CIT v. Navnit Lal Sakar Lal

113 Taxmann.com 692Supreme Court of India#10991 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 17(1)section 7(1)section 17(2)non application of mindsection 17section 119change of opinionsection 92casection 92cchief commissionererroneous and prejudicialsection 92

Judgments citing CIT v. Navnit Lal Sakar Lal

Arbinda Kumar Singh, Bharatpur vs. The PCIT, Vadodara-1, Vadodara

In the result, the appeal filed by all the nine assessees is dismissed

ITA 471/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad27 May 2024AY 2018-19

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinha

Section 143(3)Section 17(1)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 463/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Mafatbhai Bhikhabhai The PCIT, Vadodara-1, Parmar Baroda Vs. C/O J N Goyal & Company, C-162, Ranjeet Nagar, Bharatpur, Rajasthan 321001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AVUPP0615R (Appellant) .. (Respondent) आयकर अपील सं./I.T.A. No. 464/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Jitendra Kumar Shimpi The PCIT, Vadodara-1, C/O J N Goyal & Baroda Vs. Comp…

Ankit Pranlal Patel, Bharatpur vs. The PCIT, Vadodara-1, Vadodara

In the result, the appeal filed by all the nine assessees is dismissed

ITA 470/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad27 May 2024AY 2018-19

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinha

Section 143(3)Section 17(1)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 463/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Mafatbhai Bhikhabhai The PCIT, Vadodara-1, Parmar Baroda Vs. C/O J N Goyal & Company, C-162, Ranjeet Nagar, Bharatpur, Rajasthan 321001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AVUPP0615R (Appellant) .. (Respondent) आयकर अपील सं./I.T.A. No. 464/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Jitendra Kumar Shimpi The PCIT, Vadodara-1, C/O J N Goyal & Baroda Vs. Comp…

Shrikantsingh Ramdayal Shakya, Bharatpur vs. The PCIT, Vadodara-1, Vadodara

In the result, the appeal filed by all the nine assessees is dismissed

ITA 469/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad27 May 2024AY 2018-19

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinha

Section 143(3)Section 17(1)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 463/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Mafatbhai Bhikhabhai The PCIT, Vadodara-1, Parmar Baroda Vs. C/O J N Goyal & Company, C-162, Ranjeet Nagar, Bharatpur, Rajasthan 321001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AVUPP0615R (Appellant) .. (Respondent) आयकर अपील सं./I.T.A. No. 464/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Jitendra Kumar Shimpi The PCIT, Vadodara-1, C/O J N Goyal & Baroda Vs. Comp…

Wilson Mikhael Topno, Bharatpur vs. The PCIT, Vadodara-1, Vadodara

In the result, the appeal filed by all the nine assessees is dismissed

ITA 468/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad27 May 2024AY 2018-19

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinha

Section 143(3)Section 17(1)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 463/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Mafatbhai Bhikhabhai The PCIT, Vadodara-1, Parmar Baroda Vs. C/O J N Goyal & Company, C-162, Ranjeet Nagar, Bharatpur, Rajasthan 321001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AVUPP0615R (Appellant) .. (Respondent) आयकर अपील सं./I.T.A. No. 464/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Jitendra Kumar Shimpi The PCIT, Vadodara-1, C/O J N Goyal & Baroda Vs. Comp…

Bharatsingh Amarsingh Rajput, Bharatpur vs. The PCIT, Vadodara-1, Vadodara

In the result, the appeal filed by all the nine assessees is dismissed

ITA 467/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad27 May 2024AY 2018-19

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinha

Section 143(3)Section 17(1)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 463/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Mafatbhai Bhikhabhai The PCIT, Vadodara-1, Parmar Baroda Vs. C/O J N Goyal & Company, C-162, Ranjeet Nagar, Bharatpur, Rajasthan 321001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AVUPP0615R (Appellant) .. (Respondent) आयकर अपील सं./I.T.A. No. 464/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Jitendra Kumar Shimpi The PCIT, Vadodara-1, C/O J N Goyal & Baroda Vs. Comp…

Imtiyaz Karimbhai Vhora, Bharatpur vs. The PCIT, Vadodara-1, Vadodara

In the result, the appeal filed by all the nine assessees is dismissed

ITA 466/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad27 May 2024AY 2018-19

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinha

Section 143(3)Section 17(1)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 463/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Mafatbhai Bhikhabhai The PCIT, Vadodara-1, Parmar Baroda Vs. C/O J N Goyal & Company, C-162, Ranjeet Nagar, Bharatpur, Rajasthan 321001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AVUPP0615R (Appellant) .. (Respondent) आयकर अपील सं./I.T.A. No. 464/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Jitendra Kumar Shimpi The PCIT, Vadodara-1, C/O J N Goyal & Baroda Vs. Comp…

Mahendra Ambalal Rohit, Bharatpur vs. The PCIT, Vadodara-1, Vadodara

In the result, the appeal filed by all the nine assessees is dismissed

ITA 465/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad27 May 2024AY 2018-19

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinha

Section 143(3)Section 17(1)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 463/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Mafatbhai Bhikhabhai The PCIT, Vadodara-1, Parmar Baroda Vs. C/O J N Goyal & Company, C-162, Ranjeet Nagar, Bharatpur, Rajasthan 321001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AVUPP0615R (Appellant) .. (Respondent) आयकर अपील सं./I.T.A. No. 464/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Jitendra Kumar Shimpi The PCIT, Vadodara-1, C/O J N Goyal & Baroda Vs. Comp…

Jitendra Kumar Shimpi, Bharatpur vs. The PCIT, Vadodara-1, Vadodara

In the result, the appeal filed by all the nine assessees is dismissed

ITA 464/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad27 May 2024AY 2018-19

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinha

Section 143(3)Section 17(1)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 463/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Mafatbhai Bhikhabhai The PCIT, Vadodara-1, Parmar Baroda Vs. C/O J N Goyal & Company, C-162, Ranjeet Nagar, Bharatpur, Rajasthan 321001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AVUPP0615R (Appellant) .. (Respondent) आयकर अपील सं./I.T.A. No. 464/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Jitendra Kumar Shimpi The PCIT, Vadodara-1, C/O J N Goyal & Baroda Vs. Comp…

Mafatbhai Bhikhabhai Parmar, Bharatpur vs. The PCIT, Vadodara-1, Vadodara

In the result, the appeal filed by all the nine assessees is dismissed

ITA 463/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad27 May 2024AY 2018-19

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinha

Section 143(3)Section 17(1)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 463/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Mafatbhai Bhikhabhai The PCIT, Vadodara-1, Parmar Baroda Vs. C/O J N Goyal & Company, C-162, Ranjeet Nagar, Bharatpur, Rajasthan 321001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AVUPP0615R (Appellant) .. (Respondent) आयकर अपील सं./I.T.A. No. 464/Ahd/2023 (िनधा"रण वष" / Assessment Years: 2018-19) बनाम/ Jitendra Kumar Shimpi The PCIT, Vadodara-1, C/O J N Goyal & Baroda Vs. Comp…

CIT v. Navnit Lal Sakar Lal (113 Taxmann.com 692) — Cited in 9 Judgments | BharatTax