CIT v. Solapur Nagri Audyogik Sahakari Bank Ltd.

182 Taxmann 231Reported decision#2276 most cited
50

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2024 to 2026.

Sections most often in play

Section 56Section 80P(2)(a)(i)Section 80P(2)(d)Section 28Section 80PSection 143(3)Section 250Section 80P(2)(c)

Issues it is cited on

section 80p(2)(i)section 104section 80(p)(2)(a)section 80ac(ii)section 80p(2)(a)section 10basection 80p(2)(c)section 80p(2)(a)(i)section 80p(2)section 56section 28section 80p(2)(d)

Judgments citing CIT v. Solapur Nagri Audyogik Sahakari Bank Ltd.

Black Diamond Karmachari Credit Co-Op. Society Ltd, Nagpur vs. Incometax Officer Ward-3(4), Nagpur

In the result, appeal filed by the assessee is allowed

ITA 404/NAG/2023[2018-19]Status: DisposedITAT Nagpur01 Oct 2024AY 2018-19

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: NoneFor Respondent: Shri Abhay Y. Marathe
Section 143(3)Section 80PSection 80P(2)(a)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.404/Nag./2023 (Assessment Year : 2018–19) ITA no.405/Nag./2023 (Assessment Year : 2020–21) Black Diamond Karmachari Credit Co–operative Society Ltd. 0, Kamptee Colliery Tahasil ……………. Appellant Parshivani, Nagpur 441 404 PAN – AAAJB0206D v/s Income Tax Officer ……………. Respondent Ward–3(4), Nagpur Assessee by : None Revenue by : Shri Abhay Y. Marathe Date of Hearing – 26/09/2024 Date of Order – 01/10/2024 O R D E R PER K.M. ROY, A.M. The assessee has filed this appeal…

Amravati Jilha Vima Karmachari Sahakari Patsanstha Maryadit, Amravati vs. Income Tax Officer Ward-3, Amravati

In the result, appeal filed by the assessee is allowed

ITA 81/NAG/2024[2020-21]Status: DisposedITAT Nagpur18 Sept 2024AY 2020-21

Bench: Shri V. Durga Rao

For Appellant: Shri Bhavesh MoryaniFor Respondent: Shri Abhay Y. Marathe
Section 143(3)Section 234ASection 56Section 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER SMC MATTER ITA no.81/Nag./2024 (Assessment Year : 2020–21) Amravati Jilha Vima Karmachari Sahakari Pat Sanstha Maryadit, Shramshilpa Building Lane no.2, Near Vitthal Mandir ……………. Appellant Nawate Plot, Amravati 444 607 PAN – AAAAA7883L v/s Income Tax Officer ……………. Respondent Ward–3, Amravati Assessee by : Shri Bhavesh Moryani Revenue by : Shri Abhay Y. Marathe Date of Hearing – 10/09/2024 Date of Order – 18/09/2024 O R D E R The assessee has filed this appeal challenging the impugned order dated 18/12/2023,…

Rajarshi Shahu Multistate Co-Operative Credit Society Ltd, Buldhana vs. ITO, Ward 2, Khamgaon

In the result, appeal filed by the assessee is allowed

ITA 64/NAG/2024[2018-19]Status: DisposedITAT Nagpur18 Sept 2024AY 2018-19

Bench: Shri V. Durga Rao

For Appellant: NoneFor Respondent: Shri Abhay Y. Marathe
Section 80PSection 80P(2)Section 80P(2)(a)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER SMC MATTER ITA no.64/Nag./2024 (Assessment Year : 2018–19) Rajarshi Shahu Multistate Co–operative Credit Society Ltd., 12, Chikhali Road ……………. Appellant Sundarkhed, Buldhana 443 001 PAN – AACAR0440G v/s Income Tax Officer ……………. Respondent Ward–2, Khamgaon Assessee by : None Revenue by : Shri Abhay Y. Marathe Date of Hearing – 10/09/2024 Date of Order – 18/09/2024 O R D E R The assessee has filed this appeal challenging the impugned order dated 13/12/20223, passed by the learned Commissioner of Income Tax (A…

Income Tax Officer, Ward-1, Chandrapur vs. Bhagyashri Nagri Sahakri Pat Sanstha Maryadit, Sindewahi

In the result, appeal filed by the Revenue is dismissed

ITA 374/NAG/2023[2018-19]Status: DisposedITAT Nagpur18 Sept 2024AY 2018-19

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri K.P. DewaniFor Respondent: Shri Sandeep Salonkhe
Section 56Section 80P(2)Section 80P(2)(a)Section 80P(2)(d)Section 80P(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.374/Nag./2023 (Assessment Year : 2018–19) Income Tax Officer ……………. Appellant Ward–1, Chandrapur v/s Bhagyashri Nagri Sahakari Pat Sanstha Maryadit, Dindayal Bhawan ……………. Respondent Gandhi Chowk, Nawargaon, Sindewahi Chandrapur 441 223 PAN – AAALB0066F Assessee by : Shri K.P. Dewani Revenue by : Shri Sandeep Salonkhe Date of Hearing – 10/09/2024 Date of Order – 18/09/2024 O R D E R PER K.M. ROY, A.M. The present appeal has been filed by the Revenue challenging the…

Vainganga Nagari Sahakari Pat Sanstha Ltd., Bhandara vs. Income Tax Officer, Ward-2, Bhandara

In the result, assessee’s appeal is allowed

ITA 305/NAG/2023[2020-21]Status: DisposedITAT Nagpur09 Sept 2024AY 2020-21

Bench: Shri V. Durga Rao

For Appellant: NoneFor Respondent: Shri Abhay Y. Marathe
Section 80Section 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER SMC MATTER ITA no.305/Nag./2023 (Assessment Year : 2020–21) The Vainganga Nagari Sahakari Pat Sanstha Ltd., Wainganga, Tilak Road ……………. Appellant Bhandara 441 904 PAN–AABAT0078K v/s Income Tax Officer ……………. Respondent Ward–2, Bhandara Assessee by : None Revenue by : Shri Abhay Y. Marathe Date of Hearing – 02/09/2024 Date of Order – 09/09/2024 O R D E R The assessee has filed this appeal challenging the impugned order dated 10/07/2023, passed by the learned Commissioner of Income Tax (Appeals), National Face…

M/S. Neeri Co-Operative Credit Society, Nagpur vs. Income Tax Officer, Ward-1(4), Nagpur

In the result, assessee’s appeal is allowed

ITA 293/NAG/2023[2017-18]Status: DisposedITAT Nagpur09 Sept 2024AY 2017-18

Bench: Shri V. Durga Rao

For Appellant: Ms. Shrishti PandeFor Respondent: Shri Abhay Y. Marathe
Section 143(2)Section 250Section 56Section 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER SMC MATTER ITA no.293/Nag./2023 (Assessment Year : 2017–18) M/s. NEERI Co–operative Credit Society NEERI, Wardha Road, Nagpur 440 020 ……………. Appellant PAN – AAAAN82163D v/s Income Tax Officer ……………. Respondent Ward–1(4), Nagpur Assessee by : Ms. Shrishti Pande Revenue by : Shri Abhay Y. Marathe Date of Hearing – 02/09/2024 Date of Order – 09/09/2024 O R D E R The present appeal has been filed by the assessee challenging the impugned order dated 31/01/2023, passed by the learned Commissioner of Income Tax (App…

Nimshaskiya Madhyanik Shaley Karamchari Sahakari Sanstha Ltd., Wardha vs. Income Tax Officer, Ward-2, Wardha

In the result, appeal filed by the assessee is allowed

ITA 156/NAG/2023[2017-18]Status: DisposedITAT Nagpur09 Sept 2024AY 2017-18

Bench: Shri V. Durga Rao

For Appellant: Shri Abhishek KumarFor Respondent: Shri Abhay Y. Marathe
Section 143(2)Section 56(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER S.M.C. MATTER ITA no.156/Nag./2023 (Assessment Year : 2017–18) Nimshaskiya Madhyanik Shaley Karamchari Sahakari Sanstha Ltd., 1, Sai Nagar ……………. Appellant Arvi, Wardha 442 201 PAN–AABAN8383R v/s Income Tax Officer ……………. Respondent Ward–2, Wardha Assessee by : Shri Abhishek Kumar Revenue by : Shri Abhay Y. Marathe Date of Hearing – 04/09/2024 Date of Order – 09/09/2024 O R D E R PER V. DURGA RAO, J.M. The present appeal has been filed by the assessee challenging the impugned order dated 08/03/2023, passed by…

Late Indira Gandhi Nagri Sahakari Pat Purwatha Sanstha Maryadit, Akola vs. ITO, Ward-2, Akola

In the result, appeal filed by the assessee is allowed

ITA 367/NAG/2023[2018-19]Status: DisposedITAT Nagpur21 Aug 2024AY 2018-19

Bench: Shri V. Durga Rao

For Appellant: NoneFor Respondent: Shri Abhay Y. Marathe
Section 234BSection 234CSection 80Section 80(2)(d)Section 80P(2)(a)Section 80P(2)(d)Section 80p(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER S.M.C. MATTER ITA no.367/Nag./2023 (Assessment Year : 2018–19) Late Indira Gandhi Nagri Sahakari Pat Purwatha Sanstha Maryadit Bus Stand road, Near Shanti Hospital ……………. Appellant Telhara Dist. Akola, 444 108 PAN – AAAAL9686Q v/s Income Tax Officer ……………. Respondent Ward–2, Akola Assessee by : None Revenue by : Shri Abhay Y. Marathe Date of Hearing – 13/08/2024 Date of Order – 21/08/2024 O R D E R PER V. DURGA RAO, J.M. The present appeal has been filed by the assessee challenging the impugned order dated 22…

Bharti Maind Nagri Sahakari Pat Sanstha, Yavatmal vs. Income Tax Office, National E Assessment, New Delhi

In the result, appeal filed by the assessee for the assessment year

ITA 160/NAG/2023[2020-21]Status: DisposedITAT Nagpur08 Aug 2024AY 2020-21

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri P.M. GandhiFor Respondent: Shri Kailash C. Kanojiya
Section 234ASection 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.159 and 160/Nag./2023 (Assessment Year : 2018–19 and 2020–21) Bharti Maind Nagri Sahakari Pat Sanstha At Moti Nagar, Pusad, Taluka Pusad ……………. Appellant Dist. Yavatmal 445 204 PAN – AAATB8670P v/s Income Tax Officer ……………. Respondent National e–assessment Centre, Delhi Assessee by : Shri P.M. Gandhi Revenue by : Shri Kailash C. Kanojiya Date of Hearing – 05/08/2024 Date of Order – 08/08/2024 O R D E R PER V. DURGA RAO, J.M. The present appeals have been filed by th…

Bharti Maind Nagri Sahakari Pat Sanstha, Yavatmal vs. Income Tax Officer, National E Assessment, Yavatmal

In the result, appeal filed by the assessee for the assessment year

ITA 159/NAG/2023[2018-19]Status: DisposedITAT Nagpur08 Aug 2024AY 2018-19

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri P.M. GandhiFor Respondent: Shri Kailash C. Kanojiya
Section 234ASection 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.159 and 160/Nag./2023 (Assessment Year : 2018–19 and 2020–21) Bharti Maind Nagri Sahakari Pat Sanstha At Moti Nagar, Pusad, Taluka Pusad ……………. Appellant Dist. Yavatmal 445 204 PAN – AAATB8670P v/s Income Tax Officer ……………. Respondent National e–assessment Centre, Delhi Assessee by : Shri P.M. Gandhi Revenue by : Shri Kailash C. Kanojiya Date of Hearing – 05/08/2024 Date of Order – 08/08/2024 O R D E R PER V. DURGA RAO, J.M. The present appeals have been filed by th…