Commissioner of Income Tax, Chennai v. Same Deutz-Fahr India (P) Ltd.

Pr Commissioner of vs. M/S Softbrands India

Bench: S.SUJATHA,VINEET KOTHARI

…1/80 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 25th DAY OF JUNE 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.536/2015 C/W I.T.A.No.537/2015 I.T.A.No.536/2015 Between: 1. Pr. Commissioner of Income Tax C.R. Buildings, Queens Road Bangalore-560001. 2. Assistant Commissioner of Income Tax Circle-12(3), Bangalore. …Appellants (By Mr. E.I. Sanmathi, Advocate) And: M/s. Softbrands India P. Ltd., Prestige Obelisk, Level-9 Kasturba Road Bangalore-560001 PAN:AAFCS9041K.…

Pr Commissioner of vs. M/S Softbrands India

Bench: S.SUJATHA,VINEET KOTHARI

…1/80 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 25th DAY OF JUNE 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.536/2015 C/W I.T.A.No.537/2015 I.T.A.No.536/2015 Between: 1. Pr. Commissioner of Income Tax C.R. Buildings, Queens Road Bangalore-560001. 2. Assistant Commissioner of Income Tax Circle-12(3), Bangalore. …Appellants (By Mr. E.I. Sanmathi, Advocate) And: M/s. Softbrands India P. Ltd., Prestige Obelisk, Level-9 Kasturba Road Bangalore-560001 PAN:AAFCS9041K.…

Principal Commissioner of Income Tax-3 vs. M/s Satyasai Bhavani Hsopitals Private Limited

Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY