ACIT, CIRCLE-13(1), NEW DELHI vs. KAMDHENU LTD, NEW DELHI
In the result, the appeal filed by the Revenue and cross objections filed by the assessee are dismissed
ITA 1311/DEL/2023[2018-19]Status: DisposedITAT Delhi27 Nov 2024AY 2018-19
Bench: Shri S.Rifaur Rahman & Shri Yogesh Kumar U.S.Acit, Circle-13(1), Vs. M/S Kamdhenu Limited, New Delhi L-311, Khasra No. 724, Street No. 7, Mahipalpur Extension, New Delhi – 110 037. (Pan : Aaack7155M) Co No.24/Del/2024 (In Ita No.1311/Del/2023) (Assessment Year: 2018-19) M/S Kamdhenu Limited, Vs. Acit, Circle 13(1), L-311, Khasra No. 724, New Delhi Street No. 7, Mahipalpur Extension, New Delhi – 110 037 (Pan : Aaack7155M) (Appellant) (Respondent) Assessee By : Shri Sanjay Garg, Ca, Shri Udyan Garg, Ca, Shri Akarsh Garg, Advocate Shri Harish Aggarwal, Cfo Revenue By : Shri Dayainder Singh Sidhu, Cit (Dr) Date Of Hearing : 16.10.2024 Date Of Order : 27.11.2024 O R D E R Per S. Rifaur Rahman,Am:
For Appellant: Shri Sanjay Garg, CAFor Respondent: Shri Dayainder Singh Sidhu, CIT (DR)
Section 143Section 145(2)Section 145(3)
…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’: NEW DELHI BEFORE SHRI S.RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER ACIT, Circle-13(1), vs. M/s Kamdhenu Limited, New Delhi L-311, Khasra No. 724, Street No. 7, Mahipalpur Extension, New Delhi – 110 037. (PAN : AAACK7155M) CO No.24/Del/2024 (in ITA No.1311/DEL/2023) (Assessment Year: 2018-19) M/s Kamdhenu Limited, vs. ACIT, Circle 13(1), L-311, Khasra No. 724, New Delhi Street No. 7, Mahipalpur Extension, New Delhi – 110 037 (PAN : AAACK7155M) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Sanjay Garg, CA, Shri Udyan Garg, CA, Shr…
