ACIT, Circle vs. Sheena Industries
Appeals stand disposed of
ITA 1229/DEL/2006[1999-2000]Status: DisposedITAT Delhi03 Feb 2026AY 1999-2000
Bench: Sh. Satbeer Singh Godara & Sh. Naveen Chandraita No. 1229/Del/2006 : Asstt. Year: 1999-00 Ita No. 1228/Del/2006 : Asstt. Year: 2002-03 Acit, Vs Sheena Industries, Circle, Ujha Road, Panipat, Panipat, Haryana Haryana (Appellant) (Respondent) Pan No.
For Appellant: NoneFor Respondent: Ms. Monika Singh, CIT-DR
Section 143(3)Section 80HSection 80I
…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra, Accountant Member ITA No. 1229/Del/2006 : Asstt. Year: 1999-00 ITA No. 1228/Del/2006 : Asstt. Year: 2002-03 ACIT, Vs Sheena Industries, Circle, Ujha Road, Panipat, Panipat, Haryana Haryana (APPELLANT) (RESPONDENT) PAN No. ITA No. 970/Del/2007 : Asstt. Year: 2003-04 ACIT, Vs Sheena Exports, Circle, Ujha Road, Panipat, Panipat, Haryana Haryana (APPELLANT) (RESPONDENT) PAN No. Assessee by : None Revenue by : Ms. Monika Singh, CIT-DR Date of Hearing: 03.02.2026 Date of Pronouncement…