M/S. Syndicate Bank, Bangalore vs. Asst. Commissioner of Income-Tax(TDS), Bangalore
In the result, the assessee-Bank’s appeals are dismissed
ITA 1398/BANG/2016[2011-12]Status: DisposedITAT Bangalore06 Apr 2017AY 2011-12
Bench: Sis/Shri George George K., Jm & S.Jayaraman, Am
Section 10(5)Section 133ASection 192Section 201Section 201(1)
…IN THE INCOME TAX APPELLATE TRIBUNAL BENGALURU BENCH ‘C’ BENGALURU BEFORE SiS/SHRI GEORGE GEORGE K., JM & S.JAYARAMAN, AM (1-6) I.T.A. Nos.1398 to 1403/Bang/2016 Assessment Year : 2011-12 (7-49) I.T.A. Nos.1435 to 1477/Bang/2016 Assessment Year : 2011-12 Syndicate Bank, Vs. The Assistant Commissioner of Regional Office-1, Income-tax (TDS), Circle-18(2), No.110, Radha Vittala Mansion, Bengaluru. R.V. Road, V.V.Puram, Bengaluru. TAN/PAN:AACCS4699E/BLRS14425F (Assessee-Appellant) (Revenue-Respondent) Assessee by Shri A. Ananthan, CA Revenue by Shri M.K.Biju, JCIT Date of hearing 08/03/2017 Date of p…