CIT v. Hindustan Welfare Trusts

70 Taxmann 93High Court#21290 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2020 to 2023.

Judgments citing CIT v. Hindustan Welfare Trusts

Poona Panjarpole Trust, Pune vs. Income Tax Officer (Exemption), Ward-1(2), Pune

In the result, the appeal filed by the assessee stands allowed

ITA 163/PUN/2023[2017-18]Status: DisposedITAT Pune06 Oct 2023AY 2017-18
For Appellant: Shri Suhas BoraFor Respondent: Shri M. G. Jasnani
Section 11Section 12ASection 143(3)Section 194ASection 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA No.163/PUN/2023 िनधा"रण वष" / Assessment Year : 2017-18 Poona Panjarpole Trust, Vs. ITO (Exemption), 461/3, Sadashiv Peth, Ward-1(2), Pune. Pune- 411030. PAN : AAATP1774C Appellant Respondent Assessee by : Shri Suhas Bora Revenue by : Shri M. G. Jasnani Date of hearing : 06.09.2023 Date of pronouncement : 06.10.2023 आदेश / ORDER PER INTURI RAMA RAO, AM: This is an appeal filed by the assessee directed against the order of the National Facele…

Income-Tax Officer (Exemptions), Pune vs. Poona Panjarpole Trust, Pune

In the result, the appeal filed by the Revenue stands dismissed

ITA 846/PUN/2022[2015-16]Status: DisposedITAT Pune06 Oct 2023AY 2015-16
For Appellant: Shri Suhas BoraFor Respondent: Shri M. G. Jasnani
Section 11Section 12ASection 143(1)Section 154Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA No.846/PUN/2022 िनधा"रण वष" / Assessment Year : 2015-16 ITO (Exemptions), Pune. Vs. Poona Panjarpole Trust, 461/3, Sadashiv Peth, Pune- 411030. PAN : AAATP1774C Appellant Respondent Revenue by : Shri M. G. Jasnani Assessee by : Shri Suhas Bora Date of hearing : 06.09.2023 Date of pronouncement : 06.10.2023 आदेश / ORDER PER INTURI RAMA RAO, AM: This is an appeal filed by the Revenue directed against the order of the National Faceless Appeal Ce…

ITO(Exemption) Ward-1, Chennai vs. Hindustan Chamber of Commerce, Chennai

In the result, the appeals filed by the Revenue are dismissed

ITA 2087/CHNY/2019[2015-16]Status: DisposedITAT Chennai13 Feb 2020AY 2015-16

Bench: Shri Inturi Rama Rao & Shri Duvvuru Rl Reddyआयकर अपील सं./I.T.A.Nos.2086 & 2087/Chny/2019 ("नधा"रण वष" / Assessment Years: 2013-14 & 2015-16) Vs M/S. The Income Tax Officer Hindustan Chamber Of (Exemptions), Commerce, Ward 1, Chennai – 34. Greams Dugar, 5Th Floor South Wing, No.149, Greams Road, Chennai – 600 006. Pan : Aaach 2185E (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant By : Ms. R. Anitha, Jcit ""यथ" क" ओर से/Respondent By : Shri B. Gowthaman, Ca

For Appellant: Ms. R. Anitha, JCITFor Respondent: Shri B. Gowthaman, CA
Section 11Section 12ASection 2(15)Section 25

…आयकर अपील"य अ"धकरण, ‘डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘D’ BENCH, CHENNAI "ी इंटूर" रामा राव, लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी,"याियक सद"य के सम" BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI DUVVURU RL REDDY, JUDICIAL MEMBER आयकर अपील सं./I.T.A.Nos.2086 & 2087/Chny/2019 ("नधा"रण वष" / Assessment Years: 2013-14 & 2015-16) Vs M/s. The Income Tax Officer Hindustan Chamber of (Exemptions), Commerce, Ward 1, Chennai – 34. Greams Dugar, 5th Floor South Wing, No.149, Greams Road, Chennai – 600 006. PAN : AAACH 2185E (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellan…

ITO(Exemption) Ward-1, Chennai vs. Hindustan Chamber of Commerce, Chennai

In the result, the appeals filed by the Revenue are dismissed

ITA 2086/CHNY/2019[2013-14]Status: DisposedITAT Chennai13 Feb 2020AY 2013-14

Bench: Shri Inturi Rama Rao & Shri Duvvuru Rl Reddyआयकर अपील सं./I.T.A.Nos.2086 & 2087/Chny/2019 ("नधा"रण वष" / Assessment Years: 2013-14 & 2015-16) Vs M/S. The Income Tax Officer Hindustan Chamber Of (Exemptions), Commerce, Ward 1, Chennai – 34. Greams Dugar, 5Th Floor South Wing, No.149, Greams Road, Chennai – 600 006. Pan : Aaach 2185E (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant By : Ms. R. Anitha, Jcit ""यथ" क" ओर से/Respondent By : Shri B. Gowthaman, Ca

For Appellant: Ms. R. Anitha, JCITFor Respondent: Shri B. Gowthaman, CA
Section 11Section 12ASection 2(15)Section 25

…आयकर अपील"य अ"धकरण, ‘डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘D’ BENCH, CHENNAI "ी इंटूर" रामा राव, लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी,"याियक सद"य के सम" BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI DUVVURU RL REDDY, JUDICIAL MEMBER आयकर अपील सं./I.T.A.Nos.2086 & 2087/Chny/2019 ("नधा"रण वष" / Assessment Years: 2013-14 & 2015-16) Vs M/s. The Income Tax Officer Hindustan Chamber of (Exemptions), Commerce, Ward 1, Chennai – 34. Greams Dugar, 5th Floor South Wing, No.149, Greams Road, Chennai – 600 006. PAN : AAACH 2185E (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellan…

CIT v. Hindustan Welfare Trusts (70 Taxmann 93) — Cited in 4 Judgments | BharatTax