CIT v. S. J. Knitting and Finishing Mills P. Ltd.

266 ITR 582Reported decision2004#4655 most cited
25

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2012 to 2025.

Issues it is cited on

Judgments citing CIT v. S. J. Knitting and Finishing Mills P. Ltd.

CIT v. S. J. Knitting and Finishing Mills P. Ltd. (266 ITR 582) — Cited in 25 Judgments | BharatTax