CIT v. Nalwa Investments Ltd.

11 Taxmann.com 98High Court2011#21986 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2024.

Sections most often in play

Section 142 Section 143(3)Section 144B Section 147 Section 151 Section 263 Section 80IA

Judgments citing CIT v. Nalwa Investments Ltd.

Madurai Power Corporation Private Limited, Chennai vs. PCIT, Corp Circle 4(1), Chennai

In the result, appeal filed by the assessee is allowed

ITA 1396/CHNY/2024[2014-15]Status: DisposedITAT Chennai04 Dec 2024AY 2014-15

Bench: Shri Aby T. Varkey & Shri Jagadish

For Appellant: Mr. N.V.Balaji, AdvocateFor Respondent: Mr. Nilay Baran Som, CIT

Section 143(3)Section 147Section 148Section 151Section 263Section 801ASection 80I

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी जगदीश, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1396/Chny/2024 िनधा"रणवष"/Assessment Year: 2014-15 v. M/s. Madurai Power – The PCIT, Corporation Pvt. Ltd., Corporate Circle-4(1), No.3, 2nd Street, Chennai. Subba Rao Avenue, Greams Road S.O., Nungambakkam, Chennai-600 006. [PAN: AACCM 7661 C] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Mr. N.V.Balaji, Advocate ""यथ" क"…

Omm Shree Realcon Pvt. Ltd, Bhubaneswar vs. Pr.CIT-1, Bhubaneswar

In the result, appeal of the assessee stands allowed

ITA 97/CTK/2023[2018-19]Status: DisposedITAT Cuttack28 Jun 2023AY 2018-19

Bench: Before S/Shri George Mathan, Judicial & And Rajesh Kumarassessment Year : 2018-19 Om Shree Realcon Pvt Ltd., Om Shree Realcon Pvt Ltd., Vs. Pr. Cit- Bhubaneswar Bhubaneswar-1 Plot No.418, Forest Park, 8, Forest Park, Bhubaneswar. Bhubaneswar. Pan/Gir No. Pan/Gir No.Aabco 3118 P (Appellant (Appellant) .. ( Respondent Respondent) Assessee By : Shri S.K.Sarangi, Ca S.K.Sarangi, Ca Revenue By : Shri M.K.Gautam, Pr. Cit (Osd) Pr. Cit (Osd) Date Of Hearing : 28 /0 06/2023 Date Of Pronouncement : 28 /0 /06/2023 O R D E R Per Bench

For Appellant: Shri S.K.Sarangi, CAFor Respondent: Shri M.K.Gautam, Pr. CIT (OSD)

Section 143(3)Section 2(22)(e)Section 263Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, IN THE INCOME TAX APPELLATE TRIBUNAL, IN THE INCOME TAX APPELLATE TRIBUNAL, CUTTACK BENCH, CUTTACK (Through virtual hearing) BEFORE BEFORE S/SHRI GEORGE MATHAN, JUDICIAL JUDICIAL MEMBER AND AND RAJESH KUMAR, ACCOUNTANT MEMBER , ACCOUNTANT MEMBER Assessment Year : 2018-19 Om Shree Realcon Pvt Ltd., Om Shree Realcon Pvt Ltd., Vs. Pr. CIT- Bhubaneswar Bhubaneswar-1 Plot No.418, Forest Park, 8, Forest Park, Bhubaneswar. Bhubaneswar. PAN/GIR No. PAN/GIR No.AABCO 3118 P (Appellant (Appellant) .. ( Respondent Respondent) Assessee by : Shri S.K.Sarangi, CA S.K.Sarangi, CA Revenue by…

M/S. Rohan & Rajdeep Infrastructure, Pune vs. Pr.Commissioner of Income Tax -2, Pune

In the result, the appeal of assessee is allowed

ITA 633/PUN/2017[2012-13]Status: DisposedITAT Pune23 Feb 2018AY 2012-13

Bench: Shri Anil Chaturvedi, Am & Shri Vikas Awasthy, Jm

For Appellant: Shri Nikhil PathakFor Respondent: Shri Rajeev Kumar, CIT

Section 143(3)Section 263Section 37(1)Section 80I

…आयकर अपील"य अ"धकरण] पुणे "यायपीठ “ए” पुणे म" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI VIKAS AWASTHY, JM आयकर अपील सं. / ITA No.633/PUN/2017 "नधा"रण वष" / Assessment Year : 2012-13 M/s. Rohan & Rajdeep Infrastructure, ………. अपीलाथ" / Khandelwal Jain & Associates, Appellant First Floor, Alankar Cinema Building, Near Pune Railway Station, Pune – 411 001. PAN : AAFFR9455F. बनाम v/s Prl.Commissioner of Income Tax – 2, ………. ""यथ" / Pune. Respondent Assessee by : Shri Nikhil Pathak. Revenue by : Shri Rajeev Kumar, CIT. सुनवाई क" तार"ख / घोषणा क" तार"ख / Da…