Frank Beaton v. Commissioner of Income Tax

156 ITR 16Reported decision1985#15031 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2012 to 2025.

Judgments citing Frank Beaton v. Commissioner of Income Tax

THE COMMISSIONER OF INCOME TAX IV vs. M/S. PRABHATH AGRI BIO TECH P. LTD.,

The appeals stand dismissed

ITTA/325/2012HC Telangana19 Feb 2025

Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA

Section 17(2)Section 260A

…ITA 323/2012 etc. Page 1 of 20 $~23 to 25 and 29 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 323/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus TELSUO MITERA ..... Respondent Through: None. + ITA 325/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus ISAO SAKAI…

CIT vs. YOSHIMI KAMANO

The appeals stand dismissed

ITA/326/2012HC Delhi17 May 2012

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

Section 17(2)Section 260A

…ITA 323/2012 etc. Page 1 of 20 $~23 to 25 and 29 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 323/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus TELSUO MITERA ..... Respondent Through: None. + ITA 325/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus ISAO SAKAI…

CIT vs. ISAO SAKAI

The appeals stand dismissed

ITA/325/2012HC Delhi17 May 2012

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

Section 17(2)Section 260A

…ITA 323/2012 etc. Page 1 of 20 $~23 to 25 and 29 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 323/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus TELSUO MITERA ..... Respondent Through: None. + ITA 325/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus ISAO SAKAI…

CIT vs. YUJI HORIKAWA

The appeals stand dismissed

ITA/343/2012HC Delhi17 May 2012

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

Section 17(2)Section 260A

…ITA 323/2012 etc. Page 1 of 20 $~23 to 25 and 29 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 323/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus TELSUO MITERA ..... Respondent Through: None. + ITA 325/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus ISAO SAKAI…

CIT vs. YOSHIMI KAMANO

The appeals stand dismissed

ITA - 326 / 2012HC Delhi17 May 2012
Section 17(2)Section 260A

…ITA 323/2012 etc. Page 1 of 20 $~23 to 25 and 29 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 323/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus TELSUO MITERA ..... Respondent Through: None. + ITA 325/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus ISAO SAKAI…

CIT vs. ISAO SAKAI

The appeals stand dismissed

ITA - 325 / 2012HC Delhi17 May 2012
Section 17(2)Section 260A

…ITA 323/2012 etc. Page 1 of 20 $~23 to 25 and 29 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 323/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus TELSUO MITERA ..... Respondent Through: None. + ITA 325/2012 CIT ..... Appellant Through: Ms. Rashmi Chopra, Advocate versus ISAO SAKAI…

Frank Beaton v. Commissioner of Income Tax (156 ITR 16) — Cited in 6 Judgments | BharatTax