CIT v. Jolly Fantasy World Ltd.

377 ITR 530High Court2015#7584 most cited

What is CIT v. Jolly Fantasy World Ltd. authority for?

Assessments under Section 153A are bad in law and suffer from non-curable defects if no panchnama was drawn and the search was initiated but not executed.

15

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2023 to 2025.

Also referred to as

CIT v Jolly Fantasy World Ltd · section 153A · assessment bad in law · no panchnama · search not executed · non-curable defects

Also reported as

57 Taxmann.com 80

Issues it is cited on

section 2(7)section 120(4)(b)section 120(1)section 2(7a)section 163section 115jasection 120section 158b(b)section 153b(1)section 158bdsection 156section 16

Judgments citing CIT v. Jolly Fantasy World Ltd.

Deputy Commissioner of Income Tax Central Circle-2, Ludhiana vs. Ab Alcobev Private Limited, Delhi

In the result, appeals of Revenue are dismissed, Cross

ITA 360/CHANDI/2024[2020-21]Status: DisposedITAT Chandigarh01 Sept 2025AY 2020-21

Bench: Shri Rajpal Yadav & Shri Krinwant Sahayआयकर अपील सं./ Ita Nos.356, 357, 358 & 360/Chd/2024 निर्धारण वर्ष / A.Y. : 2016-17, 2017-18, 2019-20 & 2020-21 The Dcit, Central Circle-2, Ludhiana. Vs Ab Alcobev Pvt. Ltd., 154, 1St Floor, Aggarwal Plaza-1, Anandvas Shakurpur, North West, Delhi. अपीलार्थी/Appellant स्थायी लेखा सं./Pan No: Aalca0327J प्रत्यर्थी/Respondent & C.O. Nos.17 To 20/Chd/2025 In

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Manav Bansal, CIT DR
Section 132Section 153ASection 153CSection 153DSection 249Section 253Section 3Section 5

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’ CHANDIGARH BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.356, 357, 358 & 360/CHD/2024 निर्धारण वर्ष / A.Y. : 2016-17, 2017-18, 2019-20 & 2020-21 The DCIT, Central Circle-2, Ludhiana. Vs AB Alcobev Pvt. Ltd., 154, 1st Floor, Aggarwal Plaza-1, Anandvas Shakurpur, North West, Delhi. अपीलार्थी/Appellant स्थायी लेखा सं./PAN NO: AALCA0327J प्रत्यर्थी/Respondent & C.O. Nos.17 to 20/CHD/2025 in ITA Nos.356,357,358 & 360 /CHD/2025 निर्धारण वर्ष / 2016-17, 201…

Deputy Commissioner of Income Tax, Central Circle-2, Ludhiana vs. Ab Alcobev Private Limited, Delhi

In the result, appeals of Revenue are dismissed, Cross

ITA 358/CHANDI/2024[2019-20]Status: DisposedITAT Chandigarh01 Sept 2025AY 2019-20

Bench: Shri Rajpal Yadav & Shri Krinwant Sahayआयकर अपील सं./ Ita Nos.356, 357, 358 & 360/Chd/2024 निर्धारण वर्ष / A.Y. : 2016-17, 2017-18, 2019-20 & 2020-21 The Dcit, Central Circle-2, Ludhiana. Vs Ab Alcobev Pvt. Ltd., 154, 1St Floor, Aggarwal Plaza-1, Anandvas Shakurpur, North West, Delhi. अपीलार्थी/Appellant स्थायी लेखा सं./Pan No: Aalca0327J प्रत्यर्थी/Respondent & C.O. Nos.17 To 20/Chd/2025 In

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Manav Bansal, CIT DR
Section 132Section 153ASection 153CSection 153DSection 249Section 253Section 3Section 5

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’ CHANDIGARH BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.356, 357, 358 & 360/CHD/2024 निर्धारण वर्ष / A.Y. : 2016-17, 2017-18, 2019-20 & 2020-21 The DCIT, Central Circle-2, Ludhiana. Vs AB Alcobev Pvt. Ltd., 154, 1st Floor, Aggarwal Plaza-1, Anandvas Shakurpur, North West, Delhi. अपीलार्थी/Appellant स्थायी लेखा सं./PAN NO: AALCA0327J प्रत्यर्थी/Respondent & C.O. Nos.17 to 20/CHD/2025 in ITA Nos.356,357,358 & 360 /CHD/2025 निर्धारण वर्ष / 2016-17, 201…

Deputy Commissioner of Income Tax Central Circle-2, Ludhiana vs. Ab Alcobev Private Limited, Delhi

In the result, appeals of Revenue are dismissed, Cross

ITA 357/CHANDI/2024[2017-18]Status: DisposedITAT Chandigarh01 Sept 2025AY 2017-18

Bench: Shri Rajpal Yadav & Shri Krinwant Sahayआयकर अपील सं./ Ita Nos.356, 357, 358 & 360/Chd/2024 निर्धारण वर्ष / A.Y. : 2016-17, 2017-18, 2019-20 & 2020-21 The Dcit, Central Circle-2, Ludhiana. Vs Ab Alcobev Pvt. Ltd., 154, 1St Floor, Aggarwal Plaza-1, Anandvas Shakurpur, North West, Delhi. अपीलार्थी/Appellant स्थायी लेखा सं./Pan No: Aalca0327J प्रत्यर्थी/Respondent & C.O. Nos.17 To 20/Chd/2025 In

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Manav Bansal, CIT DR
Section 132Section 153ASection 153CSection 153DSection 249Section 253Section 3Section 5

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’ CHANDIGARH BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.356, 357, 358 & 360/CHD/2024 निर्धारण वर्ष / A.Y. : 2016-17, 2017-18, 2019-20 & 2020-21 The DCIT, Central Circle-2, Ludhiana. Vs AB Alcobev Pvt. Ltd., 154, 1st Floor, Aggarwal Plaza-1, Anandvas Shakurpur, North West, Delhi. अपीलार्थी/Appellant स्थायी लेखा सं./PAN NO: AALCA0327J प्रत्यर्थी/Respondent & C.O. Nos.17 to 20/CHD/2025 in ITA Nos.356,357,358 & 360 /CHD/2025 निर्धारण वर्ष / 2016-17, 201…

Deputy Commissioner of Income Tax Central Circle-2 Ludhiana, Ludhiana vs. Ab Alcobev Private Limited, Delhi

In the result, appeals of Revenue are dismissed, Cross

ITA 356/CHANDI/2024[2016-17]Status: DisposedITAT Chandigarh01 Sept 2025AY 2016-17

Bench: Shri Rajpal Yadav & Shri Krinwant Sahayआयकर अपील सं./ Ita Nos.356, 357, 358 & 360/Chd/2024 निर्धारण वर्ष / A.Y. : 2016-17, 2017-18, 2019-20 & 2020-21 The Dcit, Central Circle-2, Ludhiana. Vs Ab Alcobev Pvt. Ltd., 154, 1St Floor, Aggarwal Plaza-1, Anandvas Shakurpur, North West, Delhi. अपीलार्थी/Appellant प्रत्यर्थी/Respondent स्थायी लेखा सं./Pan No: Aalca0327J & C.O. Nos.17 To 20/Chd/2025 In

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Manav Bansal, CIT DR
Section 132Section 153ASection 153CSection 153DSection 249Section 253Section 3Section 5

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘A’ CHANDIGARH BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.356, 357, 358 & 360/CHD/2024 निर्धारण वर्ष / A.Y. : 2016-17, 2017-18, 2019-20 & 2020-21 The DCIT, Central Circle-2, Ludhiana. Vs AB Alcobev Pvt. Ltd., 154, 1st Floor, Aggarwal Plaza-1, Anandvas Shakurpur, North West, Delhi. अपीलार्थी/Appellant प्रत्यर्थी/Respondent स्थायी लेखा सं./PAN NO: AALCA0327J & C.O. Nos.17 to 20/CHD/2025 in ITA Nos.356,357,358 & 360 /CHD/2025 निर्धारण वर्ष / 2016-17, 201…

Satya Sankalp Villa (Ellisbridge) Pvt. Ltd., Ahmedabad vs. The Income Tax Officer, Ward-8(1), Ahmedabad

In the result, appeal preferred by the assessee is dismissed

ITA 1132/AHD/2014[2004-05]Status: DisposedITAT Ahmedabad24 Jun 2024AY 2004-05

Bench: Ms. Suchitra Raghunath Kamble, Judical Member & Shri Narendra Prasad Sinhaआयकर अपील सं./I.T.A. No. 1132/Ahd/2014 (िनधा"रण वष" िनधा"रण वष" िनधा"रण वष" / Assessment Years : 2004-05) िनधा"रण वष" Satya Sankalp Villa The Income Tax Officer बनाम बनाम/ बनाम बनाम Ward – 8(1), Ahmedabad (Ellisbridge) P. Ltd. Vs. Dharmadev House, Shyamal Cross Road, Satellite, Ahmedabad, Gujarat 380015 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaics2707B (Appellant) .. (Respondent) Shri Mahesh Chhajed, A.R. अपीलाथ" ओर से /Appellant By : ""यथ" क" ओर से/Respondent By : Ms. Saumya Pandey Jain, Sr. Dr Date Of Hearing 05/06/2024 24/06/2024 Date Of Pronouncement O R D E R Per Shri Narendra Prasad Sinha, Am: This Appeal Is Filed By The Assessee Against The Order Of Commissioner Of Income Tax (Appeals)-Xiv, Ahmedabad (In Short ‘The Cit(A)’), Dated 16.01.2014 For A.Y. 2004-05. 2. This Is Second Round Of Appeal Before This Tribunal. Before We Adjudicate The Grounds Taken By The Assessee In This Appeal, It Will Be Relevant To Recapitulate The Facts Of The Case.

For Respondent: Ms. Saumya Pandey Jain, Sr. DR
Section 132Section 143(3)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA RAGHUNATH KAMBLE, JUDICAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 1132/Ahd/2014 (िनधा"रण वष" िनधा"रण वष" िनधा"रण वष" / Assessment Years : 2004-05) िनधा"रण वष" Satya Sankalp Villa The Income Tax Officer बनाम बनाम/ बनाम बनाम Ward – 8(1), Ahmedabad (Ellisbridge) P. Ltd. Vs. Dharmadev House, Shyamal Cross Road, Satellite, Ahmedabad, Gujarat 380015 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAICS2707B (Appellant) .. (Respondent) Shri Mahesh Chhajed, A.R. अपीलाथ" ओर से /Appellant by : ""यथ" क" ओर से/Resp…

Nuclear Power Corporation of India Ltd, Mumbai vs. Addl CIT RG 3(2), Mumbai

ITA 3553/MUM/2011[2006-07]Status: DisposedITAT Mumbai29 Nov 2023AY 2006-07

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 1998-99 & Assessment Year: 1999-2000 & Assessment Year: 2000-01 & Assessment Year: 2001-02 & Assessment Year: 2002-03 & Assessment Year: 2003-04 & Assessment Year: 2004-05 & Assessment Year: 2005-06 Nuclear Power Corporation Of Acit, Range-3(2), India Ltd., Aayakar Bhavan, M.K. Road, Vikram Sarabhai Bhavan, Vs. Mumbai-400021. Central Avenue, Anushakti Nagar, Mumbai-400094. Pan No. Aaacn 3154 F Appellant Respondent

…d to: CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) (Pg No. 1 of Case law Paper book) (Pg No. 1 of Case law Paper book) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) (Pg No. (Pg No. 2 to 10 of Case law Paper book) Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 (Bom)(Pg No. 11 to 15 of Case law…

Nuclear Power Corporation of India Ltd, Mumbai vs. Addl CIT RG 3(2), Mumbai

ITA 2452/MUM/2011[2005-06]Status: DisposedITAT Mumbai29 Nov 2023AY 2005-06

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 1998-99 & Assessment Year: 1999-2000 & Assessment Year: 2000-01 & Assessment Year: 2001-02 & Assessment Year: 2002-03 & Assessment Year: 2003-04 & Assessment Year: 2004-05 & Assessment Year: 2005-06 Nuclear Power Corporation Of Acit, Range-3(2), India Ltd., Aayakar Bhavan, M.K. Road, Vikram Sarabhai Bhavan, Vs. Mumbai-400021. Central Avenue, Anushakti Nagar, Mumbai-400094. Pan No. Aaacn 3154 F Appellant Respondent

…d to: CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) (Pg No. 1 of Case law Paper book) (Pg No. 1 of Case law Paper book) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) (Pg No. (Pg No. 2 to 10 of Case law Paper book) Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 (Bom)(Pg No. 11 to 15 of Case law…

Nuclear Power Corporation of India Ltd, Mumbai vs. Addl. C.I.T, Range 3(2), Mumbai

ITA 3867/MUM/2008[2001-2002]Status: DisposedITAT Mumbai29 Nov 2023AY 2001-2002

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 1998-99 & Assessment Year: 1999-2000 & Assessment Year: 2000-01 & Assessment Year: 2001-02 & Assessment Year: 2002-03 & Assessment Year: 2003-04 & Assessment Year: 2004-05 & Assessment Year: 2005-06 Nuclear Power Corporation Of Acit, Range-3(2), India Ltd., Aayakar Bhavan, M.K. Road, Vikram Sarabhai Bhavan, Vs. Mumbai-400021. Central Avenue, Anushakti Nagar, Mumbai-400094. Pan No. Aaacn 3154 F Appellant Respondent

…d to: CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) (Pg No. 1 of Case law Paper book) (Pg No. 1 of Case law Paper book) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) (Pg No. (Pg No. 2 to 10 of Case law Paper book) Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 (Bom)(Pg No. 11 to 15 of Case law…

Nuclear Power Corporation of India Ltd, Mumbai vs. Addl. C.I.T, Range 3(2), Mumbai

ITA 4745/MUM/2007[2004-2005]Status: DisposedITAT Mumbai29 Nov 2023AY 2004-2005

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 1998-99 & Assessment Year: 1999-2000 & Assessment Year: 2000-01 & Assessment Year: 2001-02 & Assessment Year: 2002-03 & Assessment Year: 2003-04 & Assessment Year: 2004-05 & Assessment Year: 2005-06 Nuclear Power Corporation Of Acit, Range-3(2), India Ltd., Aayakar Bhavan, M.K. Road, Vikram Sarabhai Bhavan, Vs. Mumbai-400021. Central Avenue, Anushakti Nagar, Mumbai-400094. Pan No. Aaacn 3154 F Appellant Respondent

…d to: CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) (Pg No. 1 of Case law Paper book) (Pg No. 1 of Case law Paper book) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) (Pg No. (Pg No. 2 to 10 of Case law Paper book) Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 (Bom)(Pg No. 11 to 15 of Case law…

Nuclear Power Corporation of India Ltd, Mumbai vs. Addl. C.I.T, Range 3(2), Mumbai

ITA 4744/MUM/2007[2003-2004]Status: DisposedITAT Mumbai29 Nov 2023AY 2003-2004

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 1998-99 & Assessment Year: 1999-2000 & Assessment Year: 2000-01 & Assessment Year: 2001-02 & Assessment Year: 2002-03 & Assessment Year: 2003-04 & Assessment Year: 2004-05 & Assessment Year: 2005-06 Nuclear Power Corporation Of Acit, Range-3(2), India Ltd., Aayakar Bhavan, M.K. Road, Vikram Sarabhai Bhavan, Vs. Mumbai-400021. Central Avenue, Anushakti Nagar, Mumbai-400094. Pan No. Aaacn 3154 F Appellant Respondent

…d to: CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) (Pg No. 1 of Case law Paper book) (Pg No. 1 of Case law Paper book) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) (Pg No. (Pg No. 2 to 10 of Case law Paper book) Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 (Bom)(Pg No. 11 to 15 of Case law…

Nuclear Power Corporation of India Ltd, Mumbai vs. Addl. C.I.T, Range 3(2), Mumbai

ITA 4743/MUM/2007[2002-2003]Status: DisposedITAT Mumbai29 Nov 2023AY 2002-2003

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 1998-99 & Assessment Year: 1999-2000 & Assessment Year: 2000-01 & Assessment Year: 2001-02 & Assessment Year: 2002-03 & Assessment Year: 2003-04 & Assessment Year: 2004-05 & Assessment Year: 2005-06 Nuclear Power Corporation Of Acit, Range-3(2), India Ltd., Aayakar Bhavan, M.K. Road, Vikram Sarabhai Bhavan, Vs. Mumbai-400021. Central Avenue, Anushakti Nagar, Mumbai-400094. Pan No. Aaacn 3154 F Appellant Respondent

…d to: CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) (Pg No. 1 of Case law Paper book) (Pg No. 1 of Case law Paper book) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) (Pg No. (Pg No. 2 to 10 of Case law Paper book) Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 (Bom)(Pg No. 11 to 15 of Case law…

The Dy CIT 3(2), Mumbai vs. M/S. Nuclear Power Corporation of India Ltd, Mumbai

ITA 4603/MUM/2007[2004-2005]Status: DisposedITAT Mumbai29 Nov 2023AY 2004-2005

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 1998-99 & Assessment Year: 1999-2000 & Assessment Year: 2000-01 & Assessment Year: 2001-02 & Assessment Year: 2002-03 & Assessment Year: 2003-04 & Assessment Year: 2004-05 & Assessment Year: 2005-06 Nuclear Power Corporation Of Acit, Range-3(2), India Ltd., Aayakar Bhavan, M.K. Road, Vikram Sarabhai Bhavan, Vs. Mumbai-400021. Central Avenue, Anushakti Nagar, Mumbai-400094. Pan No. Aaacn 3154 F Appellant Respondent

…d to: CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) (Pg No. 1 of Case law Paper book) (Pg No. 1 of Case law Paper book) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) (Pg No. (Pg No. 2 to 10 of Case law Paper book) Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 (Bom)(Pg No. 11 to 15 of Case law…

Nuclear Power Corporation of India Ltd., Mumbai vs. ACIT Range 3(2), Mumbai

ITA 4413/MUM/2004[2000-01]Status: DisposedITAT Mumbai29 Nov 2023AY 2000-01

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 1998-99 & Assessment Year: 1999-2000 & Assessment Year: 2000-01 & Assessment Year: 2001-02 & Assessment Year: 2002-03 & Assessment Year: 2003-04 & Assessment Year: 2004-05 & Assessment Year: 2005-06 Nuclear Power Corporation Of Acit, Range-3(2), India Ltd., Aayakar Bhavan, M.K. Road, Vikram Sarabhai Bhavan, Vs. Mumbai-400021. Central Avenue, Anushakti Nagar, Mumbai-400094. Pan No. Aaacn 3154 F Appellant Respondent

…d to: CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) (Pg No. 1 of Case law Paper book) (Pg No. 1 of Case law Paper book) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) (Pg No. (Pg No. 2 to 10 of Case law Paper book) Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 (Bom)(Pg No. 11 to 15 of Case law…

Nuclear Power Corporation of India Ltd., Mumbai vs. Addl.Commr.of Income Tax, Spl. RG.32, Mumbai

ITA 202/MUM/2004[98-99]Status: DisposedITAT Mumbai29 Nov 2023

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 1998-99 & Assessment Year: 1999-2000 & Assessment Year: 2000-01 & Assessment Year: 2001-02 & Assessment Year: 2002-03 & Assessment Year: 2003-04 & Assessment Year: 2004-05 & Assessment Year: 2005-06 Nuclear Power Corporation Of Acit, Range-3(2), India Ltd., Aayakar Bhavan, M.K. Road, Vikram Sarabhai Bhavan, Vs. Mumbai-400021. Central Avenue, Anushakti Nagar, Mumbai-400094. Pan No. Aaacn 3154 F Appellant Respondent

…d to: CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) (Pg No. 1 of Case law Paper book) (Pg No. 1 of Case law Paper book) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) (Pg No. (Pg No. 2 to 10 of Case law Paper book) Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 (Bom)(Pg No. 11 to 15 of Case law…

Nuclear Power Corporation of India Ltd., Mumbai vs. ACIT(OSD) Range 3(2), Mumbai

ITA 114/MUM/2004[1999-2000]Status: DisposedITAT Mumbai29 Nov 2023AY 1999-2000

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 1998-99 & Assessment Year: 1999-2000 & Assessment Year: 2000-01 & Assessment Year: 2001-02 & Assessment Year: 2002-03 & Assessment Year: 2003-04 & Assessment Year: 2004-05 & Assessment Year: 2005-06 Nuclear Power Corporation Of Acit, Range-3(2), India Ltd., Aayakar Bhavan, M.K. Road, Vikram Sarabhai Bhavan, Vs. Mumbai-400021. Central Avenue, Anushakti Nagar, Mumbai-400094. Pan No. Aaacn 3154 F Appellant Respondent

…d to: CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) CIT vs. Mohd. Ayyub & Sons Agency 197 IT 637 (All) (Pg No. 1 of Case law Paper book) (Pg No. 1 of Case law Paper book) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) CIT vs. Jolly Fantasy World Ltd. 377 ITR 530 (Guj.) (Pg No. (Pg No. 2 to 10 of Case law Paper book) Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 Inventors Industrial Corpn. Ltd. vs. CIT 194 IT 548 (Bom)(Pg No. 11 to 15 of Case law…

CIT v. Jolly Fantasy World Ltd. (377 ITR 530) — Cited in 15 Judgments | BharatTax