DCIT v. Hewlett Packard India Software Operations Private Limited

149 Taxmann.com 280Income Tax Appellate Tribunal2022#22642 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2026.

Issues it is cited on

Judgments citing DCIT v. Hewlett Packard India Software Operations Private Limited

DCIT v. Hewlett Packard India Software Operations Private Limited (149 Taxmann.com 280) — Cited in 3 Judgments | BharatTax