CIT v. Tasgaon Taluka S.S.K. Ltd.

103 Taxmann.com 57Supreme Court of India2019#254 most cited

What is CIT v. Tasgaon Taluka S.S.K. Ltd. authority for?

The Supreme Court holds that the issue of payment of excessive price on purchase of sugarcane by assesses is no longer res integra. The court elaborately dealt with this issue.

306

judgments rely on this decision, according to BharatTax’s citation analysis of 367,518 Indian tax judgments — from 2019 to 2025.

Also referred to as

CIT v. Tasgaon Taluka S.S.K. Ltd. · section 37(1) · sugarcane purchases · excessive price · business expenditure · approved Final Cane Price · FCP · res integra

Also reported as

262 Taxmann 176

Sections most often in play

Section 36(1)(xvii)Section 37(1)Section 155(19)Section 143(3)Section 40A(2)Section 142(1)Section 144BSection 254
Read the full judgment

Issues it is cited on

audi alteram partemsection 254section 37(1)opportunity of being heardsection 143section 14section 143(3)nfacbusinessdocumentinterest

Judgments citing CIT v. Tasgaon Taluka S.S.K. Ltd.

Deputy Commissioner of Income-Tax vs. Priyadarshini S.S.K. Ltd., Latur

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 681/PUN/2014[2007-08]Status: DisposedITAT Pune20 Mar 2019AY 2007-08

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Vrideshwar S.S.K. Ltd., Ahmednagar vs. Deputy Commissioner of Income-Tax

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 647/PUN/2014[2010-11]Status: DisposedITAT Pune20 Mar 2019AY 2010-11

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Deputy Commissioner of Income-Tax vs. Shri Vighnahar Sahakari Sakhar Karkhana Ltd., Pune

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 2296/PUN/2014[2004-05]Status: DisposedITAT Pune20 Mar 2019AY 2004-05

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Deputy Commissioner of Income-Tax vs. Shri Vighnahar Sahakari Sakhar Karkhana Ltd., Pune

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 2295/PUN/2014[2004-05]Status: DisposedITAT Pune20 Mar 2019AY 2004-05

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Deputy Commissioner of Income-Tax vs. Shri Vighnahar Sahakari Sakhar Karkhana Ltd., Pune

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 2294/PUN/2014[2004-05]Status: DisposedITAT Pune20 Mar 2019AY 2004-05

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Deputy Commissioner of Income-Tax vs. Shri Vighnahar Sahakari Sakhar Karkhana Ltd., Pune

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 2293/PUN/2014[2003-04]Status: DisposedITAT Pune20 Mar 2019AY 2003-04

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Assistant Commissioner of Income-Tax vs. Purna Sahakari Sakhar Karkhana Ltd., Hingoli

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 1254/PUN/2014[2010-11]Status: DisposedITAT Pune20 Mar 2019AY 2010-11

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Assistant Commissioner of Income-Tax vs. Ashok S.S.K. Ltd., Ahmednagar

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 1215/PUN/2014[2008-09]Status: DisposedITAT Pune20 Mar 2019AY 2008-09

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Jt. CIT, Spl. Range-2, Pune vs. Jawahar Shetkari Sahakari Sakhar Karkhana Ltd., Kolhapur

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 391/PUN/2013[1998-99]Status: DisposedITAT Pune20 Mar 2019AY 1998-99

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Yashwantrao Mohite Krishna Ssk Ltd., Satara vs. DCIT, Satara Circle, Satara

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 25/PUN/2013[2009-10]Status: DisposedITAT Pune20 Mar 2019AY 2009-10

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Appasaheb Nalawade Gandhinglaj Taluka Ssk Ltd., Kolhapur vs. ACIT, Circle-1, Kolhapur

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 158/PUN/2013[2009-10]Status: DisposedITAT Pune20 Mar 2019AY 2009-10

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Appasaheb Nalawade Gandhinglaj Taluka Ssk Ltd., Kolhapur vs. ACIT, Circle-1, Kolhapur

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 157/PUN/2013[2008-09]Status: DisposedITAT Pune20 Mar 2019AY 2008-09

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Shri. Chhatrapati Rajaram Ssk Ltd, Kolhapur vs. ACIT, Kolhapur

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 134/PUN/2013[2009-10]Status: DisposedITAT Pune20 Mar 2019AY 2009-10

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Vasantdada Patil Ssk, Nashik vs. ACIT, Cir-I, Nashik

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 78/PUN/2012[1996-97]Status: DisposedITAT Pune20 Mar 2019AY 1996-97

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Vasantdada Patil Ssk, Nashik vs. ACIT, Cir-I, Nashik

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 77/PUN/2012[1994-95]Status: DisposedITAT Pune20 Mar 2019AY 1994-95

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Vasantdada Patil Ssk, Nashik vs. ACIT, Cir-I, Nashik

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 76/PUN/2012[1992-93]Status: DisposedITAT Pune20 Mar 2019AY 1992-93

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Dy. CIT, Cir.-2, Sangli vs. Hutatma Kisah Ahir Ssk Ltd., Sangli

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 609/PUN/2012[2008-09]Status: DisposedITAT Pune20 Mar 2019AY 2008-09

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

Dy. CIT, Cir.-2, Sangli vs. Hutatma Kisah Ahir Ssk Ltd., Sangli

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 608/PUN/2012[2007-08]Status: DisposedITAT Pune20 Mar 2019AY 2007-08

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

ACIT Cir -2, Kolhapur vs. Shri . Chh. Rajaram Ssk Ltd, Kolhapur

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 602/PUN/2012[2008-09]Status: DisposedITAT Pune20 Mar 2019AY 2008-09

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…

ACIT Cir -2, Kolhapur vs. Shri Chh Rajaram Sahakari Sakhar Karkhana Ltd, Kolhapur

In the result, the appeals are allowed/partly allowed for statistical purpose in the manner aforesaid as the case may be

ITA 601/PUN/2012[2007-08]Status: DisposedITAT Pune20 Mar 2019AY 2007-08

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm Sl.

…आयकर अपीलीय अधधकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE श्री डी. करुणाकरा राव, लेखा सदस्य एवं श्री धवकास अवस्थी, न्याधयक सदस्य के समक्ष BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. ITA No./ Name of Appellant Name of Respondent Asst. Year No. C.O. No. 1-3 50/PUN/2012 DCIT, Circle-1, Vasant Rao Dada Patil 1992-93 51/PUN/2012 Nashik. S.S.K. Ltd., 1994-95 52/PUN/2012 Vitthewadi, Tal. 1996-97 Kalwan, Nashik. PAN: N/A 4-6 76/PUN/2012 Vasant Rao Dada ACIT, Circle-1, 1992-93 77/PUN/2012 Patil S.S.K. Ltd., Nashik. 1994-95 78/PUN/2012 Vitthewadi, Tal. 1996-97 Kal…