Gajanan Constructions v. DCIT

74 Taxmann.com 6Income Tax Appellate Tribunal2016#152 most cited

What is Gajanan Constructions v. DCIT authority for?

Late fees under section 234E can only be levied prospectively from June 1, 2015. Levying late fees for periods prior to this date is not permissible.

465

judgments rely on this decision, according to BharatTax’s citation analysis of 369,743 Indian tax judgments — from 2017 to 2025.

Also referred to as

Gajanan Constructions v. DCIT · section 234E · late fees · prospective levy · June 1 · 2015 · TDS · tax deducted at source · penalty · assessment procedure

Sections most often in play

Section 234ESection 200ASection 156Section 154Section 220(2)Section 119Section 143(1A)Section 201(1)

Issues it is cited on

section 271h(3)section 272a(2)section 271hsection 200a(1)section 272section 272asection 200(3)section 200asection 234esection 200section 220(2)tax deducted at source

Judgments citing Gajanan Constructions v. DCIT

Innovative Pre- Press & Print Private Limited, Delhi vs. ACIT, CPC, TDS, Ghaziabad

In the result, all appeals of different assesses are allowed

ITA 8621/DEL/2019[2013-14(Q-4)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. M.R. Sahu, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Date of hearing -26/08/2020 1 6747/Del/2019 Innovative ITO, Ward TDS, 2013-14 26Q Q-2 Technology Ghaziabad Solution, H. No.- 651, 1st Floor, Sec- 10A, Nr Meenakshi Public School, Gurgaon PAN-AACF19005M 2 6748/Del/2019 -Do- -Do- 2013-14 26Q Q-3 3 6749/Del/2019 -Do- -Do- 2013-14 26Q Q-4 4 6750/Del/2019 -Do- -Do- 2013-14 27Q Q-2 5 6751/Del/2019 -Do- -Do- 2013-1…

Innovative Pre- Press & Print Private Limited, Delhi vs. ACIT, CPC, TDS, Ghaziabad

In the result, all appeals of different assesses are allowed

ITA 8620/DEL/2019[2013-14 (Q-3)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. M.R. Sahu, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Date of hearing -26/08/2020 1 6747/Del/2019 Innovative ITO, Ward TDS, 2013-14 26Q Q-2 Technology Ghaziabad Solution, H. No.- 651, 1st Floor, Sec- 10A, Nr Meenakshi Public School, Gurgaon PAN-AACF19005M 2 6748/Del/2019 -Do- -Do- 2013-14 26Q Q-3 3 6749/Del/2019 -Do- -Do- 2013-14 26Q Q-4 4 6750/Del/2019 -Do- -Do- 2013-14 27Q Q-2 5 6751/Del/2019 -Do- -Do- 2013-1…

Innovative Pre- Press & Print Private Limited, Delhi vs. ACIT, CPC, TDS, Ghaziabad

In the result, all appeals of different assesses are allowed

ITA 8619/DEL/2019[2013-14 (Q-2)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. M.R. Sahu, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Date of hearing -26/08/2020 1 6747/Del/2019 Innovative ITO, Ward TDS, 2013-14 26Q Q-2 Technology Ghaziabad Solution, H. No.- 651, 1st Floor, Sec- 10A, Nr Meenakshi Public School, Gurgaon PAN-AACF19005M 2 6748/Del/2019 -Do- -Do- 2013-14 26Q Q-3 3 6749/Del/2019 -Do- -Do- 2013-14 26Q Q-4 4 6750/Del/2019 -Do- -Do- 2013-14 27Q Q-2 5 6751/Del/2019 -Do- -Do- 2013-1…

C.G. Mantra Digital Media Pvt. Ltd., Delhi vs. ACIT-CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7482/DEL/2019[2015-16, 26Q,Q-2]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

C.G. Mantra Digital Media Pvt. Ltd., Delhi vs. ACIT-CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7481/DEL/2019[2015-16,26Q,Q-1]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

C.G. Mantra Digital Media Pvt. Ltd., Delhi vs. ACIT-CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7480/DEL/2019[2014-15, 26Q, Q-4]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

C.G. Mantra Digital Media Pvt. Ltd., Delhi vs. ACIT-CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7479/DEL/2019[2014-15,26Q,Q-3]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

C.G. Mantra Digital Media Pvt. Ltd., Delhi vs. ACIT-CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7478/DEL/2019[2014-15,26Q,Q-2]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

C.G. Mantra Digital Media Pvt. Ltd., Delhi vs. ACIT-CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7477/DEL/2019[2014-15,26Q,Q-1]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

C.G. Mantra Digital Media Pvt. Ltd., Delhi vs. ACIT-CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7476/DEL/2019[2014-15,24Q,Q-3]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

C.G. Mantra Digital Media Pvt. Ltd., Delhi vs. ACIT-CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7475/DEL/2019[2014-15,24Q,Q-2]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

Cg Mantra Digital Media Pvt Ltd, New Delhi vs. ACIT - CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7474/DEL/2019[2014-15 (24Q, Q1)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

Cg Mantra Digital Media Pvt Ltd, New Delhi vs. ACIT - CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7473/DEL/2019[2013-14 (26Q, Q4)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

Cg Mantra Digital Media Pvt Ltd, New Delhi vs. ACIT - CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7472/DEL/2019[2013-14 (26Q, Q3)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

Cg Mantra Digital Media Pvt Ltd, New Delhi vs. ACIT - CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7471/DEL/2019[2013-14 (26Q, Q2)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

Cg Mantra Digital Media Pvt Ltd, New Delhi vs. ACIT - CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7470/DEL/2019[2013-14 (24Q, Q4)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

Cg Mantra Digital Media Pvt Ltd, New Delhi vs. ACIT - CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7469/DEL/2019[2013-14 (24Q, Q3)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

Cg Mantra Digital Media Pvt Ltd, New Delhi vs. ACIT - CPC-TDS, Ghaziabad

In the result, all appeals of the assessee are allowed

ITA 7468/DEL/2019[2013-14 (24Q, Q2)]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. Dev Nidhi Arya, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Sl.No. ITA Nos. Appellant Respondent Assessment Form Quarter Years 1. 7468/Del/2019 M/s. CG Mantra The ACIT, 2013-14 24Q Q-2 Digital Media CPC-TDS, Pvt.ltd., Ghaziabad. H-31, FF, Green Park Main Market, South West Delhi, New Delhi-110016. PAN- AADCC6335N 2. 7469/Del/2019 -Do- -Do- 2013-14 24Q Q-3 7470/Del/2019 -Do- -Do- 2013-14 24Q Q-4 3. 4. 7471/Del/2019 -Do…

Innovative Technology Solutions, Gurgaon vs. ITO, Ward (TDS), Ghaziabad

In the result, all appeals of different assesses are allowed

ITA 6760/DEL/2019[26Q/Quarter-2/2015-16]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. M.R. Sahu, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Date of hearing -26/08/2020 1 6747/Del/2019 Innovative ITO, Ward TDS, 2013-14 26Q Q-2 Technology Ghaziabad Solution, H. No.- 651, 1st Floor, Sec- 10A, Nr Meenakshi Public School, Gurgaon PAN-AACF19005M 2 6748/Del/2019 -Do- -Do- 2013-14 26Q Q-3 3 6749/Del/2019 -Do- -Do- 2013-14 26Q Q-4 4 6750/Del/2019 -Do- -Do- 2013-14 27Q Q-2 5 6751/Del/2019 -Do- -Do- 2013-1…

Innovative Technology Solutions, Gurgaon vs. ITO, Ward (TDS), Ghaziabad

In the result, all appeals of different assesses are allowed

ITA 6759/DEL/2019[26Q/Quarter-1/2015-16]Status: DisposedITAT Delhi31 Aug 2020

Bench: Ms. Sushma Chowla, Vp & Dr. B.R.R. Kumar, Am [Through Video Conferencing]

For Appellant: Sh. M.R. Sahu, CAFor Respondent: Sh. M.Barnwal, Sr.DR
Section 154Section 200ASection 200A(1)Section 200A(1)(c)Section 200A(3)Section 234E

…आयकर अपीलीय अिधकरण, िद"ी "ायपीठ “ए”, नई िद"ी म" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI सु"ी सुषमा चावला, उपा"" एवं डॉ. बी आर आर कुमार, लेखा सद' के सम" BEFORE MS. SUSHMA CHOWLA, VP & DR. B.R.R. KUMAR, AM [THROUGH VIDEO CONFERENCING] Date of hearing -26/08/2020 1 6747/Del/2019 Innovative ITO, Ward TDS, 2013-14 26Q Q-2 Technology Ghaziabad Solution, H. No.- 651, 1st Floor, Sec- 10A, Nr Meenakshi Public School, Gurgaon PAN-AACF19005M 2 6748/Del/2019 -Do- -Do- 2013-14 26Q Q-3 3 6749/Del/2019 -Do- -Do- 2013-14 26Q Q-4 4 6750/Del/2019 -Do- -Do- 2013-14 27Q Q-2 5 6751/Del/2019 -Do- -Do- 2013-1…