, 6TH BLOCK, BENGALURU – 560 095. … RESPONDENT…

M/S Coromandel International Ltd, Secbad vs. Asst C.I.T., Circle-1(2), Hyderabad

Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO

M/S Wipro Limited vs. The Deputy Commissioner

In the result, I.A.No.1/2020 is disposed of

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 15TH DAY OF DECEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. CROB NO.1 OF 2013 IN I.T.A. NOS.169 & 170/2013 BETWEEN: M/S. WIPRO LIMITED 76R & 80P, DODDAKANNELLI SARJAPUR ROAD BANGALORE-560035. .... CROSS OBJECTOR (BY SRI. S. GANESH, SR. COUNSEL FOR SRI. R.B. KRISHNA, ADVOCATE) AND: THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-12(5) (EARLIER CENTRAL CIRCLE-1(3)) 14/3, 4TH FLOOR, RASTROTHANA BHAVAN (OPP.), RBI NRUPATHUNGA ROAD BANGALORE-560001. ... RESPONDENT (BY…

M/S Wipro Limited vs. The Deputy Commissioner

In the result, I.A.No.1/2020 is disposed of

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 15TH DAY OF DECEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. CROB NO.2 OF 2013 IN I.T.A. NOS.169 & 170/2013 BETWEEN: M/S. WIPRO LIMITED 76R & 80P, DODDAKANNELLI SARJAPUR ROAD BANGALORE-560035. .... CROSS OBJECTOR (BY SRI. S. GANESH, SR. COUNSEL FOR SRI. R.B. KRISHNA, ADVOCATE) AND: THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-12(5) (EARLIER CENTRAL CIRCLE-1(3)) 14/3, 4TH FLOOR, RASTROTHANA BHAVAN (OPP.), RBI NRUPATHUNGA ROAD BANGALORE-560001. ... RESPONDENT (BY…