M/S COROMANDEL INTERNATIONAL LTD, SECBAD vs. ASST C.I.T., CIRCLE-1(2), HYDERABAD
ITTA/630/2016HC TelanganaHBHC01084828201622 April 2021Bench: T.VINOD KUMAR,M.S.RAMACHANDRA RAO3 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- JYOTHI KUMARI v. ASST. COMMISSIONER OF INCOME TAX (INV), MYSORE6 citing344 ITR 60 · 2012 · HC
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