CIT v. HCL Info System Ltd.

146 Taxmann 227High Court2005#1860 most cited
61

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2021.

Judgments citing CIT v. HCL Info System Ltd.

CIT v. HCL Info System Ltd. (146 Taxmann 227) — Cited in 61 Judgments | BharatTax