Kantilal Bishweshwar Pal, Pune vs. Assistant Commissioner of Income-Tax, TDS, CPC, Ghaziabad
In the result, the appeal filed by the assessee in ITA
ITA 345/PUN/2022[2015-16 (26Q Q-4)]Status: DisposedITAT Pune21 Dec 2022
Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Raviआयकर अपील सं. / Ita Nos.336 To 345/Pun/2022 िनधा"रण वष" / Assessment Years : 2013-14, 2014-15 & 2015-16 Kantilal Bishweshwar Pal, Vs. Acit, Cpc, Tds, S.No.29/1, Kodre Colony, Ghaziabad. Keshavnagar Mundhwa, Pune- 411036. Pan : Akgpp7196Q Appellant Respondent Assessee By : None Revenue By : Shri Suhas Kulkarni Date Of Hearing : 21.12.2022 Date Of Pronouncement : 21.12.2022 आदेश / Order Per Inturi Rama Rao, Am: These Are The Appeals Filed By The Assessee Against The Respective Orders Of The Ld. Cit(A)-National Faceless Appeal Centre, Delhi [‘The Cit(A)’] For The Assessment Years 2013-14, 2014-15 & 2015-16 Respectively. 2. Since The Identical Facts & Common Issues Are Involved In All The Above Captioned Ten Appeals, We Proceed To Dispose Of The Same By This Common Order. 3. For The Sake Of Convenience & Clarity, The Facts Relevant To The Appeal In Ita No.336/Pun/2022 For The Assessment Year 2013-14 Are Stated Herein.
For Appellant: NoneFor Respondent: Shri Suhas Kulkarni
Section 200(3)Section 200ASection 234ESection 271HSection 271H(1)(a)Section 272ASection 272A(2)
…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “C”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.336 to 345/PUN/2022 िनधा"रण वष" / Assessment Years : 2013-14, 2014-15 & 2015-16 Kantilal Bishweshwar Pal, Vs. ACIT, CPC, TDS, S.No.29/1, Kodre Colony, Ghaziabad. Keshavnagar Mundhwa, Pune- 411036. PAN : AKGPP7196Q Appellant Respondent Assessee by : None Revenue by : Shri Suhas Kulkarni Date of hearing : 21.12.2022 Date of pronouncement : 21.12.2022 आदेश / ORDER PER INTURI RAMA RAO, AM: These are the appeals filed by the assessee against…
