Gajanan Constructions v. DCIT

74 Taxmann.com 6Income Tax Appellate Tribunal2016#147 most cited

What is Gajanan Constructions v. DCIT authority for?

Late fees under section 234E can only be levied prospectively from June 1, 2015. Levying late fees for periods prior to this date is not permissible.

465

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2025.

Also referred to as

Gajanan Constructions v. DCIT · section 234E · late fees · prospective levy · June 1 · 2015 · TDS · tax deducted at source · penalty · assessment procedure

Sections most often in play

Section 234ESection 200ASection 156Section 154Section 220(2)Section 119Section 143(1A)Section 201(1)

Issues it is cited on

section 271h(3)section 272a(2)section 271hsection 200a(1)section 272section 272asection 200(3)section 200asection 234esection 200section 220(2)tax deducted at source

Judgments citing Gajanan Constructions v. DCIT

PADMA PARAKH, RAJNANDGAON,RAJNANDGAON vs. INCOME TAX OFFICER, TDS, BHILAI, BHILAI

In the result, all the appeals of the assessee are allowed

ITA 562/RPR/2025[2014-15]Status: DisposedITAT Raipur15 Oct 2025AY 2014-15

Bench: Shri Partha Sarathi Chaudhury & Shri Arun Khodpiaआयकर अपील सं. / Ita Nos.560, 561 & 562/Rpr/2025 "नधा"रण वष" / Assessment Year : 2014-15 Padma Parakh Parakh Nursing Home, Lal Bagh, Rajnandgaon-491 441 (C.G.) Pan: Ajqpp8601H

For Appellant: None (written submission)For Respondent: Dr. Priyanka Patel, Sr. DR
Section 200(3)Section 200ASection 234ESection 271HSection 272A

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos.560, 561 & 562/RPR/2025 "नधा"रण वष" / Assessment Year : 2014-15 Padma Parakh Parakh Nursing Home, Lal Bagh, Rajnandgaon-491 441 (C.G.) PAN: AJQPP8601H ........अपीलाथ" / Appellant बनाम / V/s. The Income Tax Officer (TDS), Bhilai (C.G.) ……""यथ" / Respondent Assessee by : None (written submission) Revenue by : Dr. Priyanka Patel, Sr. DR सुनवाई क" तार"ख / Date of Hearing : 14.10.2025 घोषणा क" तार"ख /…

PADMA PARAKH, RAJNANDGAON,RAJNANDGAON vs. INCOME TAX OFFICER, TDS, BHILAI, BHILAI

In the result, all the appeals of the assessee are allowed

ITA 561/RPR/2025[2014-15]Status: DisposedITAT Raipur15 Oct 2025AY 2014-15

Bench: Shri Partha Sarathi Chaudhury & Shri Arun Khodpiaआयकर अपील सं. / Ita Nos.560, 561 & 562/Rpr/2025 "नधा"रण वष" / Assessment Year : 2014-15 Padma Parakh Parakh Nursing Home, Lal Bagh, Rajnandgaon-491 441 (C.G.) Pan: Ajqpp8601H

For Appellant: None (written submission)For Respondent: Dr. Priyanka Patel, Sr. DR
Section 200(3)Section 200ASection 234ESection 271HSection 272A

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos.560, 561 & 562/RPR/2025 "नधा"रण वष" / Assessment Year : 2014-15 Padma Parakh Parakh Nursing Home, Lal Bagh, Rajnandgaon-491 441 (C.G.) PAN: AJQPP8601H ........अपीलाथ" / Appellant बनाम / V/s. The Income Tax Officer (TDS), Bhilai (C.G.) ……""यथ" / Respondent Assessee by : None (written submission) Revenue by : Dr. Priyanka Patel, Sr. DR सुनवाई क" तार"ख / Date of Hearing : 14.10.2025 घोषणा क" तार"ख /…

PADMA PARAKH, RAJNANDGAON,RAJNANDGAON vs. INCOME TAX OFFICER, TDS, BHILAI, BHILAI

In the result, all the appeals of the assessee are allowed

ITA 560/RPR/2025[2014-15]Status: DisposedITAT Raipur15 Oct 2025AY 2014-15

Bench: Shri Partha Sarathi Chaudhury & Shri Arun Khodpiaआयकर अपील सं. / Ita Nos.560, 561 & 562/Rpr/2025 "नधा"रण वष" / Assessment Year : 2014-15 Padma Parakh Parakh Nursing Home, Lal Bagh, Rajnandgaon-491 441 (C.G.) Pan: Ajqpp8601H

For Appellant: None (written submission)For Respondent: Dr. Priyanka Patel, Sr. DR
Section 200(3)Section 200ASection 234ESection 271HSection 272A

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos.560, 561 & 562/RPR/2025 "नधा"रण वष" / Assessment Year : 2014-15 Padma Parakh Parakh Nursing Home, Lal Bagh, Rajnandgaon-491 441 (C.G.) PAN: AJQPP8601H ........अपीलाथ" / Appellant बनाम / V/s. The Income Tax Officer (TDS), Bhilai (C.G.) ……""यथ" / Respondent Assessee by : None (written submission) Revenue by : Dr. Priyanka Patel, Sr. DR सुनवाई क" तार"ख / Date of Hearing : 14.10.2025 घोषणा क" तार"ख /…

VISHWAKARMA FOUNDERS (INDIA) PRIVATE LIMITED,KOLHAPUR vs. INCOME TAX OFFICER (TDS), TDS WARD, KOLHAPUR

In the result, appeal of the assessee is allowed

ITA 1425/PUN/2025[2014-2015]Status: DisposedITAT Pune10 Jul 2025AY 2014-2015

Bench: Ms.Astha Chandra & Dr.Dipak P. Ripoteआयकर अपील सं./Ita No.1425/Pun/2025 िनधा"रण वष" / Assessment Year: 2014-15 Vishwakarma Founders (India) V The Income Tax Private Limited, S. Officer(Tds), F15, Midc, Shiroli, Kolhapur Kolhapur. – 416122. Maharashtra. Pan: Aaccv2246A Appellant/ Assessee Respondent / Revenue Assessee By Shri Vaibhav R. Chaugule – Ar Revenue By Shri Akhilesh Srivastva –Addl.Cit(Dr) Date Of Hearing 09/07/2025 Date Of Pronouncement 10/07/2025 आदेश/ Order Per Dr. Dipak P. Ripote, Am: The Assessee Has Filed An Appeal Against The Order Of Ld.Addl./Joint Commissioner Of Income Tax (Appeal)-3, Kolkata Passed Under Section 250 Of The Income Tax Act, 1961 Dated 30.03.2025 For A.Y.2014-15, Emanating From The Order U/S.200A Of The Act, Dated 11.11.2016 & 21.11.2016. Ita No.1425/Pun/2025 For A.Y.2014-15 [A]

Section 154Section 200ASection 200A(1)Section 234ESection 250

…आयकर अपीलीय अिधकरण ”बी” "ायपीठ पुणेम"। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “B” :: PUNE BEFORE MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1425/PUN/2025 िनधा"रण वष" / Assessment Year: 2014-15 Vishwakarma Founders (India) V The Income Tax Private Limited, s. Officer(TDS), F15, MIDC, Shiroli, Kolhapur Kolhapur. – 416122. Maharashtra. PAN: AACCV2246A Appellant/ Assessee Respondent / Revenue Assessee by Shri Vaibhav R. Chaugule – AR Revenue by Shri Akhilesh Srivastva –Addl.CIT(DR) Date of hearing 09/07/2025 Date of pronouncement 10/07/2025 आदेश/ ORDER…

VISHWAKARMA FOUNDERS (INDIA) PRIVATE LIMITED,KOLHAPUR vs. INCOME TAX OFFICER (TDS), KOLHAPUR TDS WARD

In the result, appeal of the assessee is allowed

ITA 1405/PUN/2025[2013-14]Status: DisposedITAT Pune10 Jul 2025AY 2013-14

Bench: Ms.Astha Chandra & Dr.Dipak P. Ripoteआयकर अपील सं./Ita No.1405/Pun/2025 िनधा"रण वष" / Assessment Year: 2013-14 Vishwakarma Founders (India) V The Income Tax Private Limited, S. Officer(Tds), F15, Midc, Shiroli, Kolhapur Kolhapur. – 416122. Maharashtra. Pan: Aaccv2246A Appellant/ Assessee Respondent / Revenue Assessee By Shri Vaibhav R. Chaugule – Ar Revenue By Smt. Saumya Pandey Jain – Addl.Cit(Dr) Date Of Hearing 08/07/2025 Date Of Pronouncement 10/07/2025 आदेश/ Order Per Dr. Dipak P. Ripote, Am: The Assessee Has Filed An Appeal Against The Order Of Ld.Addl./Joint Commissioner Of Income Tax (Appeal)-3, Kolkata Passed Under Section 250 Of The Income Tax Act, 1961 Dated 30.03.2025 For A.Y.2013-14, Emanating From The Order U/S.200A Of The Act.

Section 154Section 200ASection 200A(1)Section 234ESection 250

…आयकर अपीलीय अिधकरण ”बी” "ायपीठ पुणेम"। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “B” :: PUNE BEFORE MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1405/PUN/2025 िनधा"रण वष" / Assessment Year: 2013-14 Vishwakarma Founders (India) V The Income Tax Private Limited, s. Officer(TDS), F15, MIDC, Shiroli, Kolhapur Kolhapur. – 416122. Maharashtra. PAN: AACCV2246A Appellant/ Assessee Respondent / Revenue Assessee by Shri Vaibhav R. Chaugule – AR Revenue by Smt. Saumya Pandey Jain – Addl.CIT(DR) Date of hearing 08/07/2025 Date of pronouncement 10/07/2025 आदेश/ ORDER…

CHATE TUTORIALS PVT LTD,AURANGABAD vs. ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK, NASHIK

In the result, both the bunch of appeals filed by the respective assessee’s in ITA Nos

ITA 480/PUN/2024[2022-23]Status: DisposedITAT Pune25 Jun 2025AY 2022-23

Bench: Dr.Manish Borad & Shri Vinay Bhamoreआयकर अपील सं. / Ita Nos.476 To 480/Pun/2024 Chate Tutorials Pvt. Ltd., Vs. Acit,Tds Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, Cidco, Aurangabad – 431 003 Maharashtra Tan : Nskco1565E Appellant Respondent

For Appellant: Shri Aditya NavandarFor Respondent: Shri Ramnath P. Murkunde
Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “A”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.476 to 480/PUN/2024 Chate Tutorials Pvt. Ltd., Vs. ACIT,TDS Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, CIDCO, Aurangabad – 431 003 Maharashtra TAN : NSKCO1565E Appellant Respondent आयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368 and ITA No.2377 /PUN/2024 Shree Bhaskaracharya Pratishthan, Vs. DCIT,TDS Circle, Chate House, Plot No.4, CPC, Ghaziabad, Near N-2 Cricket Stadium, Uttarpradesh- CIDCO, Aurangabad – 431 003 201010 Ma…

CHATE TUTORIALS PVT. LTD. ,AURANGABAD vs. LD. ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK , NASHIK

In the result, both the bunch of appeals filed by the\nrespective assessee's in ITA Nos

ITA 479/PUN/2024[2021-22]Status: DisposedITAT Pune25 Jun 2025AY 2021-22
Section 200ASection 234E

…{ "clean_text": "सत्यमेव जयते\nIN THE INCOME TAX APPELLATE TRIBUNAL\nPUNE BENCHES “A”, PUNE\nBEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER\nAND SHRI VINAY BHAMORE, JUDICIAL MEMBER\nआयकर अपील सं. / ITA Nos.476 to 480/PUN/2024\nChate Tutorials Pvt. Ltd.,\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMaharashtra\nVs.\nACIT,TDS Circle,\nNashik\nTAN: NSKCO1565E\nAppellant\nRespondent\nआयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368\nand ITA No.2377 /PUN/2024\nShree Bhaskaracharya Pratishthan\nVs.\nDCIT,TDS Circle,\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad…

CHATE TUTORIALS PVT. LTD. ,AURANGABAD vs. LD. ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK , NASHIK

In the result, both the bunch of appeals filed by the\nrespective assessee's in ITA Nos

ITA 478/PUN/2024[2020-21]Status: DisposedITAT Pune25 Jun 2025AY 2020-21
Section 200ASection 234E

…{ "clean_text": "सत्यमेव जयते\nIN THE INCOME TAX APPELLATE TRIBUNAL\nPUNE BENCHES “A”, PUNE\nBEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER\nAND SHRI VINAY BHAMORE, JUDICIAL MEMBER\nआयकर अपील सं. / ITA Nos.476 to 480/PUN/2024\nChate Tutorials Pvt. Ltd.,\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMaharashtra\nVs.\nACIT,TDS Circle,\nNashik\nTAN: NSKCO1565E\nAppellant\nRespondent\nआयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368\nand ITA No.2377 /PUN/2024\nShree Bhaskaracharya Pratishthan Vs.\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMaharas…

CHATE TUTORIALS PVT. LTD. AURANGABAD , AURANGABAD vs. LD. ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK , NASHIK

In the result, both the bunch of appeals filed by the\nrespective assessee's in ITA Nos

ITA 477/PUN/2024[2018-19]Status: DisposedITAT Pune25 Jun 2025AY 2018-19
Section 200ASection 234E

…{ "clean_text": "सत्यमेव जयते\nIN THE INCOME TAX APPELLATE TRIBUNAL\nPUNE BENCHES “A”, PUNE\nBEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER\nAND SHRI VINAY BHAMORE, JUDICIAL MEMBER\nआयकर अपील सं. / ITA Nos.476 to 480/PUN/2024\nChate Tutorials Pvt. Ltd.,\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMaharashtra\nVs.\nACIT,TDS Circle,\nNashik\nTAN: NSKCO1565E\nAppellant\nRespondent\nआयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368\nand ITA No.2377 /PUN/2024\nShree Bhaskaracharya Pratishthan Vs.\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMaharas…

CHATE TUTORIALS PVT. LTD.,AURANGABAD vs. LD. ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK, NASHIK

In the result, both the bunch of appeals filed by the respective assessee’s in ITA Nos

ITA 476/PUN/2024[2017-18]Status: DisposedITAT Pune25 Jun 2025AY 2017-18

Bench: Dr.Manish Borad & Shri Vinay Bhamoreआयकर अपील सं. / Ita Nos.476 To 480/Pun/2024 Chate Tutorials Pvt. Ltd., Vs. Acit,Tds Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, Cidco, Aurangabad – 431 003 Maharashtra Tan : Nskco1565E Appellant Respondent

For Appellant: Shri Aditya NavandarFor Respondent: Shri Ramnath P. Murkunde
Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “A”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.476 to 480/PUN/2024 Chate Tutorials Pvt. Ltd., Vs. ACIT,TDS Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, CIDCO, Aurangabad – 431 003 Maharashtra TAN : NSKCO1565E Appellant Respondent आयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368 and ITA No.2377 /PUN/2024 Shree Bhaskaracharya Pratishthan, Vs. DCIT,TDS Circle, Chate House, Plot No.4, CPC, Ghaziabad, Near N-2 Cricket Stadium, Uttarpradesh- CIDCO, Aurangabad – 431 003 201010 Ma…

SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs. LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS

In the result, both the bunch of appeals filed by the\nrespective assessee's in ITA Nos

ITA 2377/PUN/2024[2023-24]Status: DisposedITAT Pune25 Jun 2025AY 2023-24
Section 200ASection 234E

…{ "clean_text": "सत्यमेव जयते\nIN THE INCOME TAX APPELLATE TRIBUNAL\nPUNE BENCHES “A”, PUNE\nBEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER\nAND SHRI VINAY BHAMORE, JUDICIAL MEMBER\nआयकर अपील सं. / ITA Nos.476 to 480/PUN/2024\nChate Tutorials Pvt. Ltd.,\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMaharashtra\nVs.\nACIT,TDS Circle,\nNashik\nTAN: NSKCO1565E\nAppellant\nRespondent\nआयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368\nand ITA No.2377 /PUN/2024\nShree Bhaskaracharya Pratishthan\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMaharashtra…

SHRI BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs. LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS, CPC TDS

In the result, both the bunch of appeals filed by the\nrespective assessee's in ITA Nos

ITA 2368/PUN/2024[2024-2025]Status: DisposedITAT Pune25 Jun 2025AY 2024-2025
Section 200ASection 234E

…{ "clean_text": "सत्यमेव जयते\nIN THE INCOME TAX APPELLATE TRIBUNAL\nPUNE BENCHES “A”, PUNE\nBEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER\nAND SHRI VINAY BHAMORE, JUDICIAL MEMBER\nआयकर अपील सं. / ITA Nos.476 to 480/PUN/2024\nChate Tutorials Pvt. Ltd.,\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMaharashtra\nVs.\nACIT,TDS Circle,\nNashik\nTAN: NSKCO1565E\nAppellant\nRespondent\nआयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368\nand ITA No.2377 /PUN/2024\nShree Bhaskaracharya Pratishthan\nVs.\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMahara…

SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs. LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS

In the result, both the bunch of appeals filed by the\nrespective assessee's in ITA Nos

ITA 2367/PUN/2024[2023-24]Status: DisposedITAT Pune25 Jun 2025AY 2023-24
Section 200ASection 234E

…{ "clean_text": "सत्यमेव जयते\nIN THE INCOME TAX APPELLATE TRIBUNAL\nPUNE BENCHES “A”, PUNE\nBEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER\nAND SHRI VINAY BHAMORE, JUDICIAL MEMBER\nआयकर अपील सं. / ITA Nos.476 to 480/PUN/2024\nChate Tutorials Pvt. Ltd.,\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMaharashtra\nVs.\nACIT,TDS Circle,\nNashik\nTAN: NSKCO1565E\nAppellant\nRespondent\nआयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368\nand ITA No.2377 /PUN/2024\nShree Bhaskaracharya Pratishthan\nVs.\nDCIT,TDS Circle,\nCPC, Ghaziabad,\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\n…

SHRI BHASKARACHARYA PRATISHTHAN,CHH. SAMBHAJINAGAR vs. LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS

In the result, both the bunch of appeals filed by the respective assessee’s in ITA Nos

ITA 2366/PUN/2024[2022-23]Status: DisposedITAT Pune25 Jun 2025AY 2022-23

Bench: Dr.Manish Borad & Shri Vinay Bhamoreआयकर अपील सं. / Ita Nos.476 To 480/Pun/2024 Chate Tutorials Pvt. Ltd., Vs. Acit,Tds Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, Cidco, Aurangabad – 431 003 Maharashtra Tan : Nskco1565E Appellant Respondent

For Appellant: Shri Aditya NavandarFor Respondent: Shri Ramnath P. Murkunde
Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “A”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.476 to 480/PUN/2024 Chate Tutorials Pvt. Ltd., Vs. ACIT,TDS Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, CIDCO, Aurangabad – 431 003 Maharashtra TAN : NSKCO1565E Appellant Respondent आयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368 and ITA No.2377 /PUN/2024 Shree Bhaskaracharya Pratishthan, Vs. DCIT,TDS Circle, Chate House, Plot No.4, CPC, Ghaziabad, Near N-2 Cricket Stadium, Uttarpradesh- CIDCO, Aurangabad – 431 003 201010 Ma…

SHRI BHASKARACHARYA PRATISHTHAN,CHH. SAMBHAJINAGAR vs. LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS

In the result, both the bunch of appeals filed by the\nrespective assessee's in ITA Nos

ITA 2365/PUN/2024[2022-23]Status: DisposedITAT Pune25 Jun 2025AY 2022-23
Section 200ASection 234E

…{ "clean_text": "सत्यमेव जयते\nIN THE INCOME TAX APPELLATE TRIBUNAL\nPUNE BENCHES “A”, PUNE\nBEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER\nAND SHRI VINAY BHAMORE, JUDICIAL MEMBER\nआयकर अपील सं. / ITA Nos.476 to 480/PUN/2024\nChate Tutorials Pvt. Ltd.,\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad – 431 003\nMaharashtra\nVs.\nACIT,TDS Circle,\nNashik\nTAN: NSKCO1565E\nAppellant\nRespondent\nआयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368\nand ITA No.2377 /PUN/2024\nShree Bhaskaracharya Pratishthan\nVs.\nDCIT,TDS Circle,\nChate House, Plot No.4,\nNear N-2 Cricket Stadium,\nCIDCO, Aurangabad…

SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs. LD. DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD

In the result, both the bunch of appeals filed by the respective assessee’s in ITA Nos

ITA 2364/PUN/2024[2021-22]Status: DisposedITAT Pune25 Jun 2025AY 2021-22

Bench: Dr.Manish Borad & Shri Vinay Bhamoreआयकर अपील सं. / Ita Nos.476 To 480/Pun/2024 Chate Tutorials Pvt. Ltd., Vs. Acit,Tds Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, Cidco, Aurangabad – 431 003 Maharashtra Tan : Nskco1565E Appellant Respondent

For Appellant: Shri Aditya NavandarFor Respondent: Shri Ramnath P. Murkunde
Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “A”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.476 to 480/PUN/2024 Chate Tutorials Pvt. Ltd., Vs. ACIT,TDS Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, CIDCO, Aurangabad – 431 003 Maharashtra TAN : NSKCO1565E Appellant Respondent आयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368 and ITA No.2377 /PUN/2024 Shree Bhaskaracharya Pratishthan, Vs. DCIT,TDS Circle, Chate House, Plot No.4, CPC, Ghaziabad, Near N-2 Cricket Stadium, Uttarpradesh- CIDCO, Aurangabad – 431 003 201010 Ma…

SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs. LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS

In the result, both the bunch of appeals filed by the respective assessee’s in ITA Nos

ITA 2362/PUN/2024[2023-24]Status: DisposedITAT Pune25 Jun 2025AY 2023-24

Bench: Dr.Manish Borad & Shri Vinay Bhamoreआयकर अपील सं. / Ita Nos.476 To 480/Pun/2024 Chate Tutorials Pvt. Ltd., Vs. Acit,Tds Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, Cidco, Aurangabad – 431 003 Maharashtra Tan : Nskco1565E Appellant Respondent

For Appellant: Shri Aditya NavandarFor Respondent: Shri Ramnath P. Murkunde
Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “A”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.476 to 480/PUN/2024 Chate Tutorials Pvt. Ltd., Vs. ACIT,TDS Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, CIDCO, Aurangabad – 431 003 Maharashtra TAN : NSKCO1565E Appellant Respondent आयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368 and ITA No.2377 /PUN/2024 Shree Bhaskaracharya Pratishthan, Vs. DCIT,TDS Circle, Chate House, Plot No.4, CPC, Ghaziabad, Near N-2 Cricket Stadium, Uttarpradesh- CIDCO, Aurangabad – 431 003 201010 Ma…

SHRI BHASKARACHARYA PRATISHTHAN,CHH. SAMBHAJINAGAR vs. LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS

In the result, both the bunch of appeals filed by the respective assessee’s in ITA Nos

ITA 2361/PUN/2024[2021-22]Status: DisposedITAT Pune25 Jun 2025AY 2021-22

Bench: Dr.Manish Borad & Shri Vinay Bhamoreआयकर अपील सं. / Ita Nos.476 To 480/Pun/2024 Chate Tutorials Pvt. Ltd., Vs. Acit,Tds Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, Cidco, Aurangabad – 431 003 Maharashtra Tan : Nskco1565E Appellant Respondent

For Appellant: Shri Aditya NavandarFor Respondent: Shri Ramnath P. Murkunde
Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “A”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.476 to 480/PUN/2024 Chate Tutorials Pvt. Ltd., Vs. ACIT,TDS Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, CIDCO, Aurangabad – 431 003 Maharashtra TAN : NSKCO1565E Appellant Respondent आयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368 and ITA No.2377 /PUN/2024 Shree Bhaskaracharya Pratishthan, Vs. DCIT,TDS Circle, Chate House, Plot No.4, CPC, Ghaziabad, Near N-2 Cricket Stadium, Uttarpradesh- CIDCO, Aurangabad – 431 003 201010 Ma…

SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs. LD. DEPUTY COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD

In the result, both the bunch of appeals filed by the respective assessee’s in ITA Nos

ITA 2360/PUN/2024[2023-2024]Status: DisposedITAT Pune25 Jun 2025AY 2023-2024

Bench: Dr.Manish Borad & Shri Vinay Bhamoreआयकर अपील सं. / Ita Nos.476 To 480/Pun/2024 Chate Tutorials Pvt. Ltd., Vs. Acit,Tds Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, Cidco, Aurangabad – 431 003 Maharashtra Tan : Nskco1565E Appellant Respondent

For Appellant: Shri Aditya NavandarFor Respondent: Shri Ramnath P. Murkunde
Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “A”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.476 to 480/PUN/2024 Chate Tutorials Pvt. Ltd., Vs. ACIT,TDS Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, CIDCO, Aurangabad – 431 003 Maharashtra TAN : NSKCO1565E Appellant Respondent आयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368 and ITA No.2377 /PUN/2024 Shree Bhaskaracharya Pratishthan, Vs. DCIT,TDS Circle, Chate House, Plot No.4, CPC, Ghaziabad, Near N-2 Cricket Stadium, Uttarpradesh- CIDCO, Aurangabad – 431 003 201010 Ma…

SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs. LD. DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD

In the result, both the bunch of appeals filed by the respective assessee’s in ITA Nos

ITA 2359/PUN/2024[2020-21]Status: DisposedITAT Pune25 Jun 2025AY 2020-21

Bench: Dr.Manish Borad & Shri Vinay Bhamoreआयकर अपील सं. / Ita Nos.476 To 480/Pun/2024 Chate Tutorials Pvt. Ltd., Vs. Acit,Tds Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, Cidco, Aurangabad – 431 003 Maharashtra Tan : Nskco1565E Appellant Respondent

For Appellant: Shri Aditya NavandarFor Respondent: Shri Ramnath P. Murkunde
Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “A”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.476 to 480/PUN/2024 Chate Tutorials Pvt. Ltd., Vs. ACIT,TDS Circle, Chate House, Plot No.4, Nashik Near N-2 Cricket Stadium, CIDCO, Aurangabad – 431 003 Maharashtra TAN : NSKCO1565E Appellant Respondent आयकर अपील सं. / ITA Nos.2356, 2357, 2359 to 2368 and ITA No.2377 /PUN/2024 Shree Bhaskaracharya Pratishthan, Vs. DCIT,TDS Circle, Chate House, Plot No.4, CPC, Ghaziabad, Near N-2 Cricket Stadium, Uttarpradesh- CIDCO, Aurangabad – 431 003 201010 Ma…

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