Gayathri Textiles v. CIT

111 Taxmann 123High Court2000#1624 most cited
69

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2026.

Issues it is cited on

Judgments citing Gayathri Textiles v. CIT

Gayathri Textiles v. CIT (111 Taxmann 123) — Cited in 69 Judgments | BharatTax