Commissioner of Income-tax v. Deepak Agarwal

35 Taxmann.com 293Reported decision2013#9941 most cited
11

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2024.

Issues it is cited on

section 94(7)section 80ia(1)section 75record datesection 92ca(4)section 94section 92c(1)section 80ib(10)section 92c(2)section 92c(3)interest under section 234cfar analysis

Judgments citing Commissioner of Income-tax v. Deepak Agarwal

KESARWANI & C0.,ALLAHABAD vs. JT.CIT., ALLAHABAD

In the result the appeal of the assessee is partly allowed

ITA 392/ALLD/2014[2009-10]Status: DisposedITAT Allahabad29 Nov 2024AY 2009-10
For Appellant: Sh. Praveen Godbole, C.AFor Respondent: Sh. Neel Jain, CIT DR
Section 132Section 143(1)Section 153ASection 153A(1)(b)Section 271(1)(c)Section 36(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.389, 390,391,392,425, 630 & 631/Alld/2014 AYs.2005-06, 2007-08, 2008-09, 2009-10, 2005-06, 2004-05 & 2006-07 Kesarwani & Company, Sahson, Joint Commissioner of Income Allahabad vs. Tax, Central Circle, Allahabad PAN:AADFK6562C (Appellant) (Respondent) C.O. Nos.20/Alld/2014 A.Y. 2005-06 (A/o ITA No. 425/Alld/2014) Joint Commissioner of Income Tax, Kesarwani & Company, Central Circle, Allahabad vs. Sahson, Allahabad PAN:AADFK6562C (Appellant) (R…

KESARWANI & C0,,ALLAHABAD vs. JT CIT,, ALLAHABAD

In the result the appeal of the assessee is partly allowed

ITA 390/ALLD/2014[2007-08]Status: DisposedITAT Allahabad29 Nov 2024AY 2007-08
For Appellant: Sh. Praveen Godbole, C.AFor Respondent: Sh. Neel Jain, CIT DR
Section 132Section 143(1)Section 153ASection 153A(1)(b)Section 271(1)(c)Section 36(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.389, 390,391,392,425, 630 & 631/Alld/2014 AYs.2005-06, 2007-08, 2008-09, 2009-10, 2005-06, 2004-05 & 2006-07 Kesarwani & Company, Sahson, Joint Commissioner of Income Allahabad vs. Tax, Central Circle, Allahabad PAN:AADFK6562C (Appellant) (Respondent) C.O. Nos.20/Alld/2014 A.Y. 2005-06 (A/o ITA No. 425/Alld/2014) Joint Commissioner of Income Tax, Kesarwani & Company, Central Circle, Allahabad vs. Sahson, Allahabad PAN:AADFK6562C (Appellant) (R…

KESARWANI & CO.,ALLAHABAD vs. JT.CIT,, ALLAHABAD

In the result the appeal of the assessee is partly allowed

ITA 389/ALLD/2014[2005-06]Status: DisposedITAT Allahabad29 Nov 2024AY 2005-06
For Appellant: Sh. Praveen Godbole, C.AFor Respondent: Sh. Neel Jain, CIT DR
Section 132Section 143(1)Section 153ASection 153A(1)(b)Section 271(1)(c)Section 36(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.389, 390,391,392,425, 630 & 631/Alld/2014 AYs.2005-06, 2007-08, 2008-09, 2009-10, 2005-06, 2004-05 & 2006-07 Kesarwani & Company, Sahson, Joint Commissioner of Income Allahabad vs. Tax, Central Circle, Allahabad PAN:AADFK6562C (Appellant) (Respondent) C.O. Nos.20/Alld/2014 A.Y. 2005-06 (A/o ITA No. 425/Alld/2014) Joint Commissioner of Income Tax, Kesarwani & Company, Central Circle, Allahabad vs. Sahson, Allahabad PAN:AADFK6562C (Appellant) (R…

ACIT CC-43, MUMBAI vs. ROHA DYECHEM P. LTD, MUMBAI

In the result, all the appeals of the assessee and revenue except ITA No

ITA 4295/MUM/2009[2007-08]Status: DisposedITAT Mumbai30 Nov 2022AY 2007-08

Bench: Shri Kuldip Singh () & Shri Om Prakash Kant () Assessment Year: 2004-05 Acit Cen Ci-43 Rohadyechem Pvt Ltd., 6Th Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 Pan No. Aaacr 4974P Appellant Respondent

Section 143Section 143(3)Section 153ASection 80HSection 80ISection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI KULDIP SINGH (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2004-05 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 PAN No. AAACR 4974P Appellant Respondent ITA No. 4293, 4294, 4295/MUM/2009 Assessment Year: 2002-03, 2004-05, 2007-08 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar 12, Abhishek BLDG, Bhavan, M.K.Rd. Vs. 303/307, Samual Street, Mumbai 400 020 Mumbai - 3 PAN No. AAA…

ACIT CC-43, MUMBAI vs. ROHA DYECHEM P. LTD, MUMBAI

In the result, all the appeals of the assessee and revenue except ITA No

ITA 4294/MUM/2009[2004-05]Status: DisposedITAT Mumbai30 Nov 2022AY 2004-05

Bench: Shri Kuldip Singh () & Shri Om Prakash Kant () Assessment Year: 2004-05 Acit Cen Ci-43 Rohadyechem Pvt Ltd., 6Th Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 Pan No. Aaacr 4974P Appellant Respondent

Section 143Section 143(3)Section 153ASection 80HSection 80ISection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI KULDIP SINGH (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2004-05 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 PAN No. AAACR 4974P Appellant Respondent ITA No. 4293, 4294, 4295/MUM/2009 Assessment Year: 2002-03, 2004-05, 2007-08 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar 12, Abhishek BLDG, Bhavan, M.K.Rd. Vs. 303/307, Samual Street, Mumbai 400 020 Mumbai - 3 PAN No. AAA…

ACIT CC-43, MUMBAI vs. ROHA DYECHEM P. LTD, MUMBAI

In the result, all the appeals of the assessee and revenue except ITA No

ITA 4293/MUM/2009[2002-03]Status: DisposedITAT Mumbai30 Nov 2022AY 2002-03

Bench: Shri Kuldip Singh () & Shri Om Prakash Kant () Assessment Year: 2004-05 Acit Cen Ci-43 Rohadyechem Pvt Ltd., 6Th Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 Pan No. Aaacr 4974P Appellant Respondent

Section 143Section 143(3)Section 153ASection 80HSection 80ISection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI KULDIP SINGH (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2004-05 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 PAN No. AAACR 4974P Appellant Respondent ITA No. 4293, 4294, 4295/MUM/2009 Assessment Year: 2002-03, 2004-05, 2007-08 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar 12, Abhishek BLDG, Bhavan, M.K.Rd. Vs. 303/307, Samual Street, Mumbai 400 020 Mumbai - 3 PAN No. AAA…

ROHA DYECHEM P. LTD,MUMBAI vs. ACIT CEN CIR 43, MUMBAI

In the result, all the appeals of the assessee and revenue except ITA No

ITA 2863/MUM/2009[2007-08]Status: DisposedITAT Mumbai30 Nov 2022AY 2007-08

Bench: Shri Kuldip Singh () & Shri Om Prakash Kant () Assessment Year: 2004-05 Acit Cen Ci-43 Rohadyechem Pvt Ltd., 6Th Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 Pan No. Aaacr 4974P Appellant Respondent

Section 143Section 143(3)Section 153ASection 80HSection 80ISection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI KULDIP SINGH (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2004-05 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 PAN No. AAACR 4974P Appellant Respondent ITA No. 4293, 4294, 4295/MUM/2009 Assessment Year: 2002-03, 2004-05, 2007-08 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar 12, Abhishek BLDG, Bhavan, M.K.Rd. Vs. 303/307, Samual Street, Mumbai 400 020 Mumbai - 3 PAN No. AAA…

ROHA DYECHEM PVT.LTD.,MUMBAI vs. ACIT-CENTRAL CIRCLE 43, MUMBAI

In the result, all the appeals of the assessee and revenue except ITA No

ITA 2862/MUM/2009[2006-07]Status: DisposedITAT Mumbai30 Nov 2022AY 2006-07

Bench: Shri Kuldip Singh () & Shri Om Prakash Kant () Assessment Year: 2004-05 Acit Cen Ci-43 Rohadyechem Pvt Ltd., 6Th Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 Pan No. Aaacr 4974P Appellant Respondent

Section 143Section 143(3)Section 153ASection 80HSection 80ISection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI KULDIP SINGH (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2004-05 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 PAN No. AAACR 4974P Appellant Respondent ITA No. 4293, 4294, 4295/MUM/2009 Assessment Year: 2002-03, 2004-05, 2007-08 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar 12, Abhishek BLDG, Bhavan, M.K.Rd. Vs. 303/307, Samual Street, Mumbai 400 020 Mumbai - 3 PAN No. AAA…

ROHA DYECHEM PVT.LTD.,MUMBAI vs. ACIT-CENTRAL CIRCLE 43, MUMBAI

In the result, all the appeals of the assessee and revenue except ITA No

ITA 2860/MUM/2009[2004-05]Status: DisposedITAT Mumbai30 Nov 2022AY 2004-05

Bench: Shri Kuldip Singh () & Shri Om Prakash Kant () Assessment Year: 2004-05 Acit Cen Ci-43 Rohadyechem Pvt Ltd., 6Th Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 Pan No. Aaacr 4974P Appellant Respondent

Section 143Section 143(3)Section 153ASection 80HSection 80ISection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI KULDIP SINGH (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2004-05 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 PAN No. AAACR 4974P Appellant Respondent ITA No. 4293, 4294, 4295/MUM/2009 Assessment Year: 2002-03, 2004-05, 2007-08 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar 12, Abhishek BLDG, Bhavan, M.K.Rd. Vs. 303/307, Samual Street, Mumbai 400 020 Mumbai - 3 PAN No. AAA…

ROHA DYECHEM P. LTD,MUMBAI vs. ACIT CEN CIR 43, MUMBAI

In the result, all the appeals of the assessee and revenue except ITA No

ITA 2859/MUM/2009[2002-03]Status: DisposedITAT Mumbai30 Nov 2022AY 2002-03

Bench: Shri Kuldip Singh () & Shri Om Prakash Kant () Assessment Year: 2004-05 Acit Cen Ci-43 Rohadyechem Pvt Ltd., 6Th Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 Pan No. Aaacr 4974P Appellant Respondent

Section 143Section 143(3)Section 153ASection 80HSection 80ISection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI KULDIP SINGH (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2004-05 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 PAN No. AAACR 4974P Appellant Respondent ITA No. 4293, 4294, 4295/MUM/2009 Assessment Year: 2002-03, 2004-05, 2007-08 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar 12, Abhishek BLDG, Bhavan, M.K.Rd. Vs. 303/307, Samual Street, Mumbai 400 020 Mumbai - 3 PAN No. AAA…

ACIT CEN CI-43 vs. ROHA DYECHEM P. LTD, MUMBAI

In the result, all the appeals of the assessee and revenue except ITA No

ITA 10/MUM/2009[2004-2005]Status: DisposedITAT Mumbai30 Nov 2022AY 2004-2005

Bench: Shri Kuldip Singh () & Shri Om Prakash Kant () Assessment Year: 2004-05 Acit Cen Ci-43 Rohadyechem Pvt Ltd., 6Th Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 Pan No. Aaacr 4974P Appellant Respondent

Section 143Section 143(3)Section 153ASection 80HSection 80ISection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI KULDIP SINGH (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2004-05 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar Survoday Mill Compund, Bhavan, M.K.Rd. Vs. M.P. Mills, Tardeo, Mumbai 400 020 Mumbai-400 034 PAN No. AAACR 4974P Appellant Respondent ITA No. 4293, 4294, 4295/MUM/2009 Assessment Year: 2002-03, 2004-05, 2007-08 ACIT CEN CI-43 RohaDyechem Pvt Ltd., 6TH Floor, R.No. 659, Aayakar 12, Abhishek BLDG, Bhavan, M.K.Rd. Vs. 303/307, Samual Street, Mumbai 400 020 Mumbai - 3 PAN No. AAA…