CIT v. Hindustan Insecticides Ltd.

116 Taxmann 406Reported decision#12039 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2023.

Judgments citing CIT v. Hindustan Insecticides Ltd.

DCIT Corporate Circle 1(2), Chennai vs. Bhartiya Nabhikiya Vidyut Nigam Ltd., Chennai

In the result, all the appeals stand allowed

ITA 2426/CHNY/2018[2012-13]Status: DisposedITAT Chennai29 Mar 2023AY 2012-13

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Y. Sridhar (C.A) &For Respondent: Shri AR. V Sreenivasan (Addl. CIT) –Ld. DR
Section 143(3)Section 35DSection 35D(2)(c)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2424/Chny/2018 (िनधाBरण वषB / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.2425/Chny/2018 (िनधाBरण वषB / Assessment Year: 2011-12) & आयकर अपील सं./ ITA No.2426/Chny/2018 (िनधाBरण वषB / Assessment Years: 2012-13) DCIT M/s. Bhartiya Nabhikiya Vidyut Nigam Ltd. बनाम Corporate Circle-1(2), Project Station Building, Bhavani, / Vs…

DCIT Corporate Circle 1(2), Chennai vs. Bhartiya Nabhikiya Vidyut Nigam Ltd., Chennai

In the result, all the appeals stand allowed

ITA 2425/CHNY/2018[2011-12]Status: DisposedITAT Chennai29 Mar 2023AY 2011-12

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Y. Sridhar (C.A) &For Respondent: Shri AR. V Sreenivasan (Addl. CIT) –Ld. DR
Section 143(3)Section 35DSection 35D(2)(c)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2424/Chny/2018 (िनधाBरण वषB / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.2425/Chny/2018 (िनधाBरण वषB / Assessment Year: 2011-12) & आयकर अपील सं./ ITA No.2426/Chny/2018 (िनधाBरण वषB / Assessment Years: 2012-13) DCIT M/s. Bhartiya Nabhikiya Vidyut Nigam Ltd. बनाम Corporate Circle-1(2), Project Station Building, Bhavani, / Vs…

DCIT Corporate Circle 1(2), Chennai vs. Bhartiya Nabhikiya Vidyut Nigam Ltd., Chennai

In the result, all the appeals stand allowed

ITA 2424/CHNY/2018[2010-11]Status: DisposedITAT Chennai29 Mar 2023AY 2010-11

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Y. Sridhar (C.A) &For Respondent: Shri AR. V Sreenivasan (Addl. CIT) –Ld. DR
Section 143(3)Section 35DSection 35D(2)(c)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2424/Chny/2018 (िनधाBरण वषB / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.2425/Chny/2018 (िनधाBरण वषB / Assessment Year: 2011-12) & आयकर अपील सं./ ITA No.2426/Chny/2018 (िनधाBरण वषB / Assessment Years: 2012-13) DCIT M/s. Bhartiya Nabhikiya Vidyut Nigam Ltd. बनाम Corporate Circle-1(2), Project Station Building, Bhavani, / Vs…

Vatika Hotels Pvt. Ltd., New Delhi vs. ACIT Central Circle-8, New Delhi

ITA 7833/DEL/2019[2009-10]Status: DisposedITAT Delhi11 Nov 2022AY 2009-10

Bench: Shri N.K. Billaiya & Shri Kul Bharat

For Appellant: Shri C.S. Aggarwal, Sr. AdvFor Respondent: Shri Sanjai Kumar Yadav, Addl. CIT-DR
Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘H’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI KUL BHARAT, JUDICIAL MEMBER ITA No. 7833/DEL/2019 [A.Y 2009-10] M/s Vatika Hotels Pvt Ltd Vs. The A.C.I.T 621-A, Devika Tower Central Circle – 8 6, Nehru Place, New Delhi New Delhi PAN: AABCI 2522 B (Applicant) (Respondent) Assessee By : Shri C.S. Aggarwal, Sr. Adv Shri Ravi Pratap Mall, Adv Department By : Shri Sanjai Kumar Yadav, Addl. CIT-DR Date of Hearing : 07.11.2022 Date of Pronouncement : 11.11.2022 ORDER PER N.K. BILLAIYA, ACCOUNTANT MEMBER:- This appeal by the assessee i…

DCIT, New Delhi vs. M/S. Kushal Infraproject Industries India Ltd., New Delhi

ITA 5460/DEL/2015[2011-12]Status: DisposedITAT Delhi30 Dec 2019AY 2011-12

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

Kaushal Infraproject Industries India Ltd., New Delhi vs. DCIT, New Delhi

ITA 5348/DEL/2015[2011-12]Status: DisposedITAT Delhi30 Dec 2019AY 2011-12

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

Kaushal Infraproject Industries India Ltd., New Delhi vs. DCIT, New Delhi

ITA 4136/DEL/2015[2010-11]Status: DisposedITAT Delhi30 Dec 2019AY 2010-11

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

DCIT, New Delhi vs. M/S. Kushal Infraproject Industries India Ltd., New Delhi

ITA 2802/DEL/2015[2010-11]Status: DisposedITAT Delhi30 Dec 2019AY 2010-11

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

CIT v. Hindustan Insecticides Ltd. (116 Taxmann 406) — Cited in 8 Judgments | BharatTax