Principal Commissioner of Income Tax vs. Sri Nama Nageshwar Rao
ITTA/23/2021HC TelanganaHBHC01036285202009 October 2023Bench: P.SAM KOSHY,LAXMI NARAYANA ALISHETTY11 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Kabul Chawla3,235 citing380 ITR 573 · 2016 · HC · Read judgment
- PCIT v. Best Infrastructure (India) (P.) Ltd.786 citing2017 SCC OnLine DEL 9591 · 2017
- Commissioner of Income Tax v. Harjeev Aggarwal583 citing290 CTR 263 · 2016 · HC · Read judgment
- CIT (Central) v. Kabul Chawla186 citing2015 SCC OnLine DEL 11554 · 2015 · Read judgment
- CIT v. Shri Ramdas Motor Transport181 citing238 ITR 177 · 1999 · HC
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