Commissioner of Income Tax v. Harjeev Aggarwal

290 CTR 263High Court2016#102 most cited

What is Commissioner of Income Tax v. Harjeev Aggarwal authority for?

Assessment based solely on a statement recorded under Section 132(4) of the Income Tax Act requires the statement to be relatable to incriminating material or evidence found during the search, especially when considering Section 158BB(1) which restricts computation of undisclosed income to evidence found during search.

583

judgments rely on this decision, according to BharatTax’s citation analysis of 367,735 Indian tax judgments — from 2017 to 2026.

Also referred to as

CIT v Harjeev Aggarwal · section 132(4) · section 158BB(1) · incriminating material · undisclosed income · search and seizure · statement recorded · income tax assessment

Also reported as

70 Taxmann.com 95

Sections most often in play

Section 143(3)Section 153ASection 132(4)Section 132Section 147Section 148Section 153CSection 69A
Read the full judgment

Issues it is cited on

undisclosed foreign income and assetssection 158b(b)section 158bb(1)section 149(1)(c)section 4(2)section 158bbsection 158basection 153(a)section 201(3)section 150unexplained jewellerystatement under section 132(4)

Judgments citing Commissioner of Income Tax v. Harjeev Aggarwal

Assistant Commissioner of Income Tax, Central Circle-2, Surat vs. Saffron Gems Pvt. Ltd., Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 512/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA
Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Nobal Jewels Pvt Ltd, Surat vs. Asst Commissioner of Income Tax, Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 468/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA
Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Tanman Jewels Pvt Ltd, Surat vs. Asst. Commissioner of Income Tax, Central Circle-2, Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 446/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA
Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Antique Exim Pvt. Ltd, Surat vs. Asstt. Commissioner of Income Tax, Central Circle-3, Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 445/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA
Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Saffron Gems Pvt Ltd, Surat vs. Asst. Commissioner of Income Tax, Central Circle-2, Surat

In the result, appeals filed by the Assessee in ITA Nos

ITA 444/SRT/2023[2018-19]Status: DisposedITAT Surat23 Nov 2023AY 2018-19

Bench: Shri Pawan Singh, Hon'Ble & Dr. A. L. Saini, Hon'Ble(Physical Hearing) Sl.

For Appellant: Shri Pawan Jagetia, CA
Section 139Section 142(1)Section 143(2)Section 143(3)Section 145(3)Section 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, HON'BLE JUDICIAL MEMBER AND DR. A. L. SAINI, HON'BLE ACCOUNTANT MEMBER (Physical Hearing) Sl. ITA No. Asst. Name of Appellant Name of Respondent No. Year 1. 444/SRT/2023 2018-19 Saffron Gems Pvt. Ltd., The ACIT, 103, Vedant Complex, Central Circle-2, Bhojabhai Ni Sheri, Surat Mahidharpura, Surat – 395003 PAN: AANCS2828J 2. 512/SRT/2023 2018-19 The ACIT, Saffron Gems Pvt. Ltd., Central Circle-2, 103, Vedant Complex, Surat Bhojabhai Ni Sheri, Mahidharpura, Surat – 395003 PAN: AANCS2828J 3. 445/SRT/2023 2018-19 Antique Exim Pvt. Ltd.,…

Sujit Agarwal, Hyderabad vs. Dy. Commissioner of Income Tax, Central Circle-2(2), Hyderabad

In the result, the appeal of the assessee in ITA No

ITA 369/HYD/2019[2014-15]Status: DisposedITAT Hyderabad22 Nov 2023AY 2014-15

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumarassessment Year: 2014-15 Shri Sujit Agarwal Vs. Dy. C. I. T. Hyderabad Central Circle 2(2) Pan:Aclpa3197P Hyderabad (Appellant) (Respondent) Assessee By: Shri S. Rama Rao, Advocate Revenue By: Shri Ch V Gopinath, Cit(Dr) Date Of Hearing: 09/11/2023 Date Of Pronouncement: 22/11/2023 Order Per R.K. Panda, Vice-This Appeal Filed By The Assessee Is Directed Against The Order Dated 16.01.2019 Of The Learned Cit (A)-12, Hyderabad Relating To A.Y.2014-15. 2. Facts Of The Case, In Brief, Are That The Assessee Is An Individual & The Managing Director Of The Company, M/S. Sawaria Pipes Pvt Ltd. He Filed His Original Return Of Income For The Impugned A.Y On 30.12.2014 Declaring Total Income Of Rs.20,13,600/- & Agricultural Income Of Rs.70,200/-. A Search & Seizure Operation U/S 132 Of The I.T. Act Was Conducted In The Case Of The Assessee On 12.01.2016. In Response To Notice U/S 153A Of The Act Issued On 6.9.2016, The Assessee Filed His Return

For Appellant: Shri S. Rama Rao, AdvocateFor Respondent: Shri CH V Gopinath, CIT(DR)
Section 10(38)Section 132Section 143(2)Section 153ASection 68

…ITA No 369 of 2019 Sujit Agarwal आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member Assessment Year: 2014-15 Shri Sujit Agarwal Vs. Dy. C. I. T. Hyderabad Central Circle 2(2) PAN:ACLPA3197P Hyderabad (Appellant) (Respondent) Assessee by: Shri S. Rama Rao, Advocate Revenue by: Shri CH V Gopinath, CIT(DR) Date of hearing: 09/11/2023 Date of pronouncement: 22/11/2023 ORDER Per R.K. Panda, Vice-President This appeal filed by the assessee is directed against the order dated 16.01.2019 of…

Kaveri Infra Project Pvt Ltd, Warangal vs. DCIT, Central Circle -1(3), Hyderabad

In the result, appeal of the assessee is dismissed

ITA 512/HYD/2022[2018-19]Status: DisposedITAT Hyderabad21 Nov 2023AY 2018-19

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri K.C. Devdas, ARFor Respondent: Shri Shakeer Ahamed, DR
Section 132Section 132(4)Section 153ASection 271A

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 512/Hyd/2022 (निर्धारण वर्ा / Assessment Year: 2018-19) M/s. Kaveri Infra Projects Vs. Dy. Commissioner of Private Limited, Income Tax, Hanamkonda, Central Circle-1(3), Warangal Hyderabad [PAN No. AAFCK5942D] अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धाररती द्वधरध/Assessee by: Shri K.C. Devdas, AR रधजस्‍व द्वधरध/Revenue by: Shri Shakeer Ahamed, DR सुिवधई की तधरीख/Date of hearing: 06/11/2023…

Kanishk Gupta, Hyderabad vs. Assistant Commissioner of Income Tax, Central Circle-3(1), Hyderabad

In the result, the appeal of assessee is allowed

ITA 34/HYD/2022[2012-13]Status: DisposedITAT Hyderabad30 Oct 2023AY 2012-13

Bench: Shri R.K. Panda & Shri Laliet Kumarआ.अपी.सं / Ita No.34/Hyd/2022 (निर्धारण वर्ा / Assessment Year: 2012-13)

For Appellant: Shri Narahari BiswalFor Respondent: Ms. TH Vijaya Lakshmi
Section 10(38)Section 132Section 143(3)Section 148Section 153ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Vice President AND Shri Laliet Kumar, Judicial Member आ.अपी.सं / ITA No.34/Hyd/2022 (निर्धारण वर्ा / Assessment Year: 2012-13) Kanishk Gupta, ACIT, Central Circle – Vs. R/o.Hyderabad. 3(1), Hyderabad. PAN : AIPPK9057L अपीलधर्थी / Assessee प्रत्‍यर्थी / Respondent निर्धाररती द्वधरध/Assessee by: Shri Narahari Biswal, Advocate. रधजस्‍व द्वधरध/Revenue by: Ms. TH Vijaya Lakshmi, CIT.DR सुिवधई की तधरीख/Date of hearing: 27.09.2023 घोर्णध की तधरीख/Pronouncement on: 30.10.2023 O R D E R PER LALIET KUMAR, J.M. This appeal i…

Assistant Commissioner of Income Tax, Central Circle-3(1), Hyderabad vs. Virender Kumar Gupta, Hyderabad

In the result, all the appeals are allowed

ITA 47/HYD/2022[2012-13]Status: DisposedITAT Hyderabad18 Oct 2023AY 2012-13

Bench: Shri Rama Kanta Panda & Shri K. Narasimha Charyआ.अपी.सं निर्धारण वर्ष अपीलार्थीर्थी / प्रत्‍यर्थी / / Ita No. / A.Y. Appellant Respondent Narender Kumar Gupta, Assistant 45/Hyd/2022 2012-13 Hyderabad Commissioner Of [Pan: Aezpg9653A] Income Tax, 46/Hyd/2022 2013-14 Central Circle-3(1), Virender Kumar Gupta, Hyderabad 47/Hyd/2022 2012-13 Hyderabad [Pan: Aaspg1887D]

For Appellant: Shri K.C. Devdas, ARFor Respondent: Ms. TH. Vijaya Lakshmi, CIT-DR
Section 10(38)Section 132Section 143Section 143(3)Section 153ASection 68

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं निर्धारण वर्ष अपीलार्थीर्थी / प्रत्‍यर्थी / / ITA No. / A.Y. Appellant Respondent Narender Kumar Gupta, Assistant 45/Hyd/2022 2012-13 Hyderabad Commissioner of [PAN: AEZPG9653A] Income Tax, 46/Hyd/2022 2013-14 Central Circle-3(1), Virender Kumar Gupta, Hyderabad 47/Hyd/2022 2012-13 Hyderabad [PAN: AASPG1887D] निर्धारितीती द्वारा /Assessee by: Shri K.C. Devdas, AR राजस्‍वजस्‍व द्वारा /Revenue by: Ms. TH. Vijaya…

Narender Kumar Gupta, Hyderabad vs. Assisstant Commissioner of Income Tax, Central Circle-3(1), Hyderabad

In the result, all the appeals are allowed

ITA 46/HYD/2022[2013-14]Status: DisposedITAT Hyderabad18 Oct 2023AY 2013-14

Bench: Shri Rama Kanta Panda & Shri K. Narasimha Charyआ.अपी.सं निर्धारण वर्ष अपीलार्थीर्थी / प्रत्‍यर्थी / / Ita No. / A.Y. Appellant Respondent Narender Kumar Gupta, Assistant 45/Hyd/2022 2012-13 Hyderabad Commissioner Of [Pan: Aezpg9653A] Income Tax, 46/Hyd/2022 2013-14 Central Circle-3(1), Virender Kumar Gupta, Hyderabad 47/Hyd/2022 2012-13 Hyderabad [Pan: Aaspg1887D]

For Appellant: Shri K.C. Devdas, ARFor Respondent: Ms. TH. Vijaya Lakshmi, CIT-DR
Section 10(38)Section 132Section 143Section 143(3)Section 153ASection 68

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं निर्धारण वर्ष अपीलार्थीर्थी / प्रत्‍यर्थी / / ITA No. / A.Y. Appellant Respondent Narender Kumar Gupta, Assistant 45/Hyd/2022 2012-13 Hyderabad Commissioner of [PAN: AEZPG9653A] Income Tax, 46/Hyd/2022 2013-14 Central Circle-3(1), Virender Kumar Gupta, Hyderabad 47/Hyd/2022 2012-13 Hyderabad [PAN: AASPG1887D] निर्धारितीती द्वारा /Assessee by: Shri K.C. Devdas, AR राजस्‍वजस्‍व द्वारा /Revenue by: Ms. TH. Vijaya…

Narender Kumar Gupta, Hyderabad vs. Assistant Commissioner of Income Tax, Central Circle-3(1), Hyderabad

In the result, all the appeals are allowed

ITA 45/HYD/2022[2012-13]Status: DisposedITAT Hyderabad18 Oct 2023AY 2012-13

Bench: Shri Rama Kanta Panda & Shri K. Narasimha Charyआ.अपी.सं निर्धारण वर्ष अपीलार्थीर्थी / प्रत्‍यर्थी / / Ita No. / A.Y. Appellant Respondent Narender Kumar Gupta, Assistant 45/Hyd/2022 2012-13 Hyderabad Commissioner Of [Pan: Aezpg9653A] Income Tax, 46/Hyd/2022 2013-14 Central Circle-3(1), Virender Kumar Gupta, Hyderabad 47/Hyd/2022 2012-13 Hyderabad [Pan: Aaspg1887D]

For Appellant: Shri K.C. Devdas, ARFor Respondent: Ms. TH. Vijaya Lakshmi, CIT-DR
Section 10(38)Section 132Section 143Section 143(3)Section 153ASection 68

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं निर्धारण वर्ष अपीलार्थीर्थी / प्रत्‍यर्थी / / ITA No. / A.Y. Appellant Respondent Narender Kumar Gupta, Assistant 45/Hyd/2022 2012-13 Hyderabad Commissioner of [PAN: AEZPG9653A] Income Tax, 46/Hyd/2022 2013-14 Central Circle-3(1), Virender Kumar Gupta, Hyderabad 47/Hyd/2022 2012-13 Hyderabad [PAN: AASPG1887D] निर्धारितीती द्वारा /Assessee by: Shri K.C. Devdas, AR राजस्‍वजस्‍व द्वारा /Revenue by: Ms. TH. Vijaya…

ACIT, Central Circle-3(1), Hyderabad vs. Virender Kumar Gupta, Hyderabad

In the result, the appeal of the assessee in ITA

ITA 508/HYD/2022[2013-14]Status: DisposedITAT Hyderabad17 Oct 2023AY 2013-14

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumarassessment Year: 2012-13 Sri Jitender Kumar Gupta Vs. A.C.I.T Hyderabad Central Circle 3(1) Hyderabad (Appellant) (Respondent) Pan:Aappg6606B Assessment Year: 2013-14 Sri Virender Kumar Gupta Vs. A.C.I.T Hyderabad Central Circle 3(1) Hyderabad (Appellant) (Respondent) Pan:Aaspg1887D Assessee By: Shri K.C. Devdas, Ca Revenue By: Smt. T.H. Vijaya Lakshmi, Cit(Dr) Date Of Hearing: 25/09/2023 Date Of Pronouncement: 17/10/2023 Order Per Laliet Kumar, J.M These Are The Two Connected Appeals Filed By The Respective Assessees Are Directed Against The Common Order Dated 27.07.2022 Of The Learned Cit (A)-11, Hyderabad Relating To A.Ys. 2012-13 & 2013-14 Respectively. Since Identical Grounds Have Been Taken By The Assessees In Both These Appeals, Therefore, For Page 1 Of 23

For Appellant: Shri K.C. Devdas, CaFor Respondent: Smt. T.H. Vijaya Lakshmi, CIT(DR)
Section 10(38)Section 132Section 143(2)Section 153ASection 271(1)(c)Section 68

…ITA Nos 507 and 508 of 2022 Jitender Kumar Gupta & Virender Kumar Gupta आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member Assessment Year: 2012-13 Sri Jitender Kumar Gupta Vs. A.C.I.T Hyderabad Central Circle 3(1) Hyderabad (Appellant) (Respondent) PAN:AAPPG6606B Assessment Year: 2013-14 Sri Virender Kumar Gupta Vs. A.C.I.T Hyderabad Central Circle 3(1) Hyderabad (Appellant) (Respondent) PAN:AASPG1887D Assessee by: Shri K.C. Devdas, Ca Revenue by: Smt. T.H. Vijaya Lakshmi, CIT(DR)…

Jitender Kumar Gupta, Hyderabad vs. ACIT, Central Circle-3(1), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 507/HYD/2022[2012-13]Status: DisposedITAT Hyderabad17 Oct 2023AY 2012-13

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumarassessment Year: 2012-13 Sri Jitender Kumar Gupta Vs. A.C.I.T Hyderabad Central Circle 3(1) Hyderabad (Appellant) (Respondent) Pan:Aappg6606B Assessment Year: 2013-14 Sri Virender Kumar Gupta Vs. A.C.I.T Hyderabad Central Circle 3(1) Hyderabad (Appellant) (Respondent) Pan:Aaspg1887D Assessee By: Shri K.C. Devdas, Ca Revenue By: Smt. T.H. Vijaya Lakshmi, Cit(Dr) Date Of Hearing: 25/09/2023 Date Of Pronouncement: 17/10/2023 Order Per Laliet Kumar, J.M These Are The Two Connected Appeals Filed By The Respective Assessees Are Directed Against The Common Order Dated 27.07.2022 Of The Learned Cit (A)-11, Hyderabad Relating To A.Ys. 2012-13 & 2013-14 Respectively. Since Identical Grounds Have Been Taken By The Assessees In Both These Appeals, Therefore, For Page 1 Of 23

For Appellant: Shri K.C. Devdas, CaFor Respondent: Smt. T.H. Vijaya Lakshmi, CIT(DR)
Section 10(38)Section 132Section 143(2)Section 153ASection 271(1)(c)Section 68

…ITA Nos 507 and 508 of 2022 Jitender Kumar Gupta & Virender Kumar Gupta आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member Assessment Year: 2012-13 Sri Jitender Kumar Gupta Vs. A.C.I.T Hyderabad Central Circle 3(1) Hyderabad (Appellant) (Respondent) PAN:AAPPG6606B Assessment Year: 2013-14 Sri Virender Kumar Gupta Vs. A.C.I.T Hyderabad Central Circle 3(1) Hyderabad (Appellant) (Respondent) PAN:AASPG1887D Assessee by: Shri K.C. Devdas, Ca Revenue by: Smt. T.H. Vijaya Lakshmi, CIT(DR)…

Principal Commissioner of Income Tax vs. Sri Nama Nageshwar Rao

ITTA/23/2021HC Telangana09 Oct 2023

Bench: P.SAM KOSHY,LAXMI NARAYANA ALISHETTY

ACIT, Central Circle-1(2), Hyderabad vs. Mahender Kumar Agarwal, Hyderabad

In the result, appeal of the Revenue is dismissed

ITA 370/HYD/2022[2019-20]Status: DisposedITAT Hyderabad22 Sept 2023AY 2019-20

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri K.C. Devdas, ARFor Respondent: Shri Kumar Aditya, DR
Section 131Section 132Section 143(3)Section 271A

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 370/Hyd/2022 (निर्धारण वर्ष / Assessment Year: 2019-20) Asst. Commissioner of Vs. Sri Mahender Kumar Agarwal, Income Tax, Hyderabad Central Circle-1(2), [PAN No. ABQPA4124J] Hyderabad अपीलार्थीर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धारिती द्वारा / Assessee by: Shri K.C. Devdas, AR राजस्‍वजस्‍व द्वारा / Revenue by: Shri Kumar Aditya, DR सुनवाई की तारीख रीख/Date of hearing: 19/07/2023 घोषणा की त…

Latha Reddy Althuri, Hyderabad vs. ACIT, Central Circle-2(1), Hyderabad

In the result, the appeal of the assessee in ITA No

ITA 43/HYD/2023[2012-13]Status: DisposedITAT Hyderabad30 Aug 2023AY 2012-13

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri DK. ChhablaniFor Respondent: Shri Jeevan Lal Lavidiya
Section 10(38)Section 132Section 143(3)Section 153ASection 68

…1 आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND SHRI LALIET KUMAR, JUDICIAL MEMBER Sl. ITA No Assessment Appellant / Assessee Respondent No Year 1 40/Hyd/2023 2012-13 Mahesh Reddy Althuri, ACIT, Central Hyderabad. Circle – 2(1), PAN No.ABQPA4251N Hyderabad. 2 41/Hyd/2023 2012-13 Radhika Reddy Althuri, -do- Hyderabad. PAN No.ADAPA6159M 3 42/Hyd/2023 2012-13 Girish Reddy Althuri, -do- Hyderabad. PAN No.AAKPA8613P 4 43/Hyd/2023 2012-13 Latha Reddy Althuri, -do- Hyderabad. PAN No.ADAPA6160A Appellant by : Shri D…

Girish Reddy Althuri, Hyderabad vs. ACIT, Central Circle-2(1), Hyderabad

In the result, the appeal of the assessee in ITA No

ITA 42/HYD/2023[2012-13]Status: DisposedITAT Hyderabad30 Aug 2023AY 2012-13

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri DK. ChhablaniFor Respondent: Shri Jeevan Lal Lavidiya
Section 10(38)Section 132Section 143(3)Section 153ASection 68

…1 आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND SHRI LALIET KUMAR, JUDICIAL MEMBER Sl. ITA No Assessment Appellant / Assessee Respondent No Year 1 40/Hyd/2023 2012-13 Mahesh Reddy Althuri, ACIT, Central Hyderabad. Circle – 2(1), PAN No.ABQPA4251N Hyderabad. 2 41/Hyd/2023 2012-13 Radhika Reddy Althuri, -do- Hyderabad. PAN No.ADAPA6159M 3 42/Hyd/2023 2012-13 Girish Reddy Althuri, -do- Hyderabad. PAN No.AAKPA8613P 4 43/Hyd/2023 2012-13 Latha Reddy Althuri, -do- Hyderabad. PAN No.ADAPA6160A Appellant by : Shri D…

Radhika Reddy Althuri, Hyderabad vs. ACIT, Central Circle-2(1), Hyderabad

In the result, the appeal of the assessee in ITA No

ITA 41/HYD/2023[2012-13]Status: DisposedITAT Hyderabad30 Aug 2023AY 2012-13

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri DK. ChhablaniFor Respondent: Shri Jeevan Lal Lavidiya
Section 10(38)Section 132Section 143(3)Section 153ASection 68

…1 आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND SHRI LALIET KUMAR, JUDICIAL MEMBER Sl. ITA No Assessment Appellant / Assessee Respondent No Year 1 40/Hyd/2023 2012-13 Mahesh Reddy Althuri, ACIT, Central Hyderabad. Circle – 2(1), PAN No.ABQPA4251N Hyderabad. 2 41/Hyd/2023 2012-13 Radhika Reddy Althuri, -do- Hyderabad. PAN No.ADAPA6159M 3 42/Hyd/2023 2012-13 Girish Reddy Althuri, -do- Hyderabad. PAN No.AAKPA8613P 4 43/Hyd/2023 2012-13 Latha Reddy Althuri, -do- Hyderabad. PAN No.ADAPA6160A Appellant by : Shri D…

Mahesh Reddy Althuri, Hyderabad vs. ACIT, Central Circle-2(1), Hyderabad

In the result, the appeal of the assessee in ITA No

ITA 40/HYD/2023[2012-13]Status: DisposedITAT Hyderabad30 Aug 2023AY 2012-13

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri DK. ChhablaniFor Respondent: Shri Jeevan Lal Lavidiya
Section 10(38)Section 132Section 143(3)Section 153ASection 68

…1 आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND SHRI LALIET KUMAR, JUDICIAL MEMBER Sl. ITA No Assessment Appellant / Assessee Respondent No Year 1 40/Hyd/2023 2012-13 Mahesh Reddy Althuri, ACIT, Central Hyderabad. Circle – 2(1), PAN No.ABQPA4251N Hyderabad. 2 41/Hyd/2023 2012-13 Radhika Reddy Althuri, -do- Hyderabad. PAN No.ADAPA6159M 3 42/Hyd/2023 2012-13 Girish Reddy Althuri, -do- Hyderabad. PAN No.AAKPA8613P 4 43/Hyd/2023 2012-13 Latha Reddy Althuri, -do- Hyderabad. PAN No.ADAPA6160A Appellant by : Shri D…

M/S. Spr Spirits Private Limited (Formerly Known As Spr Group Holdings Private Limited), Bangalore vs. Deputy Commissioner of Income Tax, Central Circle- 1(3), Bangalore

In the result, the appeals of the assessee are partly allowed for statistical purposes

ITA 134/BANG/2023[2011-12]Status: DisposedITAT Bangalore24 Jul 2023AY 2011-12

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Bharath L., A.RFor Respondent: Ms. Neera Malhotra, D.R

…ITA Nos.131 to 134/Bang/2023, M/s. SPR Spirits Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.131 to 134/Bang/2023 Assessment Years: 2008-09 to 2011-12 M/s. SPR Spirits Pvt. Ltd. (Formerly known as SPR Group Holdings Pvt. Ltd.) Deputy Commissioner of F 113, 2CD, Central Chambers Income-tax 2nd Floor, 2nd Main, Vs. Central Circle-1(3) Gandhinagar Bangalore Bengaluru 560 009 PAN NO : AAECS2377M APPELLANT RESPONDENT Appellant by : Shri Bharath L., A.R. Respondent by : Ms. Neera Malhot…