CIT v. Mantri Share Brokers Pvt. Ltd.\n

96 Taxmann.com 290Supreme Court of India#21676 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 344,197 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

section 148b sanction under section 151 approval under section 151 paper company order under section 148a(d)short term capital gains specified authority income escaping assessment principal commissioner of income-tax section 148a(b)short term capital gain section 148a(d)

Judgments citing CIT v. Mantri Share Brokers Pvt. Ltd.\n

Deputy Commissioner of Income Tax, Central Circle-1, Ludhiana vs. Rosha Alloys Pvt. Ltd., Mandi Gobindgarh

In the result, the appeals filed by the Revenue are dismissed,

ITA 923/CHANDI/2024[2020-21]Status: DisposedITAT Chandigarh28 May 2025AY 2020-21

Section 148BSection 151

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “बी”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH HEARING THROUGH: HYBRID MODE श्री राजपाल यादव उपाध्यक्ष एवं, श्री कृणवन्त सहाय लेखा सदस्य, BEFORE: SHRI RAJPAL .YADAV, VP &SHRI. KRINWANT SAHAY, AM आयकर अपील सं/ . ITA No. 888/Chd/2024 निर्धारण वर्ष / Assessment Year : 2018-19 | बनाम | The DCIT Central Circle I, Ludhiana, Punjab Rosha Alloys P Limited Amloh Road, Village Turan, Mandi Gobindgarh, Punjab स्थायी लेखा सं/. PAN NO: AACCR5503N अपीलार्थी/ Appellant प्रत्यर्थी/Respondent आयकर अपील सं/ . ITA No. 921/Chd/2024 निर्धारण वर्ष / Assessm…

Deputy Commissioner of Income Tax, Central Circle-1, Ludhiana vs. Rosha Alloys Pvt. Ltd., Mandi Gobindgarh

In the result, the appeals filed by the Revenue are dismissed,

ITA 922/CHANDI/2024[2019-20]Status: DisposedITAT Chandigarh28 May 2025AY 2019-20

Section 148BSection 151

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “बी”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH HEARING THROUGH: HYBRID MODE श्री राजपाल यादव उपाध्यक्ष एवं, श्री कृणवन्त सहाय लेखा सदस्य, BEFORE: SHRI RAJPAL .YADAV, VP &SHRI. KRINWANT SAHAY, AM आयकर अपील सं / . ITA No. 888/Chd/2024 निर्धारण वर्ष / Assessment Year : 2018-19 Rosha Alloys P Limited Amloh Road, Village Turan, Mandi Gobindgarh, Punjab स्थायी लेखा सं/. PAN NO: AACCR5503N अपीलार्थी/ Appellant बनाम The DCIT Central Circle I, Ludhiana, Punjab प्रत्यर्थी/Respondent आयकर अपील सं/ . ITA No. 921/Chd/2024 निर्धारण वर्ष / Assessment Y…

Deputy Commissioner of Income Tax, Central Circle-1, Ludhiana vs. Rosha Alloys Pvt. Ltd., Mandi Gobindgarh

In the result, the appeals filed by the Revenue are dismissed,

ITA 921/CHANDI/2024[2018-19]Status: DisposedITAT Chandigarh28 May 2025AY 2018-19

Section 148BSection 151

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “बी”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH HEARING THROUGH: HYBRID MODE श्री राजपाल यादव उपाध्यक्ष एवं, श्री कृणवन्त सहाय लेखा सदस्य, BEFORE: SHRI RAJPAL .YADAV, VP &SHRI. KRINWANT SAHAY, AM आयकर अपील सं/ . ITA No. 888/Chd/2024 निर्धारण वर्ष / Assessment Year : 2018-19 Rosha Alloys P Limited Amloh Road, Village Turan, Mandi Gobindgarh, Punjab बनाम The DCIT Central Circle I, Ludhiana, Punjab स्थायी लेखा सं/. PAN NO: AACCR5503N अपीलार्थी/Appellant प्रत्यर्थी/Respondent आयकर अपील सं/ . ITA No. 921/Chd/2024 निर्धारण वर्ष / Assessment Yea…

Rosha Alloys P Limited, Amloh Road, Village Turan, Mandi Gobindgarh, Punjab vs. DCIT Central Circle 1, Ludhiana, Punjab

In the result, the appeals filed by the Revenue are dismissed,

ITA 888/CHANDI/2024[2018-2019]Status: DisposedITAT Chandigarh28 May 2025AY 2018-2019

Section 148BSection 151

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “बी”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH HEARING THROUGH: HYBRID MODE श्री राजपाल यादव उपाध्यक्ष एवं, श्री कृणवन्त सहाय लेखा सदस्य, BEFORE: SHRI RAJPAL .YADAV, VP &SHRI. KRINWANT SAHAY, AM आयकर अपील सं/ . ITA No. 888/Chd/2024 निर्धारण वर्ष / Assessment Year : 2018-19 Rosha Alloys P Limited Amloh Road, Village Turan, Mandi Gobindgarh, Punjab स्थायी लेखा सं/. PAN NO: AACCR5503N अपीलार्थी/ Appellant बनाम The DCIT Central Circle I, Ludhiana, Punjab प्रत्यर्थी/Respondent आयकर अपील सं/ . ITA No. 921/Chd/2024 निर्धारण वर्ष / Assessment Ye…