CIT v. R. Lingamallu Rajkumar

DCIT Cen Cir 4(1) Cen RG 4, Mumbai vs. Thakur Estate Development P. Ltd, Mumbai

In the result, the appeal of Revenue is dismissed and cross objection of the assessee is allowed as above

Bench: Shri Shamim Yahya (Am) & Shri Amarjit Singh (Jm) Assessment Year-2012-13 Dcit, M/S Thakur Estate Central Circle-4(1), बनाम/ Development Pvt. Ltd. R. No.1916, 19Th Floor, G-1, Thakur House, Vs. Air India Building, Ahsok Nagar, Kandivali(E), Nariman Point, Mumbai-400101 Mumbai-400021 Pan No.Aaack2629J (राज"व /Revenue) ("नधा"रती /Assessee)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,डी,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI Before Shri Shamim Yahya (AM) and Shri Amarjit Singh (JM) Assessment Year-2012-13 DCIT, M/s Thakur Estate Central Circle-4(1), बनाम/ Development Pvt. Ltd. R. No.1916, 19th Floor, G-1, Thakur House, Vs. Air India Building, Ahsok Nagar, Kandivali(E), Nariman Point, Mumbai-400101 Mumbai-400021 PAN No.AAACK2629J (राज"व /Revenue) ("नधा"रती /Assessee) CO No.311/Mum/2017 (Arising out of ITA No.4651/Mum/2016) Assessment Year-2012-13 M/s Thakur Estate Development DCIT, Pvt. Ltd. बनाम/ Central Circle-4(1), G-1, Tha…

ITO 16(3)(3), Mumbai vs. Ramal P. Advani, Mumbai

In the result, the appeals filed by the Revenue stand dismissed

Bench: Shri Shamim Yahya, Am & Shri Pawan Singh, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND SHRI PAWAN SINGH, JM I.T.A. Nos. 6491 & 6963/Mum/2016 (Assessment Year: 2010-11 & 2008-09) I.T.O-16(3)(3), Ramal P. Advani Room NO. 448, 4th Floor, 6, Renukar Building, Aayakar Bhavan, M. K. Road, Vs. Linking Road, Bandra (W), Mumbai-400 020 Mumbai-400 050 PAN/GIR No. ABZPA 0965 G (Appellant) : (Respondent) : Shri Ram Tiwari Appellant by : Shri Nilesh Zaveri Respondent by Date of Hearing : 26.06.2018 Date of Pronouncement : 27.08.2018 O R D E R Per Shamim Yahya, A. M.: These are appeals by the Revenue against the respectiv…

Ramesh Builders, Mumbai vs. ITO 12(1)(1), Mumbai

In the result, the appeal filed by the assessee-Ramesh Builders(India) in ITA N0

Bench: Shri Saktijit Dey & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.1797/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08) Ramesh Builders (India), Income Tax बनाम/ 9, Dhiraj Chambers, Officer,12(1)(2),Aayakar V. 9, Hazarimal Somani Marg, Bhavan,M.K. Road, Fort,Mumbai – 400001. Mumbai. "थायी लेखा सं./Pan : Aaafr4655E .. (अपीलाथ" /Appellant) (""यथ" / Respondent)

…99आयकर अपील"य अ"धकरण “D” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.1797/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08) Ramesh Builders (India), Income Tax बनाम/ 9, Dhiraj Chambers, Officer,12(1)(2),Aayakar v. 9, Hazarimal Somani Marg, Bhavan,M.K. Road, Fort,Mumbai – 400001. Mumbai. "थायी लेखा सं./PAN : AAAFR4655E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर अपील सं./I.T.A. No.1798/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08) Ramesh Builders, बनाम/ Income Tax 9…

Ramesh Builders (India), Mumbai vs. ITO 12(1)(2), Mumbai

In the result, the appeal filed by the assessee-Ramesh Builders(India) in ITA N0

Bench: Shri Saktijit Dey & Shri Ramit Kocharआयकर अपील सं./I.T.A. No.1797/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08) Ramesh Builders (India), Income Tax बनाम/ 9, Dhiraj Chambers, Officer,12(1)(2),Aayakar V. 9, Hazarimal Somani Marg, Bhavan,M.K. Road, Fort,Mumbai – 400001. Mumbai. "थायी लेखा सं./Pan : Aaafr4655E .. (अपीलाथ" /Appellant) (""यथ" / Respondent)

…99आयकर अपील"य अ"धकरण “D” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No.1797/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08) Ramesh Builders (India), Income Tax बनाम/ 9, Dhiraj Chambers, Officer,12(1)(2),Aayakar v. 9, Hazarimal Somani Marg, Bhavan,M.K. Road, Fort,Mumbai – 400001. Mumbai. "थायी लेखा सं./PAN : AAAFR4655E .. (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर अपील सं./I.T.A. No.1798/Mum/2012 ("नधा"रण वष" / Assessment Year : 2007-08) Ramesh Builders, बनाम/ Income Tax 9…

Anant B. Tawade, Mumbai vs. ITO 17(3)(1), Mumbai

Bench: Shri Amit Shukla & Shri Ramit Kocharआयकर अपील सं./I.T.A. No. 6362/Mum/2012 ("नधा"रण वष" / Assessment Year : 2008-09) Shri Anand B. Tawade, Ito – 17(3)(1), बनाम/ 106, Roop Rayon Mill Piramal Chambers, V. Compound, Lalbaug, Near Datt Mandir, Mumbai. Jijamata Nagar, Kalachowki, Mumbai – 400 033. "थायी लेखा सं./Pan : Acdpt 9937A (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

…आयकर अपील"य अ"धकरण “A” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 6362/Mum/2012 ("नधा"रण वष" / Assessment Year : 2008-09) Shri Anand B. Tawade, ITO – 17(3)(1), बनाम/ 106, Roop Rayon Mill Piramal Chambers, v. Compound, Lalbaug, Near Datt Mandir, Mumbai. Jijamata Nagar, Kalachowki, Mumbai – 400 033. "थायी लेखा सं./PAN : ACDPT 9937A (अपीलाथ" /Appellant) .. (""यथ" / Respondent) Assessee by Shri Satish R. Mody Revenue by : Shri Ganesh Bare (Sr.DR) सुनवाई क" तार"ख /Date of Hearing…