CIT v. Melstar Information Technology Ltd.

265 Taxmann 50High Court2019#24107 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 344,197 Indian tax judgments — from 2021 to 2022.

Judgments citing CIT v. Melstar Information Technology Ltd.

ACIT-Central Circle -1, Ludhiana vs. M/S Aarti International Ltd., Ludhiana

The appeal of the Revenue is partly allowed in light of aforesaid directions

ITA 102/CHANDI/2022[2011-12]Status: DisposedITAT Chandigarh26 Oct 2022AY 2011-12

Bench: Cit(A)?

For Appellant: Shri Subhash Aggarwal, AdvocateFor Respondent: Smt. Priyanka Dhar, Sr. DR
Section 143(1)Section 143(3)Section 154Section 244ASection 244A(2)Section 250(6)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH "ी सुधांशु "ीवा"तव, "या"यक सद"य, एवं "ी "व"म "संह यादव, लेखा सद"य BEFORE: SHRI SUDHANSHU SRIVASTAVA, JM & SHRI VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 102/Chd/ 2022 "नधा"रण वष" / Assessment Year : 2011-12 ACIT- Central Circle-1 M/s Aarti International Ltd. बनाम SCO 1-6, 2nd Floor Opp. G.T. Road, Milerganj, B.V.M. School, Kitchlu Nagar, Ludhiana – 141001, Punjab Ludhiana- 141001, Punjab "थायी लेखा सं./PAN NO: AABCA4454C अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by : Shr…

Vardhman Textiles Ltd., Ludhiana vs. DCIT, R-1, Ludhiana

In the result, the appeals of the assessee in ITA

ITA 1264/CHANDI/2019[2002-03]Status: DisposedITAT Chandigarh30 Jul 2021AY 2002-03
For Appellant: S/Shri Subhash Aggarwal, Adv
Section 244A

…आयकर अपील"य अ"धकरण, च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE: SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SHRI R.L. NEGI, JUDICIAL MEMBER आयकर अपील सं./ ITA No.1264 /Chd/2019 "नधा"रण वष" / Assessment Year : 2002-03 M/s Vardhman Textiles Ltd., The D.C.I.T. , बनाम (Formerly Known as M/s Range-I, Ludhiana. Mahavir Spinning Mills Ltd.), Vardhman Premises, Chandigarh Road, Luhiana. "थायी लेखा सं./PAN NO: AABCM4692E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA No.1265 /Chd/2019 "नधा"रण वष" / Assessment Year : 2003-04 M/s Vardhman Textiles L…

Vardhman Textiles Ltd, Ludhiana vs. Pr.CIT-1, Ludhiana

In the result, the appeals of the assessee in ITA

ITA 103/CHANDI/2020[2002-03]Status: DisposedITAT Chandigarh30 Jul 2021AY 2002-03
For Appellant: S/Shri Subhash Aggarwal, Adv
Section 244A

…आयकर अपील"य अ"धकरण, च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE: SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SHRI R.L. NEGI, JUDICIAL MEMBER आयकर अपील सं./ ITA No.1264 /Chd/2019 "नधा"रण वष" / Assessment Year : 2002-03 M/s Vardhman Textiles Ltd., The D.C.I.T. , बनाम (Formerly Known as M/s Range-I, Ludhiana. Mahavir Spinning Mills Ltd.), Vardhman Premises, Chandigarh Road, Luhiana. "थायी लेखा सं./PAN NO: AABCM4692E अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA No.1265 /Chd/2019 "नधा"रण वष" / Assessment Year : 2003-04 M/s Vardhman Textiles L…

CIT v. Melstar Information Technology Ltd. (265 Taxmann 50) — Cited in 3 Judgments | BharatTax