HARYANA vs BRIJ LAL MITTAL & OTHERS (3) (2008)5 SCC 662 S.K.ALAGH v. STATE OF UTTAR PRADESH & OTHERS 588 (4)

17 SCC 285Reported decision2008#1125 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Also referred to as

S.K. Alagh v. State of Uttar Pradesh · 2008 5 SCC 662 · Supreme Court · 2008 judgment · Indian case law · BharatTax · Uttar Pradesh · SCC citation

Judgments citing HARYANA vs BRIJ LAL MITTAL & OTHERS (3) (2008)5 SCC 662 S.K.ALAGH v. STATE OF UTTAR PRADESH & OTHERS 588 (4)

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HARYANA vs BRIJ LAL MITTAL & OTHERS (3) (2008)5 SCC 662 S.K.ALAGH v. STATE OF UTTAR PRADESH & OTHERS 588 (4) (17 SCC 285) — Cited in 99 Judgments | BharatTax