CIT v. E City Real Estate (P.) Ltd.

100 Taxmann.com 94Supreme Court of India2018#16394 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2023.

Judgments citing CIT v. E City Real Estate (P.) Ltd.

Vrp Landbase Pvt. Ltd., New Delhi vs. ITO Ward 17(1), New Delhi

ITA 2726/DEL/2019[2011-12]Status: DisposedITAT Delhi15 Mar 2023AY 2011-12
Section 144Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’: NEW DELHI BEFORE, SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER Income Tax Officer, M/s VRP Landbase (P) Ward-17(1), Ltd. Vs. New Delhi 2, Hyde Park, Prakriti Marg, Sultanpur Farms M.G. Road, New Delhi PAN-AACCV 5429R (Appellant) (Respondent) Appellant by Ms. Ruchika Jain, Advocate Respondent by Sh. Shyam Manihar, Senior Departmental Representative (“Sr. DR”, for short) ORDER PER ANADEE NATH MISSHRA, AM: (A) This appeal by Assessee is filed against the impugned appellate order of Learned Commissioner of Incom…

Gulmohar Park Mall Pvt. Ltd, Ahmedabad vs. ACIT, Circle-2(1)(1), Ahmedabad

In the result, the appeal filed by the assessee is allowed

ITA 1718/AHD/2018[2015-16]Status: DisposedITAT Ahmedabad19 Feb 2021AY 2015-16
For Appellant: Shri Tushar Hemani, Sr. A.RFor Respondent: Shri Kishan Vyas, CIT-D.R
Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Virtual Court) Before: Shri Amarjit Singh, Accountant Member And Ms. Madhumita Roy, Judicial Member ITA No. 1718 /Ahd/2018 Assessment Year 2015-16 Gulmohar Park Mall Pvt. The ACIT, Ltd., Gulmohar Park, Circle-2(1)(1), Satellite Road, Vs Ahmedabad Ahmedabad (Respondent) PAN: AACCN2111Q (Appellant) Revenue by: Shri Kishan Vyas, CIT-D.R. Assessee by: Shri Tushar Hemani, Sr. A.R. And Shri P.B. Parmar, A.R. Date of hearing : 12-01-2021 Date of pronouncement : 19-02-2021 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- This assessee’s appeal fo…

Gulmohar Park Mall Pvt. Ltd, Ahmedabad vs. DCIT, Circle-2(1)(1), Ahmedabad

In the result, appeal of the assessee is partly allowed

ITA 135/AHD/2018[2013-14]Status: DisposedITAT Ahmedabad21 Nov 2019AY 2013-14

Bench: Shri Rajpal Yadav & Shri Amarjit Singhआयकर अपील सं./ Ita No.135/Ahd/2018 "नधा"रण वष"/Asstt. Year: 2013-14

For Appellant: Shri Tushar P. Hemani, ARFor Respondent: Smt.Apporna Agarwal,CIT-DR
Section 143(2)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘A’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.135/Ahd/2018 "नधा"रण वष"/Asstt. Year: 2013-14 Gulmohar Park Mall P.Ltd. Vs. DCIT, Cir.2(1)(1) Ahmedabad. Gulmohar Park Satellite Road Ahmedabad 380052. PAN : AACCN 2111 Q अपीलाथ"/ (Appellant) "त् यथ"/ (Respondent) Assessee by : Shri Tushar P. Hemani, AR Revenue by : Smt.Apporna Agarwal,CIT-DR सुनवाई क" तार"ख/Date of Hearing : 23/10/2019 घोषणा क" तार"ख /Date of Pronouncement: 21 /11/2019 आदेश/O R…

Gulmohar Park Mall Pvt. Ltd., Ahmedabad vs. The Dy.CIT, Circle-4, Ahmedabad

In the result, both appeals are allowed as indicated above

ITA 3560/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad27 Aug 2019AY 2011-12
Section 143(3)Section 57Section 57(2)(iii)

…ITA Nos. 3559 & 3560/Ahd/2015 Gulmohar Park Mall Pvt Ltd Vs. DCIT Assessment Year: 2010-11 & 2011-12 Page 1 of 8 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD ‘B’ BENCH, AHMEDABAD [Coram: Justice P P Bhatt, President and Pramod Kumar, Vice President] ITA Nos.3559 & 3560/Ahd/2015 Assessment Year: 2010-11 & 2011-12 Gulmohar Park Mall Pvt Ltd ......…………......Appellant Gulmohar Park, Satellite Road, Ahmedabad [PAN : AACCN 2111 Q] Vs. Dy. Commissioner of Income-tax ..……………..Respondent Circle 4, Ahmedabad Appearances by Tushar Hemani & PB Parmar, for the appellant NR Soni, for the respondent Date of concluding t…

Gulmohar Park Mall Pvt. Ltd., Ahmedabad vs. The Dy.CIT, Circle-4, Ahmedabad

In the result, both appeals are allowed as indicated above

ITA 3559/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad27 Aug 2019AY 2010-11
Section 143(3)Section 57Section 57(2)(iii)

…ITA Nos. 3559 & 3560/Ahd/2015 Gulmohar Park Mall Pvt Ltd Vs. DCIT Assessment Year: 2010-11 & 2011-12 Page 1 of 8 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD ‘B’ BENCH, AHMEDABAD [Coram: Justice P P Bhatt, President and Pramod Kumar, Vice President] ITA Nos.3559 & 3560/Ahd/2015 Assessment Year: 2010-11 & 2011-12 Gulmohar Park Mall Pvt Ltd ......…………......Appellant Gulmohar Park, Satellite Road, Ahmedabad [PAN : AACCN 2111 Q] Vs. Dy. Commissioner of Income-tax ..……………..Respondent Circle 4, Ahmedabad Appearances by Tushar Hemani & PB Parmar, for the appellant NR Soni, for the respondent Date of concluding t…