Gujarat Gas Co. Ltd. v. Jt. CIT

BAJAJ ELECTRICALS LTD,MUMBAI vs. ADDL CIT 2(1), MUMBAI

Accordingly we remit the impugned\nissue back to the AO with similar directions. The grounds raised by the assessee in\nthis regard are allowed for statistical purposes

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n“B” BENCH, MUMBAI\nBEFORE HON'BLE JUSTICE (RETD.) C V BHADANG, PRESIDENT &\nMS PADMAVATHY S, AM\nI.T.A. No. 4172/Mum/2013\n(Assessment Year: 2009-10)\nBajaj Electricals Limited,\n45/47, Bombay Life Building, Veer\nNariman Road, Fort, Mumbai-400001.\nPAN: AAACB2484Q\nVs.\nAddl.CIT-2(1),\nAayakar Bhavan, M.K. Road,\nMumbai-400020.\nAppellant)\n:\nRespondent)\nI.T.A. No. 110/Mum/2016\n(Assessment Year: 2010-11)\nBajaj Electricals Limited,\n51, Mulla House, M.G. Road,\nFort, mumbai-400001.\nPAN: AAACB2484Q\nAppellant)\nVs.\nAddl.CIT-2(1),\nAayakar Bhavan, M.K.…

BAJAJ ELECTRICALS LTD,MUMBAI vs. ADDL CIT 2(1), MUMBAI

Accordingly we remit the impugned issue back to the AO with similar directions. The grounds raised by the assessee in this regard are allowed for statistical purposes

Bench: Hon’Ble Justice (Retd.) C V Bhadang & Ms Padmavathy S, Am

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE HON’BLE JUSTICE (RETD.) C V BHADANG, PRESIDENT & MS PADMAVATHY S, AM I.T.A. No. 4172/Mum/2013 (Assessment Year: 2009-10) Bajaj Electricals Limited, Addl.CIT-2(1), 45/47, Bombay Life Building, Veer Aayakar Bhavan, M.K. Road, Vs. Nariman Road, Fort, Mumbai-400001. Mumbai-400020. PAN: AAACB2484Q Appellant) : Respondent) I.T.A. No. 110/Mum/2016 (Assessment Year: 2010-11) Bajaj Electricals Limited, Addl.CIT-2(1), 51, Mulla House, M.G. Road, Aayakar Bhavan, M.K. Road, Vs. Fort, mumbai-400001. Mumbai-400020. PAN: AAACB2484Q Appellant) : Respondent) I.T.A. No.…

DCIT 2(1)(1), MUMBAI vs. BAJAJ ELECTRICALS LTD, MUMBAI

Accordingly we remit the impugned\nissue back to the AO with similar directions. The grounds raised by the assessee in\nthis regard are allowed for statistical purposes

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n“B” BENCH, MUMBAI\nBEFORE HON'BLE JUSTICE (RETD.) C V BHADANG, PRESIDENT &\nMS PADMAVATHY S, AM\nI.T.A. No. 4172/Mum/2013\n(Assessment Year: 2009-10)\nBajaj Electricals Limited,\n45/47, Bombay Life Building, Veer\nNariman Road, Fort, Mumbai-400001.\nPAN: AAACB2484Q\nVs.\nAddl.CIT-2(1),\nAayakar Bhavan, M.K. Road,\nMumbai-400020.\nAppellant)\n: Respondent)\nI.T.A. No. 110/Mum/2016\n(Assessment Year: 2010-11)\nBajaj Electricals Limited,\n51, Mulla House, M.G. Road,\nFort, mumbai-400001.\nPAN: AAACB2484Q\nVs.\nAppellant)\n: Respondent)\nI.T.A. No. 5749/Mum/201…

DCIT 2(1)(1), MUMBAI vs. BAJAJ ELECTRICALS LTD, MUMBAI

Accordingly we remit the impugned issue back to the AO with similar directions. The grounds raised by the assessee in this regard are allowed for statistical purposes

Bench: Hon’Ble Justice (Retd.) C V Bhadang & Ms Padmavathy S, Am

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE HON’BLE JUSTICE (RETD.) C V BHADANG, PRESIDENT & MS PADMAVATHY S, AM I.T.A. No. 4172/Mum/2013 (Assessment Year: 2009-10) Bajaj Electricals Limited, Addl.CIT-2(1), 45/47, Bombay Life Building, Veer Aayakar Bhavan, M.K. Road, Vs. Nariman Road, Fort, Mumbai-400001. Mumbai-400020. PAN: AAACB2484Q Appellant) : Respondent) I.T.A. No. 110/Mum/2016 (Assessment Year: 2010-11) Bajaj Electricals Limited, Addl.CIT-2(1), 51, Mulla House, M.G. Road, Aayakar Bhavan, M.K. Road, Vs. Fort, mumbai-400001. Mumbai-400020. PAN: AAACB2484Q Appellant) : Respondent) I.T.A. No.…

BAJAJ ELECTRICALS LTD,MUMBAI vs. ADDL CIT 2(1), MUMBAI

Accordingly we remit the impugned issue back to the AO with similar directions. The grounds raised by the assessee in this regard are allowed for statistical purposes

Bench: Hon’Ble Justice (Retd.) C V Bhadang & Ms Padmavathy S, Am

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE HON’BLE JUSTICE (RETD.) C V BHADANG, PRESIDENT & MS PADMAVATHY S, AM I.T.A. No. 4172/Mum/2013 (Assessment Year: 2009-10) Bajaj Electricals Limited, Addl.CIT-2(1), 45/47, Bombay Life Building, Veer Aayakar Bhavan, M.K. Road, Vs. Nariman Road, Fort, Mumbai-400001. Mumbai-400020. PAN: AAACB2484Q Appellant) : Respondent) I.T.A. No. 110/Mum/2016 (Assessment Year: 2010-11) Bajaj Electricals Limited, Addl.CIT-2(1), 51, Mulla House, M.G. Road, Aayakar Bhavan, M.K. Road, Vs. Fort, mumbai-400001. Mumbai-400020. PAN: AAACB2484Q Appellant) : Respondent) I.T.A. No.…

RASHIDA SHAKIL BHATI,MIRA ROAD vs. INCOME TAX OFFICER, WARD-2(4), THANE, THANE

In the result, all the three appeals filed by the assessee are allowed

Bench: Justice (Retd.) Shri C.V. Bhadang & Shri B.R. Baskaran

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE JUSTICE (RETD.) SHRI C.V. BHADANG, PRESIDENT AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER ITA No. A.Y. Appellant Respondent Income Tax 1649/Mum/2024 2011-12 Officer, Rashida Shakil Ward-2(4), Bhati, B-Wing, 1-B/73, 1648/Mum/2024 2015-16 6th Floor, Swagat CHS, Ashar I.T. Park, Naya Nagar, Wagle Industrial Mira Road (E), Estate, Maharashtra Road No. 16Z, 1647/Mum/2024 2016-17 [PAN: BGEPB2569N] Nr. Ambika Nagar, Thane For Assessee : Shri Dhaval Shah, For Revenue : Ms. Mahita Nair, Sr. DR Date of Hearing : 05-09-2024 Date of Pronouncement : 01-10-20…

RASHIDA SHAKIL BHATI,MIRA ROAD vs. INCOME TAX OFFICER, WARD-2(4), THANE, THANE

In the result, all the three appeals filed by the assessee are allowed

Bench: Justice (Retd.) Shri C.V. Bhadang & Shri B.R. Baskaran

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE JUSTICE (RETD.) SHRI C.V. BHADANG, PRESIDENT AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER ITA No. A.Y. Appellant Respondent Income Tax 1649/Mum/2024 2011-12 Officer, Rashida Shakil Ward-2(4), Bhati, B-Wing, 1-B/73, 1648/Mum/2024 2015-16 6th Floor, Swagat CHS, Ashar I.T. Park, Naya Nagar, Wagle Industrial Mira Road (E), Estate, Maharashtra Road No. 16Z, 1647/Mum/2024 2016-17 [PAN: BGEPB2569N] Nr. Ambika Nagar, Thane For Assessee : Shri Dhaval Shah, For Revenue : Ms. Mahita Nair, Sr. DR Date of Hearing : 05-09-2024 Date of Pronouncement : 01-10-20…

RASHIDA SHAKIL BHATI,MIRA ROAD vs. INCOME TAX OFFICER, WARD-2(4), THANE, THANE

In the result, all the three appeals filed by the assessee are allowed

Bench: Justice (Retd.) Shri C.V. Bhadang & Shri B.R. Baskaran

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE JUSTICE (RETD.) SHRI C.V. BHADANG, PRESIDENT AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER ITA No. A.Y. Appellant Respondent Income Tax 1649/Mum/2024 2011-12 Officer, Rashida Shakil Ward-2(4), Bhati, B-Wing, 1-B/73, 1648/Mum/2024 2015-16 6th Floor, Swagat CHS, Ashar I.T. Park, Naya Nagar, Wagle Industrial Mira Road (E), Estate, Maharashtra Road No. 16Z, 1647/Mum/2024 2016-17 [PAN: BGEPB2569N] Nr. Ambika Nagar, Thane For Assessee : Shri Dhaval Shah, For Revenue : Ms. Mahita Nair, Sr. DR Date of Hearing : 05-09-2024 Date of Pronouncement : 01-10-20…

IL&FS MARITIME INFRASTRUCTURE COMPANY LIMITED,MUMBAI vs. THE DEPUTY COMMISSIONER OF INCOME TAX-14(1)(1), MUMBAI

Bench: Shri Vikas Awasthy & Shri Amarjit Singh

…Page 1 ITA No.3558/Mum/2023 IL & FS Maritime Infrastructure Company Ltd. Vs. The DCIT, 14(1)(1) IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER ITA No.3558/Mum/2023 (A.Y. 2013-14) IL & FS Maritime Infrastructure Company Ltd, Plot, C-22, G Block, the IL & FS Financial Centre, Bandra Kurla Complex, Bandra East, Mumbai – 400051 Vs. The DCIT, 14(1)(1) Room No. 432, 4th Floor, Aayakar Bhawan, M.K. Road, Churchgate, Mumbai - 400020 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No:AABCI7029R Appellant Respondent Appellant by : Ms. Hetal Vora…

JITEN BHAVANJI VORA,MUMBAI vs. DCIT, CC- 7(4), MUMBAI

In the result, appeal filed by the assessee is allowed

…THE INCOME TAX APPELLATE TRIBUNAL “SMC” Bench, Mumbai Shri Shamim Yahya (AM) I.T.A. No. 6670/Mum/2019 (Assessment Year 2016-17) Jiten Bhavanji Vora Dy. CIT CC-7(4) Vs. 402, Saral Apartment Room No. 655 Marve Road, Malad W 6th Floor Mumbai-400 064. Aayakar Bhavan M.K. Road PAN : AAAPV3821G Mumbai-400 020. (Appellant) (Respondent) Assessee by Dr. K. Shivram & Mr. Rahul Hakani Department by Shri Somnath Wajale Date of Hearing 06.10.2020 Date of Pronouncement 21.10.2020 O R D E R This appeal by the assessee is directed against the order of Learned Commissioner of Income Tax (Appeals) [in short learned CIT(A)]…