Joy Alukkas India (P.) Ltd. v. ACIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2025.

Judgments citing Joy Alukkas India (P.) Ltd. v. ACIT

THE ACIT, COCHIN vs. M/S.MFAR HOTELS & RESORTS LTD, COCHIN

In the result, the appeal by the Revenue is dismissed

ITA 335/COCH/2015[2011-12]Status: DisposedITAT Cochin27 May 2025AY 2011-12

Bench: Shri Inturi Rama Rao & Shri Sandeep Singh Karhail: A.Y. : 2011-12 C.O. No. 13/Coch/2015 : A.Y. : 2011-12 (Arising Out Of Ita No. 335/Coch/15)

For Appellant: Shri Rajakannan, AdvFor Respondent: Shri Sanjit Kumar Das, CIT-DR

Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL, COCHIN BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER : A.Y. : 2011-12 C.O. No. 13/Coch/2015 : A.Y. : 2011-12 (Arising out of ITA No. 335/Coch/15) Asst. Commissioner of Vs. M/s. Mfar Hotels& Resorts Income Tax, Limited, Corporate Circle-1(2), Le Meridien, N.H. Byepass, Income Tax Offices, Kundanoor Junction, 4th Floor, C.R. Building, Maradu – P.O. I.S. Press Road, Kochi-682304. Kochi-682018. PAN : AABCM9267F (Appellant) (Respondent/Cross Objector) For Assessee : Shri Rajakannan, Adv. For Revenue : Shri Sanjit Kumar Das, C…

INDIA FACTORING & FINANCE SOLUTIONS P.LTD,MUMBAI vs. DCIT 14(2)(1), MUMBAI

In the result, appeal is partly allowed

ITA 3404/MUM/2017[2012-13]Status: DisposedITAT Mumbai20 Jul 2021AY 2012-13

Bench: Shri Pramod Kumar & Shri Saktijit Deyit(Tp)A No. 3404/Mum/2017 Assessment Year: 2012-13 India Factoring & Finance The Deputy Commissioner Of Solutions Pvt. Ltd., Income Tax, Circle-14(2)(1), Unit No. 201, 2Nd Floor, Vibgyor Aaykar Bhavan, M.K. Road, Tower, Plot No. C-62, Near Citi Vs. Mumbai - 400020 Bank, Bandra Kurla Complex, Mumbai - 400051 Pan: Aacci1918C

For Appellant: Shri Girish Dave (AR)For Respondent: Shri Sushil Kumar Mishra (DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “K”, MUMBAI BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT AND SHRI SAKTIJIT DEY, JUDICIAL MEMBER IT(TP)A No. 3404/MUM/2017 Assessment Year: 2012-13 India Factoring & Finance The Deputy Commissioner of Solutions Pvt. Ltd., Income Tax, Circle-14(2)(1), Unit No. 201, 2nd Floor, Vibgyor Aaykar Bhavan, M.K. Road, Tower, Plot No. C-62, near Citi Vs. Mumbai - 400020 Bank, Bandra Kurla Complex, Mumbai - 400051 PAN: AACCI1918C (Appellant) (Respondent) Assessee by : Shri Girish Dave (AR) Revenue by : Shri Sushil Kumar Mishra (DR) Date of Hearing: 08/07/2021 Date of Pronounc…

THE ACIT, COCHIN vs. M/S.JOY ALUKKAS(INDIA) P.LTD, COCHIN

In the result, the appeals of the Revenue stands dismissed

ITA 92/COCH/2016[2011-12]Status: DisposedITAT Cochin26 Sept 2017AY 2011-12

Bench: Shri P. K. Bansal & Shri George George K.Assessment Year:2011- 12

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE SHRI P. K. BANSAL, VICE PRESIDENT AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER Assessment Year:2011- 12 Vs A.C.I.T., M/s Joy Alukhas (India) Pvt. Ltd., Corporate Circle-1(2), Door No.40/2096, A&B Peeves Kochi. Triton, Marine Drive, Shanmugham Road, Ernakulam. PAN:AABCJ 1087 G (Appellant) (Respondent) Appellant by Shri A. Dhanaraj, Sr. D. R. Respondent by None Date of hearing 26/09/2017 Date of pronouncement 26/09/2017 ORDER PER P. K. BANSAL, V.P. This appeal has been filed by the Revenue against the order of the CIT(A) dated 28/12/2015 by tak…