CIT v. BRIGADE ENTERPRISES LTD.

The Commissioner of Income-Tax vs. M/S Varun Developers

In the result, the appeal fails and is hereby

Bench: ALOK ARADHE,R. NATARAJ

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 08TH DAY OF FEBRUARY 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE NATARAJ RANGASWAMY I.T.A. NO.198 OF 2014 BETWEEN: 1. THE COMMISSIONER OF INCOME TAX CENTRAL CIRCLE C.R. BUILDING QUEENS ROAD BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE -1 (1) C.R BUILDING QUEENS ROAD BANGALORE. ... APPELLANTS (BY SRI.K.V. ARAVIND ADV.,) AND: M/S VARUN DEVELOPERS # 41, VITTAL MALLYA ROAD BANGALORE. ... RESPONDENT (BY SRI. A SHANKAR SENIOR FOR SRI. V. CHANDRASEKHAR AND…

The Pr.Commissioner of vs. M/S Mahaveer Tuscan

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 5TH DAY OF FEBRUARY, 2021 PRESENT THE HON’BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON’BLE MR. JUSTICE V. SRISHANANDA I.T.A. NO.423/2017 BETWEEN 1. THE PR.COMMISSIONER OF INCOME TAX-4 C.R.BUILDINGS,QUEENS ROAD, BANGALORE 2. THE INCOME TAX OFFICER WARD-4(3)(3),BANGALORE …APPELLANTS (BY SRI E.I.SANMATHI, ADVOCATE) AND M/S MAHAVEER TUSCAN NO.9,MAHAVEER HOMES 24TH MAIN, 6TH PHASE J.P NAGAR, BANGALORE-560 078 PAN :AANFM7688 … RESPONDENT (BY SRI A.SHANKAR, SR.ADVOCATE FOR SRI M.LAVA, ADVOCATE) THIS I.T.A. IS FILED…

The Pr Commissioner of vs. M/S Majestic Developers

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 5TH DAY OF FEBRUARY, 2021 PRESENT THE HON’BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON’BLE MR. JUSTICE V. SRISHANANDA I.T.A. NO.287/2018 BETWEEN 1. THE PR.COMMISSIONER OF INCOME TAX-4 BMTC COMPLEX KORAMANGALA, BENGALURU. 2. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1) BANGALORE …APPELLANTS (BY SRI E.I.SANMATHI, ADVOCATE) AND M/S MAJESTIC DEVELOPERS 67/3, SARAKKI GATE KANAKAPURA MAIN ROAD BANGALORE …RESPONDENT (BY SRI K.R.VASUDEVAN, ADVOCATE) THIS…

The Pr Commissioner of vs. M/S Mahaveer Calyx

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 5TH DAY OF FEBRUARY, 2021 PRESENT THE HON’BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON’BLE MR. JUSTICE V. SRISHANANDA I.T.A. NO.825/2017 BETWEEN 1. THE PR.COMMISSIONER OF INCOME TAX-4, BMTC COMPLEX KORAMANGALA, BENGALURU. 2. THE INCOME TAX OFFICER WARD-4(3)(3), BENGALURU. …APPELLANTS (BY SRI SANMATHI.E.I, ADVOCATE) AND M/S MAHAVEER CALYX NO.9,MAHAVEER HOMES 24TH MAIN, 6TH PHASE J.P NAGAR BANGALORE-560 078 …RESPONDENT (BY SRI A.SHANKAR, SR.ADVOCATE FOR SRI M.LAVA, ADVOCATE) T…

The Commisioner of Income-Tax vs. M/S S N Builders & Developers

In the result, the appeal fails and is hereby dismissed

Bench: ALOK ARADHE,R. NATARAJ

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 7TH DAY OF JANUARY 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE NATARAJ RANGASWAMY I.T.A. NO.393 OF 2014 BETWEEN: 1. THE COMMISIONER OF INCOME-TAX C.R. BUILDING, QUEENS ROAD BANGALORE. 2. THE ASST. COMMISSIONER OF INCOME TAX CIRCLE-4(1) UNITY BUILDING ANNEXE MISSION ROAD, BANGALORE-560 027. .... APPELLANTS (BY MR. K.V. ARAVIND, ADVOCATE) AND: M/S. S N BUILDERS & DEVELOPERS SNN AGORA, RAJ LAKE VIEW NO.3761, 29TH MAIN, BTM II STAGE N.S.PALYA MAIN ROAD BANGALORE-560 076. ... RESPONDENT (BY…

The Commissioner of Income tax - III vs. M/s. Namala Estates

Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY