Principal Commissioner of Income Tax-3 vs. M/s Satyasai Bhavani Hsopitals Private Limited

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Hero Vinoth (Minor) v. Seshammal

  5 SCC 545 · 2006
  55 citing
• HAZARI 'SANTOSH v. PURSHOTTAM TIWARI

  3 SCC 179 · 2001
  41 citing
• CIT v. PTC Software (I) Pvt. Ltd.

  395 ITR 176 · 2017 · HC
  30 citing
• Commissioner of Customs (Import) v. Stonemann Marble Industries

  1 SCC 673 · 2011
  21 citing
• 15 to 23…… 24. In M. Janardhana Rao v. Jt. CIT

  142 Taxmann 722 · 2005 · SC
  16 citing
• 80 Taxmann 58

  80 Taxmann 58 · HC
  3 citing
• Commissioner of Income Tax, Chennai v. Same Deutz-Fahr India (P) Ltd.

  253 Taxmann 32 · 2018 · HC
  3 citing