Jackie Shroff v. ACIT, Range 16(1) (101 Taxmann.com 455)

THE ASST. CIT.,CIRCLE-1(1),, BARODA vs. AMBALAL SARABHAI ENTERPRISES LIMITED,, BARODA

In the result, the appeal is allowed for statistical purposes

ITA 2033/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad08 Jul 2025AY 2012-13

Bench: Dr. Brr Kumar & Shri Siddhartha Nautiyal

For Appellant: Shri Bandish Soparkar, A.RFor Respondent: Shri Alpesh Parmar, CIT DR &

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE DR. BRR KUMAR, VICE PRESIDENT & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.954/Ahd/2016 (Assessment Year: 2011-12) Ambalal Sarabhai Enterprises Ltd. Vs. Deputy Commissioner of Wadi Wadi, Income Tax, Baroda-390023 Circle-1(1)(1), Vadodara [PAN No.AABCA6893K] (Appellant) .. (Respondent) I.T.A. No.1315/Ahd/2016 (Assessment Year: 2011-12) Deputy Commissioner of Income Vs. Ambalal Sarabhai Enterprises Tax, Ltd. Circle-1(1)(1), Wadi Wadi, Vadodara Baroda-390023 [PAN No.AABCA6893K] (Appellant) .. (Respondent) I.T.A. No.1807/Ahd/2017 (Assessment…

AMBALAL SARABHAI ENTERPRISES LIMITED,,BARODA vs. THE DY.CIT.,CIRCLE-1(1),, BARODA

In the result, the appeal is allowed for statistical purposes

ITA 1807/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad08 Jul 2025AY 2012-13

Bench: Dr. Brr Kumar & Shri Siddhartha Nautiyal

For Appellant: Shri Bandish Soparkar, A.RFor Respondent: Shri Alpesh Parmar, CIT DR &

Section 115JSection 14ASection 50

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE DR. BRR KUMAR, VICE PRESIDENT & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.954/Ahd/2016 (Assessment Year: 2011-12) Ambalal Sarabhai Enterprises Ltd. Vs. Deputy Commissioner of Wadi Wadi, Income Tax, Baroda-390023 Circle-1(1)(1), Vadodara [PAN No.AABCA6893K] (Appellant) .. (Respondent) I.T.A. No.1315/Ahd/2016 (Assessment Year: 2011-12) Deputy Commissioner of Income Vs. Ambalal Sarabhai Enterprises Tax, Ltd. Circle-1(1)(1), Wadi Wadi, Vadodara Baroda-390023 [PAN No.AABCA6893K] (Appellant) .. (Respondent) I.T.A. No.1807/Ahd/2017 (Assessment…

AMBALAL SARABHAI ENTERPRISES LTD.,,BARODA vs. THE DY. COMMISSIONER OF INCOME TAX-1(1)(1),, BARODA

In the result, the appeal is allowed for statistical purposes

ITA 954/AHD/2016[2011-12]Status: FixedITAT Ahmedabad08 Jul 2025AY 2011-12

For Respondent: \nShri Bandish Soparkar, A.R

Section 115JSection 144Section 50

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n“A” BENCH, AHMEDABAD\nBEFORE DR. BRR KUMAR, VICE PRESIDENT &\nSHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER\nI.T.A. No.954/Ahd/2016\n(Assessment Year: 2011-12)\nAmbalal Sarabhai Enterprises Ltd. Vs.\nWadi Wadi,\nBaroda-390023\nDeputy Commissioner of\nIncome Tax,\nCircle-1(1)(1),\nVadodara\n[PAN No.AABCA6893K]\n(Appellant)\n(Respondent)\nI.T.A. No.1315/Ahd/2016\n(Assessment Year: 2011-12)\nDeputy Commissioner of Income Vs. Ambalal Sarabhai Enterprises\nTax,\nCircle-1(1)(1),\nVadodara\nLtd.\nWadi Wadi,\nBaroda-390023\n[PAN No.AABCA6893K]\n(Appellant)\n(Respondent…

THE DY.COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1),, VADODARA vs. AMBALAL SARABHI ENTERPRISES LIMITED,, VADODARA

In the result, the appeal is allowed for statistical purposes

ITA 1315/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad08 Jul 2025AY 2011-12

For Appellant: \nShri Bandish Soparkar, A.RFor Respondent: \nShri Alpesh Parmar, CIT DR &

Section 115JSection 144Section 50

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n“A” BENCH, AHMEDABAD\nBEFORE DR. BRR KUMAR, VICE PRESIDENT &\nSHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER\nI.T.A. No.954/Ahd/2016\n(Assessment Year: 2011-12)\nAmbalal Sarabhai Enterprises Ltd. Vs. Deputy Commissioner of\nWadi Wadi,\nBaroda-390023\nIncome Tax,\nCircle-1(1)(1),\nVadodara\n[PAN No.AABCA6893K]\n(Appellant)\n..\n(Respondent)\nI.T.A. No.1315/Ahd/2016\n(Assessment Year: 2011-12)\nDeputy Commissioner of Income Vs. Ambalal Sarabhai Enterprises\nTax,\nCircle-1(1)(1),\nVadodara\nLtd.\nWadi Wadi,\nBaroda-390023\n[PAN No.AABCA6893K]\n(Appellant)\n(Respond…

VISHAL PLASTOMERS PVT. LTD.,,AHMEDABAD vs. THE JT.CIT, RANGE-8,, AHMEDABAD

The appeal of the Revenue is dismissed

ITA 1782/AHD/2014[2009-10]Status: DisposedITAT Ahmedabad06 May 2025AY 2009-10

Bench: SMT. ANNAPURNA GUPTA (Accountant Member), Ms. SUCHITRA KAMBLE (Judicial Member)

For Appellant: Shri Bandish Soparkar, ARFor Respondent: Shri Prathvi Raj Meena, CIT.DR &

Section 143(3)Section 14ASection 234ASection 250(6)Section 36(1)(va)Section 37(1)Section 40Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE: SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 1776 & 1782/Ahd/2014 ("नधा"रण वष" / Assessment Year : 2009-10) बनाम/ The Income Tax Officer Vishal Plastomers Pvt. Ltd. 3rd Floor, 301, Sheel Ward -8(4), Ahmedabad Vs. Complex, 4, Mayur Colony, Nr. Mithakhali Six Road, Ahmedabad, Gujarat 380006 & Vishal Plastomers Pvt. Vs. JCIT Ltd. Range-8, Ahmedabad 3rd Floor, 301, Sheel Complex, 4, Mayur Colony, Nr. Mithakhali Six Road, Ahmedabad, Gujarat 380006 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAAC…

THE ITO, WARD-8(4),, AHMEDABAD vs. VISHAL PLASTOMERS PVT. LTD.,, AHMEDABAD

The appeal of the Revenue is dismissed

ITA 1776/AHD/2014[2009-10]Status: DisposedITAT Ahmedabad06 May 2025AY 2009-10

Bench: SMT. ANNAPURNA GUPTA (Accountant Member), Ms. SUCHITRA KAMBLE (Judicial Member)

For Appellant: Shri Bandish Soparkar, ARFor Respondent: Shri Prathvi Raj Meena, CIT.DR &

Section 143(3)Section 14ASection 234ASection 250(6)Section 36(1)(va)Section 37(1)Section 40Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE: SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 1776 & 1782/Ahd/2014 ("नधा"रण वष" / Assessment Year : 2009-10) बनाम/ The Income Tax Officer Vishal Plastomers Pvt. Ltd. 3rd Floor, 301, Sheel Ward -8(4), Ahmedabad Vs. Complex, 4, Mayur Colony, Nr. Mithakhali Six Road, Ahmedabad, Gujarat 380006 & Vishal Plastomers Pvt. Vs. JCIT Ltd. Range-8, Ahmedabad 3rd Floor, 301, Sheel Complex, 4, Mayur Colony, Nr. Mithakhali Six Road, Ahmedabad, Gujarat 380006 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAAC…