HARYANA vs BRIJ LAL MITTAL & OTHERS (3) (2008)5 SCC 662 S.K.ALAGH v. STATE OF UTTAR PRADESH & OTHERS 588 (4)

17 SCC 285Reported decision2008#1119 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2017 to 2021.

Also referred to as

S.K. Alagh v. State of Uttar Pradesh · 2008 5 SCC 662 · Supreme Court · 2008 judgment · Indian case law · BharatTax · Uttar Pradesh · SCC citation

Judgments citing HARYANA vs BRIJ LAL MITTAL & OTHERS (3) (2008)5 SCC 662 S.K.ALAGH v. STATE OF UTTAR PRADESH & OTHERS 588 (4)

Dr B Ramana Rao vs. The State of Karnataka

WP/34202/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

The Karnataka Income Tax Department House Building Co Operative Society Ltd vs. The State of Karnataka

WP/12647/2020HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Sri M Govindappa vs. State of Karnataka

WP/51878/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Adarsh Palm Retreat vs. The State of Karnataka

WP/52609/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Jagadisha vs. The State of Karnataka

WP/28421/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Sri S Baghiratha vs. The Principal Secretary

WP/22935/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Mr Jai Kishan Virwani vs. State of Karnataka

WP/34675/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

R Nagarathna vs. State of Karnataka

WP/8187/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

B Yuvaraj vs. The State of Karnataka

WP/56988/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Sri B S Patil vs. The State of Karnataka

WP/23435/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Sri Sanjay Jayaram vs. The State of Karnataka

WP/15270/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Boralingaiah vs. State of Karnataka

WP/33339/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

S B Jagadeesh vs. State of Karnataka

WP/51160/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Smt. V.Krishnamma vs. The State of Karnataka

WP/36324/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Sri Santosh A Shetty vs. The State of Karantaka

WP/29668/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Principal Commissioner of Income Tax-4 vs. M/S Karnataka State Financial

ITA/463/2018HC Karnataka12 Nov 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

Pr Commissioner of Income Tax-7 vs. M/S Wipro Ge Medical Systems Pvt Ltd

RP/463/2018HC Karnataka21 Dec 2018

Bench: RAVI MALIMATH,K.NATARAJAN

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

The Commisioner of Income Tax vs. M/S Dell International Services

ITA/235/2018HC Karnataka09 Nov 2018

Bench: RAVI MALIMATH,BELLUNKE A.S

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…

The Pr. Commissioner of vs. M/S. Aol Online India Pvt. Ltd

ITA/433/2017HC Karnataka29 Nov 2017

Bench: L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

…11.(1989) 4 SCC 630: SHAN SUNDER AND OTHERS Vs. STATE OF HARYANA. 12.(1998) 5 SCC 343: STATE OF HARYANA Vs. BRIJ LAL MUTTAL AND OTHERS. 13.(2008) 5 SCC 662: S.K. ALAGH Vs. STATE OF UTTAR PRADESH AND OTHERS. 14.(2008) 17 SCC 285: TAMIL NADU ELECTRICITY BOARD Vs. RASIPURAM TEXTILE PRIVATE LIMITED AND OTHERS. 15.(2005) 8 SCC 89: S.M.S. PHARMACEUTICALS LTD. Vs. NEETA BHALLA AND ANOTHER. 16.(2011) 1 SCC 176: PEPSICO INDIA HOLDINGS PRIVATE 363 LIMITED VS. FOOD INSPECTOR AND ANOTHER. 17.(2014) 16 SCC…