Commissioner of Income-tax v. Teleperformance\nGlobal Service (P.) Ltd.

170 Taxmann.com 832Supreme Court of India2025#19485 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 344,197 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Commissioner of Income-tax v. Teleperformance\nGlobal Service (P.) Ltd.

Commissioner of Income-tax v. Teleperformance\nGlobal Service (P.) Ltd. (170 Taxmann.com 832) — Cited in 4 Judgments | BharatTax