Indeed India Operations (P.) Ltd. v. Deputy Commissioner of Income-tax

143 Taxmann.com 212Reported decision2022#19136 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 143(3)Section 144B Section 144C(13)Section 10B(1)(e)Section 143(1)Section 143(2)Section 154 Section 156

Issues it is cited on

section 92ca(3)comparable companies associated enterprise dispute resolution panel associated enterprises tnmm section 92ca section 92c international transaction section 92 final assessment order draft assessment order

Judgments citing Indeed India Operations (P.) Ltd. v. Deputy Commissioner of Income-tax

Highradius Technologies Private Limited, Hyderabad vs. Deputy Commissioner of Income Tax, Circle -2(1), Hyderabad

ITA 436/HYD/2024[2020-21]Status: HeardITAT Hyderabad12 Nov 2025AY 2020-21

Bench: Us:

Section 143(1)Section 143(3)Section 144B

…आयकर अपील"य "याया"धकरण म", हैदराबाद ‘ए’ ब"च, हैदराबाद IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A’ Bench, Hyderabad "ी मंजूनाथ जी, माननीय लेखा सद"य एवं "ी रवीश सूद, माननीय "या"यक सद"य SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER AND SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER आयकर अपील सं./I.T.A.No.436/Hyd/2024 (िनधा"रण वष"/ Assessment Year : 2020-21) HighRadius Tecnologies Vs. DCIT Private Limited Circle-2(1) Hyderabad Hyderabad PAN : AABCH8840F (अपीलाथ"/ Appellant) (""थ"/ Respondent) करदाता का "ितिनिध"/ : Shri Ketan K.Ved, CA, AR Assessee Represented by राज" का "ितिनिध"/ : Ms.U.Mini Chandran,CIT-DR Depar…

Xilinx India Technology Services Private Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-17(2), Hyderabad

In the result, the appeals filed by the assessee is partly allowed

ITA 1761/HYD/2019[2015-16]Status: DisposedITAT Hyderabad08 Aug 2025AY 2015-16

For Appellant: Shri SP Chidambaram, AdvocateFor Respondent: Shri B. Bala Krishna, CIT-DR

Section 143(3)Section 144C(5)Section 92C

…ITA No.1761/Hyd/2019 | 1 आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A’ Bench, Hyderabad श्री विजय पाल राव, उपाध्यक्ष एवं श्री मधुसूदन सावडिया, लेखा सदस्य के समक्ष । BEFORE SHRI VIJAY PAL RAO, VICE PRESIDENT AND SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA No.1761/Hyd/2019 (निर्धारण वर्ष/Assessment Year:2015-16) M/s. Xilinx India Technology Services Private Limited, Hyderabad. PAN: AAACX0450C (Appellant) Vs. Dy. Commissioner of Income Tax, Circle 17(2), Hyderabad. (Respondent) निर्धारिती द्वारा/Assessee by: Shri SP Chidambaram, Advocate राजस्व द्वारा / Revenue by:…

Griptonite Games India Private Limited, Hyderabad vs. Deputy Commissioner of Income Tax, Circle-2(1), Hyderabad

ITA 199/HYD/2022[2017-18]Status: DisposedITAT Hyderabad02 Jun 2025AY 2017-18

Bench: SHRI RAVISH SOOD, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON'BLE (Accountant Member)

For Appellant: Shri S.P.Chidambaram, ARFor Respondent: Shri B. Bala Krishna, CIT-

Section 143(3)Section 144(5)Section 92C

…1 Griptonite Games India Pvt Ltd vs. DCIT आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A’ Bench, Hyderabad श्री रवीश सूद, माननीय न्याधयक सदस्य एवं श्री मधुसूदन सावधिया, माननीय लेखा सदस्य SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER AND SHRI MADHUSUDAN SAWDIA, HON’BLE ACCOUNTANT MEMBER आ.अपी.सं /ITA No.199/Hyd/2022 (धनिाारण वर्ा/Assessment Year: 2017-18) Electronics Arts Games Vs. Deputy Commissioner of (India) Private Limited. Income Tax Circle-2(1) (Successor of Griptonite Hyderabad Games India Private Limited); 17 to 22 Floors, Tower 30, Plot No. 8B/2, 9, 10A and 10B, Survey No…

Clinasia Labs Private Limited, Hyderabad vs. ITO Ward1(4), Hyderabad

In the result, appeal of the assessee is partly allowed for statistical purposes

ITA 202/HYD/2021[2016-17]Status: DisposedITAT Hyderabad11 Jun 2024AY 2016-17

Bench: Shri Laliet Kumar & Shri Manjunatha G.

For Appellant: Shri Nemichand Sirvi, ARFor Respondent: Shri K. Meghnath Chowhan, DR

Section 143(3)Section 92C

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI LALIET KUMAR, JUDICIAL MEMBER & SHRI MANJUNATHA G., ACCOUNTANT MEMBER आ.अपी.सं / ITA-TP No. 202/Hyd/2021 (निर्धारण वर्ा / Assessment Year: 2016-17) M/s. Clinasia Labs Vs. Income Tax Officer, Private Limited, Ward-1(4), Hyderabad Hyderabad [PAN No. AAECM4932G] अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धाररती द्वधरध/Assessee by: Shri Nemichand Sirvi, AR रधजस्‍व द्वधरध/Revenue by: Shri K. Meghnath Chowhan, DR सुिवधई की तधरीख/Date of hearing: 21/05/2024 घोर्णध की तधरीख/Pronouncement on:…