CIT v. Solapur Nagri Audyogik Sahakari Bank Ltd.

182 Taxmann 231Reported decision#2276 most cited
50

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2024 to 2026.

Sections most often in play

Section 56Section 80P(2)(a)(i)Section 80P(2)(d)Section 28Section 80PSection 143(3)Section 250Section 80P(2)(c)

Issues it is cited on

section 80p(2)(i)section 104section 80(p)(2)(a)section 80ac(ii)section 80p(2)(a)section 10basection 80p(2)(c)section 80p(2)(a)(i)section 80p(2)section 56section 28section 80p(2)(d)

Judgments citing CIT v. Solapur Nagri Audyogik Sahakari Bank Ltd.

Nishant Multi State Co-Op. Credit Society Ltd., Akola vs. ITO Ward-2, Akola

In the result, appeals filed by the assessee for the A

ITA 540/NAG/2024[2018-19]Status: DisposedITAT Nagpur06 Dec 2024AY 2018-19

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri S.G. GandhiFor Respondent: Shri Sandipkumar Salunke
Section 80P(2)(a)Section 80P(2)(d)Section 80P(2)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.540/Nag./2024 ITA no.541/Nag./2024 (Assessment Year : 2018–19) (Assessment Year : 2020–21) ITA no.542/Nag./2024 (Assessment Year : 2022–23) Nishant Multi State Co–operative Credit Society Ltd., M.G. Road ……………. Appellant Opp. Bhate Club, Akola 444 001 PAN – AAAAN0230G v/s Income Tax Officer ……………. Respondent Ward–2, Akola Assessee by : Shri S.G. Gandhi Revenue by : Shri Sandipkumar Salunke Date of Hearing – 28/11/2024 Date of Order – 06/12/2024 O R D E R PER V. DURG…

Coal Mines Workers Credit Co-Operative Society Limited, Nagpur vs. Income Tax Officer NFAC, Delhi

In the result, appeal filed by the assessee is allowed

ITA 16/NAG/2024[2018-19]Status: DisposedITAT Nagpur06 Dec 2024AY 2018-19

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Ms. Alfiya RozieFor Respondent: Shri Abhay Y. Marathe
Section 56Section 80PSection 80P(2)(a)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.15 & 16/Nag./2024 (Assessment Year : 2013–14 & 2018–19) Coal Mines Workers Credit Co–operative Society Ltd., 1, Patansaongi Mines ……………. Appellant Saoner, Nagpur 441 113 PAN – AAAAC0997K v/s Income Tax Officer ……………. Respondent Ward–3(4), Nagpur Assessee by : Ms. Alfiya Rozie Revenue by : Shri Abhay Y. Marathe Date of Hearing – 28/11/2024 Date of Order – 06/12/2024 O R D E R PER K.M. ROY, A.M. These appeals by the assessee are against the impugned orders of even dat…

Coal Mines Workers Credit Co-Operative Society Limited, Nagpur vs. Income Tax Officer NFAC, NFAC Delhi

In the result, appeal filed by the assessee is allowed

ITA 15/NAG/2024[2013-14]Status: DisposedITAT Nagpur06 Dec 2024AY 2013-14

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Ms. Alfiya RozieFor Respondent: Shri Abhay Y. Marathe
Section 56Section 80PSection 80P(2)(a)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.15 & 16/Nag./2024 (Assessment Year : 2013–14 & 2018–19) Coal Mines Workers Credit Co–operative Society Ltd., 1, Patansaongi Mines ……………. Appellant Saoner, Nagpur 441 113 PAN – AAAAC0997K v/s Income Tax Officer ……………. Respondent Ward–3(4), Nagpur Assessee by : Ms. Alfiya Rozie Revenue by : Shri Abhay Y. Marathe Date of Hearing – 28/11/2024 Date of Order – 06/12/2024 O R D E R PER K.M. ROY, A.M. These appeals by the assessee are against the impugned orders of even dat…

Income Tax Officer Ward-4(3), Nagpur vs. Prajwal Nagri Sahakari Path Sanstha Limited, Nagpur

In the result, appeal filed by the Revenue is dismissed

ITA 71/NAG/2024[2018-19]Status: DisposedITAT Nagpur28 Nov 2024AY 2018-19

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri Rahul ChandrapurkarFor Respondent: Shri Sandipkumar Salunke
Section 143(1)Section 143(2)Section 2(19)Section 56Section 80PSection 80P(2)(a)Section 80P(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.71/Nag./2024 (Assessment Year : 2018–19) Income Tax Officer ……………. Appellant Ward–4(3), Nagpur v/s Prajwal Nagri Sahakari Path Sanstha Ltd. ……………. Respondent 219, Jawahar Nagar, Manewada Road Nagpur 440 024 PAN – AAAAP5905G Assessee by : Shri Rahul Chandrapurkar Revenue by : Shri Sandipkumar Salunke Date of Hearing – 25/11/2024 Date of Order – 28/11/2024 O R D E R PER V. DURGA RAO, J.M. This appeal by the Revenue is directed against the impugned order dated 14/12/20…

Coal Mines Workers Credit Co- Operative Society Ltd., Nagpur vs. ITO Ward 3(4), Nagpur

In the result, appeal filed by the assessee are allowed

ITA 439/NAG/2024[2017-18]Status: DisposedITAT Nagpur28 Nov 2024AY 2017-18

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Ms. Alfia RozieFor Respondent: Shri Abhay Y. Marathe
Section 56Section 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.439/Nag./2024 (Assessment Year : 2017–18) Coal Mines Workers Credit Co–operative Society Ltd., 1, Patansaongi Mines ……………. Appellant Saoner, Nagpur 441 113 PAN – AAAAC0997K v/s Income Tax Officer ……………. Respondent Ward–3(4), Nagpur Assessee by : Ms. Alfia Rozie Revenue by : Shri Abhay Y. Marathe Date of Hearing – 18/11/2024 Date of Order – 28/11/2024 O R D E R PER V. DURGA RAO, J.M. The captioned appeal by the assessee is against the impugned order dated 14/06/2024,…

Durgapur Rayatwari Colliery Kamgar Sahakari Pat Sanstha, Chandrapur vs. ITO Ward-2, Chandrapur

In the result, appeal filed by the assessee is partly allowed

ITA 212/NAG/2024[2020-21]Status: DisposedITAT Nagpur28 Nov 2024AY 2020-21

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Ms. Alfiya RozieFor Respondent: Shri Abhay Y. Marathe
Section 143(1)Section 143(2)Section 80PSection 80P(2)(a)Section 80P(2)(c)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.211/Nag./2024 (Assessment Year : 2018–19) Durgapur Rayatwari Colliery Kamgar Sahakari Pat Sanstha ……………. Appellant By–pass Road, Chandrapur 442 402 PAN – AAAAD1714F v/s Income Tax Officer ……………. Respondent Ward–2, Chandrapur ITA no.212/Nag./2024 (Assessment Year : 2020–21) Durgapur Rayatwari Colliery Kamgar Sahakari Pat Sanstha ……………. Appellant By–pass Road, Chandrapur 442 402 PAN – AAAAD1714F v/s Income Tax Officer ……………. Respondent Ward–2, Chandrapur Assessee by : Ms…

Durgapur Rayatwari Colliery Kamgar Sahakari Pat Sanstha, Chandrapur vs. ITO Ward 2, Chandrapur

In the result, appeal filed by the assessee is partly allowed

ITA 211/NAG/2024[2018-19]Status: DisposedITAT Nagpur28 Nov 2024AY 2018-19

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Ms. Alfiya RozieFor Respondent: Shri Abhay Y. Marathe
Section 143(1)Section 143(2)Section 80PSection 80P(2)(a)Section 80P(2)(c)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.211/Nag./2024 (Assessment Year : 2018–19) Durgapur Rayatwari Colliery Kamgar Sahakari Pat Sanstha ……………. Appellant By–pass Road, Chandrapur 442 402 PAN – AAAAD1714F v/s Income Tax Officer ……………. Respondent Ward–2, Chandrapur ITA no.212/Nag./2024 (Assessment Year : 2020–21) Durgapur Rayatwari Colliery Kamgar Sahakari Pat Sanstha ……………. Appellant By–pass Road, Chandrapur 442 402 PAN – AAAAD1714F v/s Income Tax Officer ……………. Respondent Ward–2, Chandrapur Assessee by : Ms…

Utkarsh Nagpur Z P Prathmik Shikshak Pat Sanstha Maryadit Nagpur, Nagpur vs. Income Tax Officer, Ward 4(4), Nagpur

In the result, appeal filed by the Revenue is dismissed

ITA 125/NAG/2024[2018-19]Status: DisposedITAT Nagpur28 Nov 2024AY 2018-19

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri Kishore P. DewaniFor Respondent: Shri Abhay Y. Marathe
Section 143Section 143(1)Section 143(2)Section 143(3)Section 144BSection 234ASection 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.125/Nag./2024 (Assessment Year : 2018–19) Utkarsh Nagpur Z.P. Prathmik Shikshan Pat Sanstha Maryadit Plot no.201, Sakkardhara Road ……………. Appellant Gajanan Chowk, Old Shukrawari Nagpur 440 009 PAN–AAAAU6867G v/s Income Tax Officer ……………. Respondent Ward–4(4), Nagpur Assessee by : Shri Kishore P. Dewani Revenue by : Shri Abhay Y. Marathe Date of Hearing – 26/11/2024 Date of Order – 28/11/2024 O R D E R PER K.M. ROY, A.M. The captioned appeal by the assessee is agains…

Asstt.Commissioner of Income Tax Circle-5, Nagpur vs. The Nirmal Ujwal Credit Co-Op Society Ltd, Nagpur

In the result, appeal filed by the Revenue for the assessment year

ITA 390/NAG/2019[2012-13]Status: HeardITAT Nagpur27 Nov 2024AY 2012-13

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri Manoj G. MoryaniFor Respondent: Shri Vikash Agrawal
Section 139(1)Section 143(1)Section 143(2)Section 80PSection 80P(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.390/Nag./2019 (Assessment Year : 2012–13) Asstt. Commissioner of Income Tax ……………. Appellant Circle–5, Nagpur v/s The Nirmal Ujwal Credit Co–operative Society Ltd. ……………. Respondent Main Road, Nandanvan, Nagpur 440 009 PAN – AAAAT6554H Assessee by : Shri Manoj G. Moryani Revenue by : Shri Vikash Agrawal Date of Hearing – 07/11/2024 Date of Order – 27/11/2024 O R D E R PER K.M. ROY, A.M. The present appeal has been filed by the Revenue challenging the impugned order…

Vivekanand Akrushak Sahakari Pat Sanstha Maryadit, Bhandra vs. Income Tax Officer Ward-2, Bhandra

In the result, appeal filed by the assessee for A

ITA 415/NAG/2024[2013-14]Status: DisposedITAT Nagpur18 Nov 2024AY 2013-14

Bench: Shri V. Durga Rao

For Appellant: Shri K.K. ThakkarFor Respondent: Shri Abhay Y. Marathe
Section 80P(2)(a)Section 80P(2)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER ITA no.412/Nag./2024 (Assessment Year : 2018–19) Vivekanand Akrushak Sahakari Pat Sanastha Maryadit P.O. Barwah Sachivalaya ……………. Appellant Grampanchayat Arwha, Tq. Lakhandur Dist. Bhandara 441 805 PAN – AAAAV2404Q v/s Income Tax Officer, Ward–2, Bhandara ……………. Respondent ITA no.413/Nag./2024 (Assessment Year : 2022–23) Vivekanand Akrushak Sahakari Pat Sanastha Maryadit P.O. Barwah Sachivalaya ……………. Appellant Grampanchayat Arwha, Tq. Lakhandur Dist. Bhandara 441 805 PAN – AAAAV2404Q v/s ……………. Respondent Incom…

Vivekanand Akrushak Sahakari Pat Sanstha Maryadit, Bhandra vs. Income Tax Officer Wrd-2, Bhandra

In the result, appeal filed by the assessee for A

ITA 413/NAG/2024[2022-23]Status: DisposedITAT Nagpur18 Nov 2024AY 2022-23

Bench: Shri V. Durga Rao

For Appellant: Shri K.K. ThakkarFor Respondent: Shri Abhay Y. Marathe
Section 80P(2)(a)Section 80P(2)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER ITA no.412/Nag./2024 (Assessment Year : 2018–19) Vivekanand Akrushak Sahakari Pat Sanastha Maryadit P.O. Barwah Sachivalaya ……………. Appellant Grampanchayat Arwha, Tq. Lakhandur Dist. Bhandara 441 805 PAN – AAAAV2404Q v/s Income Tax Officer, Ward–2, Bhandara ……………. Respondent ITA no.413/Nag./2024 (Assessment Year : 2022–23) Vivekanand Akrushak Sahakari Pat Sanastha Maryadit P.O. Barwah Sachivalaya ……………. Appellant Grampanchayat Arwha, Tq. Lakhandur Dist. Bhandara 441 805 PAN – AAAAV2404Q v/s ……………. Respondent Incom…

Vivekanand Akrushak Sahakari Pat Sanstha Maryadit, Bhandra vs. Income Tax Officer Ward-2, Bhandra

In the result, appeal filed by the assessee for A

ITA 412/NAG/2024[2018-19]Status: DisposedITAT Nagpur18 Nov 2024AY 2018-19

Bench: Shri V. Durga Rao

For Appellant: Shri K.K. ThakkarFor Respondent: Shri Abhay Y. Marathe
Section 80P(2)(a)Section 80P(2)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER ITA no.412/Nag./2024 (Assessment Year : 2018–19) Vivekanand Akrushak Sahakari Pat Sanastha Maryadit P.O. Barwah Sachivalaya ……………. Appellant Grampanchayat Arwha, Tq. Lakhandur Dist. Bhandara 441 805 PAN – AAAAV2404Q v/s Income Tax Officer, Ward–2, Bhandara ……………. Respondent ITA no.413/Nag./2024 (Assessment Year : 2022–23) Vivekanand Akrushak Sahakari Pat Sanastha Maryadit P.O. Barwah Sachivalaya ……………. Appellant Grampanchayat Arwha, Tq. Lakhandur Dist. Bhandara 441 805 PAN – AAAAV2404Q v/s ……………. Respondent Incom…

Jijamata Mahila Gramin Bigar Sheti Sahakari Pat Sanstha, Bhandra vs. ITO Ward-1, Bhandra

In the result, appeal filed by the assessee is allowed

ITA 386/NAG/2024[2018-19]Status: DisposedITAT Nagpur18 Nov 2024AY 2018-19

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri Kirtikumar ThakkarFor Respondent: Shri Abhay Y. Marathe
Section 80P(2)(a)Section 80P(2)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER S.M.C. MATTER ITA no.386/Nag./2024 (Assessment Year : 2018–19) Jijamata Mahila Gramin Bigar Sheti Sahakari Pat Sanstha Near Ganesh Mandir, Ganesh Ward Sakoli, Dist. Bhandara 440 032 PAN – AAAAJ3859P ……………. Appellant Address for Notice: C/o K P R K & Associates 503–504, Gokul, 3rd Floor Near Darodkar Square 61, Central Avenue, Nagpur 440 032 v/s Income Tax Officer ……………. Respondent Ward–1, Bhandara Assessee by : Shri Kirtikumar Thakkar Revenue by : Shri Abhay Y. Marathe Date…

M/S Vinayak Nagari Sahakari Pat. Sanstha, Bhandara vs. Income Tax Officer Ward-2, Bhandra

In the result, appeal filed by the assessee is allowed

ITA 383/NAG/2024[2018-19]Status: DisposedITAT Nagpur18 Nov 2024AY 2018-19

Bench: Shri V. Durga Rao

For Appellant: Shri Dilip LohiyaFor Respondent: Shri Abhay Y. Marathe
Section 80PSection 80P(2)(a)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER SMC MATTER ITA no.383/Nag./2024 (Assessment Year : 2018–19) Vinayak Nagari Sahakari Pat Sanstha Near Riddhi Mandir, Narkesari Ward ……………. Appellant Bhandara 441 904 PAN – AABAV4980A v/s Income Tax Officer ……………. Respondent Ward–2, Bhandara Assessee by : Shri Dilip Lohiya Revenue by : Shri Abhay Y. Marathe Date of Hearing – 07/11/2024 Date of Order – 18/11/2024 O R D E R The captioned appeal has been filed by the assessee challenging the impugned order dated 16/05/2024, passed by the learned Commissioner of In…

Mahesh Urban Co-Op Credit Society Limited, Malkapur vs. ITO Ward-1, Akola

In the result, appeal filed by the assessee is allowed

ITA 338/NAG/2024[2020-21]Status: DisposedITAT Nagpur25 Oct 2024AY 2020-21

Bench: Shri V. Durga Rao

For Appellant: Shri M.C. RathiFor Respondent: Shri Abhay Y. Marathe
Section 80PSection 80P(2)(a)Section 80P(2)(d)Section 80P(2)(i)Section 80P(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER S.M.C. MATTER ITA no.337 & 338/Nag./2024 (Assessment Year : 2018–19 & 2020–21) Mahesh Urban Co–operative Credit Society Limited 01, Gaurakshan Complex ……………. Appellant Buldhana Road, Malkapur S.O. 443 101 PAN – AAGAM9469E v/s National e–Assessment Centre, Delhi / ……………. Respondent Income Tax Officer, Ward–1, Akola Assessee by : Shri M.C. Rathi Revenue by : Shri Abhay Y. Marathe Date of Hearing – 24/10/2024 Date of Order – 25/10/2024 O R D E R The present appeal has been filed by the assessee challenging the i…

Mahesh Urban Co-Op Credit Society Limited, Malkapur vs. ITO Ward -1, Akola

In the result, appeal filed by the assessee is allowed

ITA 337/NAG/2024[2018-19]Status: DisposedITAT Nagpur25 Oct 2024AY 2018-19

Bench: Shri V. Durga Rao

For Appellant: Shri M.C. RathiFor Respondent: Shri Abhay Y. Marathe
Section 80PSection 80P(2)(a)Section 80P(2)(d)Section 80P(2)(i)Section 80P(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER S.M.C. MATTER ITA no.337 & 338/Nag./2024 (Assessment Year : 2018–19 & 2020–21) Mahesh Urban Co–operative Credit Society Limited 01, Gaurakshan Complex ……………. Appellant Buldhana Road, Malkapur S.O. 443 101 PAN – AAGAM9469E v/s National e–Assessment Centre, Delhi / ……………. Respondent Income Tax Officer, Ward–1, Akola Assessee by : Shri M.C. Rathi Revenue by : Shri Abhay Y. Marathe Date of Hearing – 24/10/2024 Date of Order – 25/10/2024 O R D E R The present appeal has been filed by the assessee challenging the i…

The Mahabeej Karmachari Sahakari Pat Sanstha Maryadit Akola, Akola vs. Income Tax Officer Ward-3, Akola

In the result, appeal filed by the assessee is allowed

ITA 322/NAG/2024[2021-22]Status: DisposedITAT Nagpur25 Oct 2024AY 2021-22

Bench: Shri V. Durga Rao

For Appellant: Shri K.P. DewaniFor Respondent: Shri Abhay Y. Marathe
Section 234ASection 80P(2)Section 80P(2)(a)Section 80P(2)(d)Section 80P(2)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER S.M.C. MATTER ITA no.322/Nag./2024 (Assessment Year : 2021–22) The Mahabeej Karmachari Sahakari Pat Sanstha Maryadit Akola ……………. Appellant Shop no.4, Mane Complex, Akola 444 001 PAN – AAHAT5062B v/s Income Tax Officer ……………. Respondent Ward–3, Akola Assessee by : Shri K.P. Dewani Revenue by : Shri Abhay Y. Marathe Date of Hearing – 24/10/2024 Date of Order – 25/10/2024 O R D E R The present appeal has been filed by the assessee challenging the impugned order dated 26/06/2024, passed by the learned Commission…

Nagpur Dhanya Bazar Gruh Nirman Sahakari Samitee Limited, Nagpur vs. Asst. Director of Income Tax CPC, Bengaluru

In the result, appeal filed by the assessee is allowed

ITA 378/NAG/2023[2020-21]Status: DisposedITAT Nagpur25 Oct 2024AY 2020-21

Bench: Shri V. Durga Rao

For Appellant: Shri K.P. DewaniFor Respondent: Shri Abhay Y. Marathe
Section 80PSection 80P(2)(a)Section 80P(2)(d)Section 80P(2)(i)Section 80P(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER S.M.C. MATTER ITA no.378/Nag./2023 (Assessment Year : 2020–21) Nagpur Dhanya Bazar Gruh Nirman Sahakari Samitee Ltd., C/o The Wholesale Grain and Seeds Merchang Association ……………. Appellant Anaj Bazaar, Itwari, Nagpur 440 002 PAN – AAAAN5004C v/s Asstt. Commissioner of Income Tax ……………. Respondent Central Processing Centre, Benagluru Assessee by : Shri K.P. Dewani Revenue by : Shri Abhay Y. Marathe Date of Hearing – 08/10/2024 Date of Order – 25/10/2024 O R D E R The present appeal has been filed by the asses…

The Green City Nagri Sahakari Pat Sanstha Maryadit, Nagpur vs. ITO Ward 2(2), Nagpur

In the result, appeal filed by the assessee is allowed

ITA 124/NAG/2024[2017-18]Status: DisposedITAT Nagpur22 Oct 2024AY 2017-18

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: NoneFor Respondent: Shri Abhay Y. Marathe
Section 154Section 234ASection 80PSection 80P(2)(a)Section 8O

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.124/Nag./2024 (Assessment Year : 2017–18) The Green City Nagri Sahakari Pat Sanstha Maryadit ……………. Appellant 152, Sindhu Nagar Society, Main Road Jaripatka, Nagpur 440 014 AABAT9093J v/s Income Tax Officer ……………. Respondent Ward–2(2), Nagpur Assessee by : None Revenue by : Shri Abhay Y. Marathe Date of Hearing – 30/09/2024 Date of Order – 22/10/2024 O R D E R PER V. DURGA RAO, J.M. The present appeal has been filed by the assessee challenging the impugned order dat…

Black Diamond Karmachari Credit Co-Op. Society Ltd., Nagpur vs. Income Tax Officer Ward-3(4), Nagpur

In the result, appeal filed by the assessee is allowed

ITA 405/NAG/2023[2020-21]Status: DisposedITAT Nagpur01 Oct 2024AY 2020-21

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: NoneFor Respondent: Shri Abhay Y. Marathe
Section 143(3)Section 80PSection 80P(2)(a)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.404/Nag./2023 (Assessment Year : 2018–19) ITA no.405/Nag./2023 (Assessment Year : 2020–21) Black Diamond Karmachari Credit Co–operative Society Ltd. 0, Kamptee Colliery Tahasil ……………. Appellant Parshivani, Nagpur 441 404 PAN – AAAJB0206D v/s Income Tax Officer ……………. Respondent Ward–3(4), Nagpur Assessee by : None Revenue by : Shri Abhay Y. Marathe Date of Hearing – 26/09/2024 Date of Order – 01/10/2024 O R D E R PER K.M. ROY, A.M. The assessee has filed this appeal…