THE COMMISSIONER OF INCOME TAX IV vs. M/S. PRABHATH AGRI BIO TECH P. LTD.,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• 202 ITR 1014 (Del) Owen v. Pook (Inspector of Taxes)

  74 ITR 147 · 2007
  30 citing
• Arun Kumar and Ors. v. Union of India (UOI) and Ors.

  1 SCC 732 · 2007
  10 citing
• CIT v. H. D. Dennis

  99 ITR 419 · 1982
  10 citing
• 14. In T.P.S Scott v. Commissioner of Income Tax

  232 ITR 475 · 1998 · HC
  7 citing
• Frank Beaton v. Commissioner of Income Tax

  156 ITR 16 · 1985
  6 citing
• Sciandra v. CIT

  118 ITR 675 · 1979 · HC
  6 citing