CIT v. Muthoot M. George Bankers

159 Taxmann 22Reported decision#14991 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2022.

Judgments citing CIT v. Muthoot M. George Bankers

Mansi Tushar Kansara, Ahmedabad vs. ITO, Ward-2(2)(3), Ahmedabad

In the result, the appeal filed by the assessee is allowed

ITA 1959/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad31 Oct 2022AY 2014-15

Bench: Shri Waseem Ahmedआयकर अपील सं./Ita No.1959/Ahd/2018 िनधा"रण वष"/Asstt. Year:2014-2015 Mansi Tushar Kansara, Income Tax Officer, F-2 Manush Apartment, Vs. Ward-2(2)(3), Near Kiran Park, Ahmedabad. Nava Vadaj, Ahmedabad-380013. Pan: Aqwpk9626J

For Appellant: Shri Ketan H. Shah, A.RFor Respondent: Shri Atul Pandey, Sr. D.R
Section 44

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ SMC” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1959/AHD/2018 िनधा"रण वष"/Asstt. Year:2014-2015 Mansi Tushar Kansara, Income Tax Officer, F-2 Manush Apartment, Vs. Ward-2(2)(3), Near Kiran Park, Ahmedabad. Nava Vadaj, Ahmedabad-380013. PAN: AQWPK9626J (Applicant) (Respondent) Assessee by : Shri Ketan H. Shah, A.R Revenue by : Shri Atul Pandey, Sr. D.R सुनवाई क" तारीख/Date of Hearing : 12/10/2022 घोषणा क" तारीख /Date of Pronouncement: 31/10/2022 आदेश/O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER…

The Dy. Commissioner of Income Tax, Circle-4(1)(2), Ahmedabad vs. Troikaa Pharmaceuticlas Limited, Ahmedabad

In the result, the CO filed by the assessee is dismissed as infructuous

ITA 939/AHD/2019[2011-12]Status: DisposedITAT Ahmedabad29 Jul 2022AY 2011-12

Bench: Shri Waseem Ahmed & Ms Madhumita Royआयकर अपील सं./Ita Nos. 939 & 1129/Ahd/2019 With C.O.Nos.169 & 181/Ahd/2019 िनधा"रण वष"/Asstt. Years: 2011-2012 & 2012-2013 D.C.I.T., Troikaa Pharmaceuticals Ltd., Circle-4(1)(2), Vs. Commerce House-I, Ahmedabad. Opp. Rajvansh Apartment, Judges Bunglow Road, Ahmedabad-380054. Pan: Aabct0228K

For Appellant: Shri Dhiren Shah, with Shri Karan Shah, A.RsFor Respondent: Shri Alokkumar, CIT.D.R
Section 37Section 37(1)Section 80I

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 939 & 1129/AHD/2019 With C.O.Nos.169 & 181/Ahd/2019 िनधा"रण वष"/Asstt. Years: 2011-2012 & 2012-2013 D.C.I.T., Troikaa Pharmaceuticals Ltd., Circle-4(1)(2), Vs. Commerce House-I, Ahmedabad. Opp. Rajvansh Apartment, Judges Bunglow Road, Ahmedabad-380054. PAN: AABCT0228K (Applicant) (Respondent) Revenue by : Shri Alokkumar, CIT.D.R Assessee by : Shri Dhiren Shah, with Shri Karan Shah, A.Rs सुनवाई क" तारीख/Date of…

The DCIT, Circle-4(1)(2), Ahmedabad vs. Troikaa Pharmaceuticals Ltd, Ahmedabad

In the result, the CO filed by the assessee is dismissed as infructuous

ITA 1129/AHD/2019[2012-13]Status: DisposedITAT Ahmedabad29 Jul 2022AY 2012-13

Bench: Shri Waseem Ahmed & Ms Madhumita Royआयकर अपील सं./Ita Nos. 939 & 1129/Ahd/2019 With C.O.Nos.169 & 181/Ahd/2019 िनधा"रण वष"/Asstt. Years: 2011-2012 & 2012-2013 D.C.I.T., Troikaa Pharmaceuticals Ltd., Circle-4(1)(2), Vs. Commerce House-I, Ahmedabad. Opp. Rajvansh Apartment, Judges Bunglow Road, Ahmedabad-380054. Pan: Aabct0228K

For Appellant: Shri Dhiren Shah, with Shri Karan Shah, A.RsFor Respondent: Shri Alokkumar, CIT.D.R
Section 37Section 37(1)Section 80I

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 939 & 1129/AHD/2019 With C.O.Nos.169 & 181/Ahd/2019 िनधा"रण वष"/Asstt. Years: 2011-2012 & 2012-2013 D.C.I.T., Troikaa Pharmaceuticals Ltd., Circle-4(1)(2), Vs. Commerce House-I, Ahmedabad. Opp. Rajvansh Apartment, Judges Bunglow Road, Ahmedabad-380054. PAN: AABCT0228K (Applicant) (Respondent) Revenue by : Shri Alokkumar, CIT.D.R Assessee by : Shri Dhiren Shah, with Shri Karan Shah, A.Rs सुनवाई क" तारीख/Date of…

The DCIT ( International Taxation ), Ahmedabad vs. Black Pearl Services Limited, G.S.E.C. Ltd., Ahmedabad

Appeal of the Revenue is dismissed

ITA 2815/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad27 Mar 2019AY 2013-14

Bench: Shri Waseem Ahmed & Shri Ms Madhumita Royआयकर अपील सं./Ita Nos. 2813-2815/Ahd/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 To 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2Nd Floor, Gujarat Chamber Of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. Pan: Aaecb1176H

For Appellant: Shri
Section 36Section 40

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D ’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI MS MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 2813-2815/AHD/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 to 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2nd Floor, Gujarat Chamber of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. PAN: AAECB1176H (Applicant) (Respondent) : Revenue by Shri Ranjan Kumar Singh, Sr. DR Assessee by : Shri Vartik Choksi & Biren Shah, A.Rs. सुनवाई क" तार"ख/Date of Hearing : 1…

The DCIT ( International Taxation ), Ahmedabad vs. Black Pearl Services Limited, G.S.E.C. Ltd., Ahmedabad

Appeal of the Revenue is dismissed

ITA 2814/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad27 Mar 2019AY 2012-13

Bench: Shri Waseem Ahmed & Shri Ms Madhumita Royआयकर अपील सं./Ita Nos. 2813-2815/Ahd/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 To 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2Nd Floor, Gujarat Chamber Of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. Pan: Aaecb1176H

For Appellant: Shri
Section 36Section 40

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D ’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI MS MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 2813-2815/AHD/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 to 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2nd Floor, Gujarat Chamber of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. PAN: AAECB1176H (Applicant) (Respondent) : Revenue by Shri Ranjan Kumar Singh, Sr. DR Assessee by : Shri Vartik Choksi & Biren Shah, A.Rs. सुनवाई क" तार"ख/Date of Hearing : 1…

The DCIT ( International Taxation ), Ahmedabad vs. Black Pearl Services Limited, G.S.E.C. Ltd., Ahmedabad

Appeal of the Revenue is dismissed

ITA 2813/AHD/2017[2011-12]Status: DisposedITAT Ahmedabad27 Mar 2019AY 2011-12

Bench: Shri Waseem Ahmed & Shri Ms Madhumita Royआयकर अपील सं./Ita Nos. 2813-2815/Ahd/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 To 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2Nd Floor, Gujarat Chamber Of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. Pan: Aaecb1176H

For Appellant: Shri
Section 36Section 40

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D ’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI MS MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 2813-2815/AHD/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 to 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2nd Floor, Gujarat Chamber of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. PAN: AAECB1176H (Applicant) (Respondent) : Revenue by Shri Ranjan Kumar Singh, Sr. DR Assessee by : Shri Vartik Choksi & Biren Shah, A.Rs. सुनवाई क" तार"ख/Date of Hearing : 1…

CIT v. Muthoot M. George Bankers (159 Taxmann 22) — Cited in 6 Judgments | BharatTax