The Pr. Commissioner of Income Tax-2 vs. M/s. GJ Trading Pvt Ltd

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Woodward Governor India Pvt. Ltd.

  312 ITR 254 · 2009 · SC · Read judgment
  968 citing
• CIT v. De Beers India Minerals (P.) Ltd.

  2012 SCC OnLine KAR 8858 · 2012
  371 citing
• Skycell Communications Ltd. v. DCIT

  251 ITR 53 · 2001 · HC
  253 citing
• ACG Associated Capsule Private Limited v. Commissioner of Income Tax, Central IV, Mumbai

  3 SCC 321 · 2022
  89 citing
• (International Taxation) v. Bio-Rad Laboratories (Singapore) Pte. Ltd.

  2023 SCC OnLine DEL 6770 · 2023
  34 citing
• 342 ITR 200

  342 ITR 200 · 2012
  20 citing
• Technology Resources (Pvt.) Ltd. v. CIT

  2018 SCC OnLine KER 3113 · 2018
  18 citing
• International Management Group (UK) Ltd. v. Commissioner of Income Tax-2, International Taxation, New Delhi

  2024 SCC OnLine DEL 4558 · 2024 · Read judgment
  9 citing