CIT v. Forest Development Corporation of Mah. Ltd.

84 Taxmann.com 294High Court2017#12984 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2022.

Judgments citing CIT v. Forest Development Corporation of Mah. Ltd.

Mansi Tushar Kansara, Ahmedabad vs. ITO, Ward-2(2)(3), Ahmedabad

In the result, the appeal filed by the assessee is allowed

ITA 1959/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad31 Oct 2022AY 2014-15

Bench: Shri Waseem Ahmedआयकर अपील सं./Ita No.1959/Ahd/2018 िनधा"रण वष"/Asstt. Year:2014-2015 Mansi Tushar Kansara, Income Tax Officer, F-2 Manush Apartment, Vs. Ward-2(2)(3), Near Kiran Park, Ahmedabad. Nava Vadaj, Ahmedabad-380013. Pan: Aqwpk9626J

For Appellant: Shri Ketan H. Shah, A.RFor Respondent: Shri Atul Pandey, Sr. D.R
Section 44

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ SMC” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1959/AHD/2018 िनधा"रण वष"/Asstt. Year:2014-2015 Mansi Tushar Kansara, Income Tax Officer, F-2 Manush Apartment, Vs. Ward-2(2)(3), Near Kiran Park, Ahmedabad. Nava Vadaj, Ahmedabad-380013. PAN: AQWPK9626J (Applicant) (Respondent) Assessee by : Shri Ketan H. Shah, A.R Revenue by : Shri Atul Pandey, Sr. D.R सुनवाई क" तारीख/Date of Hearing : 12/10/2022 घोषणा क" तारीख /Date of Pronouncement: 31/10/2022 आदेश/O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER…

Bt Global Communications India Pvt. Ltd., New Delhi vs. DCIT, Circle-4(2), New Delhi

In the result, the appeal of the assessee in ITA No

ITA 9590/DEL/2019[2015-16]Status: DisposedITAT Delhi23 Mar 2022AY 2015-16

Bench: Shri N.K. Billaiya & Shri Anubhav Sharma

For Appellant: Shri Deepak Chopra, AdvFor Respondent: Ms. Anupama Anand, CIT- DR
Section 250(6)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘C’ BENCH, NEW DELHI (THROUGH VIDEO CONFERENCING] BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA No. 9590/DEL/2019 [A.Y 2015-16) M/s B.T. Global Communications India Pvt. Ltd Vs. The Dy. C.I.T 11th Floor, Nehru Place Circle – 4(2) New Delhi New Delhi PAN: AAACG 1534 A ITA No. 9437/DEL/2019 [A.Y 2015-16) The Dy C.I.T Vs. M/s B.T. Global Communications India Pvt. Ltd 11th Floor, Nehru Place, New Delhi Circle – 4(2) New Delhi New Delhi PAN: AAACG 1534 A (Applicant) (Respondent) Assessee By : Shri Deepak Chopra, Adv…

DCIT, Circle-4(2), New Delhi vs. Bt Global Communications India Pvt. Ltd., New Delhi

In the result, the appeal of the assessee in ITA No

ITA 9437/DEL/2019[2015-16]Status: DisposedITAT Delhi23 Mar 2022AY 2015-16

Bench: Shri N.K. Billaiya & Shri Anubhav Sharma

For Appellant: Shri Deepak Chopra, AdvFor Respondent: Ms. Anupama Anand, CIT- DR
Section 250(6)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘C’ BENCH, NEW DELHI (THROUGH VIDEO CONFERENCING] BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA No. 9590/DEL/2019 [A.Y 2015-16) M/s B.T. Global Communications India Pvt. Ltd Vs. The Dy. C.I.T 11th Floor, Nehru Place Circle – 4(2) New Delhi New Delhi PAN: AAACG 1534 A ITA No. 9437/DEL/2019 [A.Y 2015-16) The Dy C.I.T Vs. M/s B.T. Global Communications India Pvt. Ltd 11th Floor, Nehru Place, New Delhi Circle – 4(2) New Delhi New Delhi PAN: AAACG 1534 A (Applicant) (Respondent) Assessee By : Shri Deepak Chopra, Adv…

Bt Global Communications India Pvt. Ltd., New Delhi vs. Addl. CIT, Special Range- 2, New Delhi

In the result, appeal of the assessee is allowed

ITA 7576/DEL/2018[2014-15]Status: DisposedITAT Delhi25 Nov 2021AY 2014-15

Bench: Sh. Anil Chaturvedi & Sh. Kuldip Singh(Through Video Conferencing) Bt Global Communication Vs. Acit India Pvt. Ltd. Special Range – 2 11Th Floor, Eros Corporate New Delhi Tower, Opp. International Trade Tower, Nehru Place, New Delhi Pan No. Aaacg 1534 A (Appellant) (Respondent) Assessee By Shri Vishal Kalra, Adv. Revenue By Shri Satpal Gulati, Cit-D.R. Date Of Hearing: 18.11.2021 Date Of Pronouncement: 25.11.2021 Order Per Anil Chaturvedi, Am: This Appeal Filed By The Assessee Is Directed Against The Order Of The Addl. Commissioner Of Income Tax – Special Range–2, New Delhi Under Section 143(3) R.W.S. 144C(13) Of The Act Pursuant To The Direction Of Dispute Resolution Panel (Drp) – 1, New Delhi Order Dated 27.08.2018 For Assessment Year 2014-15. 2. The Relevant Facts As Culled From The Material On Records Are As Under :

Section 143(3)Section 234BSection 271(1)(c)Section 274Section 35ASection 37

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI BEFORE SH. ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SH. KULDIP SINGH, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) BT Global Communication Vs. ACIT India Pvt. Ltd. Special Range – 2 11th Floor, Eros Corporate New Delhi Tower, Opp. International Trade Tower, Nehru Place, New Delhi PAN No. AAACG 1534 A (APPELLANT) (RESPONDENT) Assessee by Shri Vishal Kalra, Adv. Revenue by Shri Satpal Gulati, CIT-D.R. Date of hearing: 18.11.2021 Date of Pronouncement: 25.11.2021 ORDER PER ANIL CHATURVEDI, AM: This appeal filed by the assessee is directed against the or…

The Panipat Urban Co-Operative Bank Ltd., New Delhi vs. ACIT, Circle, Panipat

In the result, appeal of the assessee is partly allowed

ITA 5040/DEL/2018[2014-15]Status: DisposedITAT Delhi23 Nov 2021AY 2014-15

Bench: Sh. Anil Chaturvedi & Sh. Sudhanshu Srivastava(Through Video Conferencing) The Panipat Urban Co- Vs. Acit Operative Bank Ltd., Circle G. T. Road, Panipat, Panipat Haryana – 110 025 Pan No. Aaalt 0141 K (Appellant) (Respondent) Assessee By Ms. Sonal, C.A. Revenue By Shri Anil Kumar Sharma, Sr. D.R.

Section 143(3)Section 36(1)(viii)Section 43D

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI BEFORE SH. ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) The Panipat Urban Co- Vs. ACIT operative Bank Ltd., Circle G. T. Road, Panipat, Panipat Haryana – 110 025 PAN No. AAALT 0141 K (APPELLANT) (RESPONDENT) Assessee by Ms. Sonal, C.A. Revenue by Shri Anil Kumar Sharma, Sr. D.R. Date of hearing: 11.11.2021 Date of Pronouncement: 23.11.2021 ORDER PER ANIL CHATURVEDI, AM: This appeal filed by the assessee is directed against the order dated 18.05.2018 of the Commissioner of Income Tax…

The DCIT ( International Taxation ), Ahmedabad vs. Black Pearl Services Limited, G.S.E.C. Ltd., Ahmedabad

Appeal of the Revenue is dismissed

ITA 2815/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad27 Mar 2019AY 2013-14

Bench: Shri Waseem Ahmed & Shri Ms Madhumita Royआयकर अपील सं./Ita Nos. 2813-2815/Ahd/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 To 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2Nd Floor, Gujarat Chamber Of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. Pan: Aaecb1176H

For Appellant: Shri
Section 36Section 40

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D ’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI MS MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 2813-2815/AHD/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 to 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2nd Floor, Gujarat Chamber of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. PAN: AAECB1176H (Applicant) (Respondent) : Revenue by Shri Ranjan Kumar Singh, Sr. DR Assessee by : Shri Vartik Choksi & Biren Shah, A.Rs. सुनवाई क" तार"ख/Date of Hearing : 1…

The DCIT ( International Taxation ), Ahmedabad vs. Black Pearl Services Limited, G.S.E.C. Ltd., Ahmedabad

Appeal of the Revenue is dismissed

ITA 2814/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad27 Mar 2019AY 2012-13

Bench: Shri Waseem Ahmed & Shri Ms Madhumita Royआयकर अपील सं./Ita Nos. 2813-2815/Ahd/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 To 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2Nd Floor, Gujarat Chamber Of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. Pan: Aaecb1176H

For Appellant: Shri
Section 36Section 40

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D ’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI MS MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 2813-2815/AHD/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 to 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2nd Floor, Gujarat Chamber of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. PAN: AAECB1176H (Applicant) (Respondent) : Revenue by Shri Ranjan Kumar Singh, Sr. DR Assessee by : Shri Vartik Choksi & Biren Shah, A.Rs. सुनवाई क" तार"ख/Date of Hearing : 1…

The DCIT ( International Taxation ), Ahmedabad vs. Black Pearl Services Limited, G.S.E.C. Ltd., Ahmedabad

Appeal of the Revenue is dismissed

ITA 2813/AHD/2017[2011-12]Status: DisposedITAT Ahmedabad27 Mar 2019AY 2011-12

Bench: Shri Waseem Ahmed & Shri Ms Madhumita Royआयकर अपील सं./Ita Nos. 2813-2815/Ahd/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 To 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2Nd Floor, Gujarat Chamber Of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. Pan: Aaecb1176H

For Appellant: Shri
Section 36Section 40

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D ’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI MS MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 2813-2815/AHD/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 to 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2nd Floor, Gujarat Chamber of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. PAN: AAECB1176H (Applicant) (Respondent) : Revenue by Shri Ranjan Kumar Singh, Sr. DR Assessee by : Shri Vartik Choksi & Biren Shah, A.Rs. सुनवाई क" तार"ख/Date of Hearing : 1…

CIT v. Forest Development Corporation of Mah. Ltd. (84 Taxmann.com 294) — Cited in 8 Judgments | BharatTax