International Management Group (UK) Ltd. v. Commissioner of Income Tax-2, International Taxation, New Delhi

Commissioner of Income Tax International Tax- 1 New Delhi vs. M/S Expeditors International of Washington Inc

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

…ITA 202/2022 & Connected Matters Page 1 of 22 $~30 to 38 * IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment delivered on: 13.02.2025 + ITA 202/2022 COMMISSIONER OF INCOME TAX INTERNATIONAL TAX- 1 NEW DELHI .....Appellant Through: Mr. Puneet Rai, SSC with Mr. Ashvini Kr., Mr. Rishabh Nangia, JSCs, Mr. Nikhil Jain and Ms. Srishti Sharma, Advs. versus M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC .....Respondent Through: Mr. Deepak Chopra, M…

Commissioner of Income Tax (International Taxation-1), New Delhi vs. M/S Expeditors International of Washington Inc

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

…ITA 202/2022 & Connected Matters Page 1 of 22 $~30 to 38 * IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment delivered on: 13.02.2025 + ITA 202/2022 COMMISSIONER OF INCOME TAX INTERNATIONAL TAX- 1 NEW DELHI .....Appellant Through: Mr. Puneet Rai, SSC with Mr. Ashvini Kr., Mr. Rishabh Nangia, JSCs, Mr. Nikhil Jain and Ms. Srishti Sharma, Advs. versus M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC .....Respondent Through: Mr. Deepak Chopra, M…

The Commissioner of Income Tax (International Tax)-1 New Delhi vs. M/S Expeditors International of Washington Inc

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

…ITA 202/2022 & Connected Matters Page 1 of 22 $~30 to 38 * IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment delivered on: 13.02.2025 + ITA 202/2022 COMMISSIONER OF INCOME TAX INTERNATIONAL TAX- 1 NEW DELHI .....Appellant Through: Mr. Puneet Rai, SSC with Mr. Ashvini Kr., Mr. Rishabh Nangia, JSCs, Mr. Nikhil Jain and Ms. Srishti Sharma, Advs. versus M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC .....Respondent Through: Mr. Deepak Chopra, M…

The Commissioner of Income Tax (International Tax)-1 New Delhi vs. M/S Expeditors International of Washington Inc

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

…ITA 202/2022 & Connected Matters Page 1 of 22 $~30 to 38 * IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment delivered on: 13.02.2025 + ITA 202/2022 COMMISSIONER OF INCOME TAX INTERNATIONAL TAX- 1 NEW DELHI .....Appellant Through: Mr. Puneet Rai, SSC with Mr. Ashvini Kr., Mr. Rishabh Nangia, JSCs, Mr. Nikhil Jain and Ms. Srishti Sharma, Advs. versus M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC .....Respondent Through: Mr. Deepak Chopra, M…

The Commissioner of Income Tax (International Tax)-1 New Delhi vs. M/S Expeditors International of Washington Inc

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

…ITA 202/2022 & Connected Matters Page 1 of 22 $~30 to 38 * IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment delivered on: 13.02.2025 + ITA 202/2022 COMMISSIONER OF INCOME TAX INTERNATIONAL TAX- 1 NEW DELHI .....Appellant Through: Mr. Puneet Rai, SSC with Mr. Ashvini Kr., Mr. Rishabh Nangia, JSCs, Mr. Nikhil Jain and Ms. Srishti Sharma, Advs. versus M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC .....Respondent Through: Mr. Deepak Chopra, M…

The Commissioner of Income Tax (International Tax)-1 New Delhi vs. M/S Expeditors International of Washington Inc

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

…ITA 202/2022 & Connected Matters Page 1 of 22 $~30 to 38 * IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment delivered on: 13.02.2025 + ITA 202/2022 COMMISSIONER OF INCOME TAX INTERNATIONAL TAX- 1 NEW DELHI .....Appellant Through: Mr. Puneet Rai, SSC with Mr. Ashvini Kr., Mr. Rishabh Nangia, JSCs, Mr. Nikhil Jain and Ms. Srishti Sharma, Advs. versus M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC .....Respondent Through: Mr. Deepak Chopra, M…

The Commissioner of Income Tax (International Tax)-1 New Delhi vs. M/S Expeditors International of Washington Inc

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

…ITA 202/2022 & Connected Matters Page 1 of 22 $~30 to 38 * IN THE HIGH COURT OF DELHI AT NEW DELHI Judgment delivered on: 13.02.2025 + ITA 202/2022 COMMISSIONER OF INCOME TAX INTERNATIONAL TAX- 1 NEW DELHI .....Appellant Through: Mr. Puneet Rai, SSC with Mr. Ashvini Kr., Mr. Rishabh Nangia, JSCs, Mr. Nikhil Jain and Ms. Srishti Sharma, Advs. versus M/S EXPEDITORS INTERNATIONAL OF WASHINGTON INC .....Respondent Through: Mr. Deepak Chopra, M…

International Management Group (Uk) Limited vs. Commissioner of Income Tax-2, International Taxation, New Delhi

…$~82 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 367/2024 INTERNATIONAL MANAGEMENT GROUP (UK) LIMITED .....Appellant Through: Mr. Prakash Kumar, Adv. versus COMMISSIONER OF INCOME TAX-2, INTERNATIONAL TAXATION, NEW DELHI .....Respondent Through: Mr. Aseem Chawla, SSC with Ms. Pratishtha Chaudhary, Adv. CORAM: HON'BLE MR. JUSTICE YASHWANT VARMA HON'BLE MR. JUSTICE RAVINDER DUDEJA O R D E R % 22.07.2024 CM APPL. 40757/2024 (Exemption) Allowed, subject to all just exceptions. This application stands disposed of. ITA 367/2024 1. The appellant/assessee assails the order…