CIT v. S. J. Knitting and Finishing Mills P. Ltd.

266 ITR 582Reported decision2004#4655 most cited
25

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2012 to 2025.

Sections most often in play

Section 119Section 131Section 132Section 139Section 142(1)Section 143(2)Section 153ASection 292C

Issues it is cited on

illegal paymentsection 65b(4)explanation to section 37section 114prohibited by lawweighted deductionsection 35(2ab)section 65bsection 65section 131(1a)survey under section 133ar&d expenditure

Judgments citing CIT v. S. J. Knitting and Finishing Mills P. Ltd.

Gd Foods Manufacturing (India) Pvt. Ltd., New Delhi vs. ACIT, Central Circle- 26, New Delhi

The appeal of the revenue is dismissed

ITA 1181/DEL/2018[2015-16]Status: DisposedITAT Delhi06 Sept 2018AY 2015-16

Bench: Shri Prashant Maharishi & Shri K. N. Chary

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sanjit Singh, CIT DR
Section 132Section 153A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―C‖: NEW DELHI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AND SHRI K. N. CHARY JUDICIAL MEMBER ITA No. ITA No Assessment Year ( By Assessee) ( By Revenue) 1182/Del/2018 1464/Del/2018 2009-10 1189/Del/2018 1465/Del/2018 2010-11 1190/Del/2018 1466/Del/2018 2011-12 1185/Del/2018 1467/Del/2018 2012-13 1186/Del/2018 1468/Del/2018 2013-14 1180/Del/2018 1469/Del/2018 2014-15 1181/Del/2018 1470/Del/2018 2015-16 G.D. Foods Manufacturing ACIT, Vs. (India) Pvt. Ltd, Central Circle-26, Plot NO. 14, B Block, New Delhi Community Centre, Janakpuri, New Delhi PAN: AAACG9952A (App…

Gd Foods Manufacturing (India) Pvt. Ltd., New Delhi vs. ACIT, Central Circle- 26, New Delhi

The appeal of the revenue is dismissed

ITA 1180/DEL/2018[2014-15]Status: DisposedITAT Delhi06 Sept 2018AY 2014-15

Bench: Shri Prashant Maharishi & Shri K. N. Chary

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Sanjit Singh, CIT DR
Section 132Section 153A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―C‖: NEW DELHI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AND SHRI K. N. CHARY JUDICIAL MEMBER ITA No. ITA No Assessment Year ( By Assessee) ( By Revenue) 1182/Del/2018 1464/Del/2018 2009-10 1189/Del/2018 1465/Del/2018 2010-11 1190/Del/2018 1466/Del/2018 2011-12 1185/Del/2018 1467/Del/2018 2012-13 1186/Del/2018 1468/Del/2018 2013-14 1180/Del/2018 1469/Del/2018 2014-15 1181/Del/2018 1470/Del/2018 2015-16 G.D. Foods Manufacturing ACIT, Vs. (India) Pvt. Ltd, Central Circle-26, Plot NO. 14, B Block, New Delhi Community Centre, Janakpuri, New Delhi PAN: AAACG9952A (App…

CIT vs. Indeo Airways Pvt Ltd

ITA/1620/2010HC Delhi31 Aug 2012

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

Section 158B

…ITA-1620 & 1622/2010 Page 1 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI RESERVED ON: 21.08.2012 PRONOUNCED ON: 31.08.2012 + ITA 1620 & 1622/2010, C.M. NO. 18588/2010 CIT ..... Appellant Through: Mr. Sanjeev Sabharwal, Sr. Standing Counsel with Mr. Puneet Gupta, Jr. Standing Counsel. versus INDEO AIRWAYS PVT. LTD. ..... Respondent Through: Mr. Piyush Kaushik, Advocate. CORAM: MR. J…

CIT vs. Indeo Airways Pvt. Ltd

ITA-1620/2010HC Delhi31 Aug 2012
Section 158B

…ITA-1620 & 1622/2010 Page 1 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI RESERVED ON: 21.08.2012 PRONOUNCED ON: 31.08.2012 + ITA 1620 & 1622/2010, C.M. NO. 18588/2010 CIT ..... Appellant Through: Mr. Sanjeev Sabharwal, Sr. Standing Counsel with Mr. Puneet Gupta, Jr. Standing Counsel. versus INDEO AIRWAYS PVT. LTD. ..... Respondent Through: Mr. Piyush Kaushik, Advocate. CORAM: MR. J…

CIT vs. Indeo Airways Pvt Ltd

ITA - 1620 / 2010HC Delhi31 Aug 2012
Section 158B

…ITA-1620 & 1622/2010 Page 1 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI RESERVED ON: 21.08.2012 PRONOUNCED ON: 31.08.2012 + ITA 1620 & 1622/2010, C.M. NO. 18588/2010 CIT ..... Appellant Through: Mr. Sanjeev Sabharwal, Sr. Standing Counsel with Mr. Puneet Gupta, Jr. Standing Counsel. versus INDEO AIRWAYS PVT. LTD. ..... Respondent Through: Mr. Piyush Kaushik, Advocate. CORAM: MR. J…